High Courts19 Aug 1919
Seshagiri Rao and Others Vs Sreenivasa Rao and Others
Madras High Court · (1920) ILR (Mad) 313 : (1920) 38 MLJ 62
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,844 of 5,226
High Courts19 Aug 1919
Venkatasubban Patter and Others Vs Ayyathurai alias Ranganatha Sastrigal and Others
Madras High Court · (1919) 37 MLJ 554
High Courts19 Aug 1919
Angappa Mudali and Others Vs Ramapuram Perumal Chetty and Another
Madras High Court · (1920) ILR (Mad) 316 : (1919) 10 LW 297 : (1919) 37 MLJ 313
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts14 Aug 1919
Sabapathi Pillay Vs Thandavaroya Odayar
Madras High Court · (1920) ILR (Mad) 309 : 54 Ind. Cas. 515 : (1920) 11 LW 108
High Courts13 Aug 1919
Dontu Pedda Chenchayya Vs Mallam Balayya and Another
Madras High Court · (1920) ILR (Mad) 284 : (1919) 10 LW 656 : (1919) 37 MLJ 596
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts13 Aug 1919
Donta Pedda Chenchayya Vs Mallam Balayya and Another
Madras High Court · (1920) ILR (Mad) 284
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts08 Aug 1919
Sowdagar Sheik Abdul Gafur and Others Vs Ashamath Bibi and Others
Madras High Court · 54 Ind. Cas. 385 : (1920) 11 LW 31
High Courts08 Aug 1919
Konda Siddhia Chetti Vs M. Venkataroya Chetty and Another
Madras High Court · (1920) ILR (Mad) 282 : (1919) 10 LW 555 : (1919) 37 MLJ 659
Court Fees Act, 1870 — Section 19A, 19B
High Courts07 Aug 1919
Kasturi Pillai Vs The Municipal Council
Madras High Court · (1920) ILR (Mad) 280 : (1919) 10 LW 331 : (1919) 37 MLJ 618
Land Acquisition Act, 1894 — Section 16
High Courts07 Aug 1919
Chodavarapu Narayana Row and Others Vs Chennuru Venkatasubba Row
Madras High Court · (1920) 38 MLJ 77
Registration Act, 1908 — Section 77
High Courts06 Aug 1919
Akula Achiah-Defendast Vs Challapalli Lakshminarasim Ham
Madras High Court · 53 Ind. Cas. 926
High Courts06 Aug 1919
Akula Achiah Vs Challapalli Lakshminarasimham
Madras High Court · (1919) 10 LW 474 : (1919) 37 MLJ 433
Civil Procedure Code, 1908 (CPC) — Section 92, 93
High Courts05 Aug 1919
Sabapathi Pillai Vs Thandavaraya Odayar
Madras High Court · (1919) 37 MLJ 620
Transfer of Property Act, 1882 — Section 65
High Courts04 Aug 1919
Garapathi Brahmayya and Others Vs Kurella Ramiah
Madras High Court · (1920) ILR (Mad) 141
Contract Act, 1872 — Section 263
High Courts02 Aug 1919
Chowkaran Pazha Parambath Cheria Kunhi Pocker Vs Chowkaran Pazha Parambath Malikaimal Valia Bappotty
Madras High Court · (1919) 10 LW 496 : (1919) 37 MLJ 544
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36
High Courts01 Aug 1919
In Re: Subramania Ayyar
Madras High Court · (1915) ILR (Mad) 304
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts01 Aug 1919
Odayamangalath Appunni Nair Vs Isack Mackadan
Madras High Court · (1920) ILR (Mad) 272
Contract Act, 1872 — Section 135
High Courts01 Aug 1919
Veerappa Chetty Vs Ramasami Chetty and Another
Madras High Court · (1920) ILR (Mad) 135
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts01 Aug 1919
Subramania Pattar Vs Kattamballi Rama
Madras High Court · (1920) ILR (Mad) 132 : (1919) 10 LW 367 : (1919) 37 MLJ 654
Transfer of Property Act, 1882 — Section 108B(e)
High Courts01 Aug 1919
Veerappa Chetty Vs Ramaswamy Chetty and Another
Madras High Court · (1920) ILR (Mad) 135 : (1920) 11 LW 232 : (1919) 37 MLJ 442
Civil Procedure Code, 1908 (CPC) — Section 39(b)