High Courts26 Sept 1919
In Re: P. Kandaswami Mudaliar
Madras High Court · (1920) ILR (Mad) 344 : (1919) 10 LW 627 : (1920) 38 MLJ 80
Madras Municipalities Act, 1884 — Section 366Penal Code, 1860 (IPC) — Section 269
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,842 of 5,226
High Courts26 Sept 1919
Tanguthur Narasimham Vs Singaraju Ramiah and Others
Madras High Court · 54 Ind. Cas. 728
High Courts25 Sept 1919
Subramania Aiyar and Others Vs Pujari Lakshmana Goundan and Others
Madras High Court · 54 Ind. Cas. 177
High Courts24 Sept 1919
Muthiah Chettiar and Another Vs Periyan Kone and Others
Madras High Court · 55 Ind. Cas. 78 : (1920) 11 LW 311
High Courts24 Sept 1919
Perumal Goundan and Others Vs The Jananukoola Dana Sekhara Sankanidhi (Limited)
Madras High Court · 58 Ind. Cas. 446 : (1919) 10 LW 586
High Courts22 Sept 1919
Basavanagudi Narayana Kamthy and Others Vs Lingappa Shetty and Others
Madras High Court · (1920) 11 LW 34 : (1920) 38 MLJ 28
High Courts18 Sept 1919
Sreemat Kanatala Venkata Krishnama Charlu and Another Vs Sreemat Kandala Perundevamma (dead) and Others
Madras High Court · 56 Ind. Cas. 593
High Courts18 Sept 1919
Ponnuswami Chetty and Another Vs The Vellore Commercial Bank Ltd. by Agent Kumaraswami Aiyar
Madras High Court · (1920) 11 LW 28 : (1920) 38 MLJ 70
High Courts16 Sept 1919
P.L.P.L. Palaniappa Chetty Vs V.S.S.P. Subramanian Chetty and Others
Madras High Court · 54 Ind. Cas. 740
High Courts16 Sept 1919
P.L.P.L. Palaniappa Chetti Vs V.S.S.P. Subramania Chetti and Others
Madras High Court · (1920) 11 LW 145 : (1920) 38 MLJ 338
Provincial Insolvency Act, 1920 — Section 43
High Courts16 Sept 1919
V.A.L.R.M. Lakshmanan Chetty and Another Vs V.A.L.R.M.L. Muthaya Chetty and Others
Madras High Court · (1921) 40 MLJ 126
Transfer of Property Act, 1882 — Section 85, 89
High Courts13 Sept 1919
Sena Yasim Sahib and Another Vs Kadur Ekambara Aiyar
Madras High Court · (1919) 37 MLJ 698
Evidence Act, 1872 — Section 115
High Courts12 Sept 1919
Ramakrishna Prabhu Vs Naraina, minor, by Guardian ad Litem Anandivai alias Rakmavathi Bai and Others
Madras High Court · 62 Ind. Cas. 215 : (1920) 11 LW 112
High Courts11 Sept 1919
In Re: Gandi Apparazu
Madras High Court · (1920) ILR (Mad) 330 : (1919) 10 LW 521 : (1920) 38 MLJ 194
Penal Code, 1860 (IPC) — Section 147, 304
High Courts09 Sept 1919
K. Raghunatha Rao Vs The Secretary of State for India in Council
Madras High Court · 60 Ind. Cas. 187 : (1921) 13 LW 11 : (1920) 39 MLJ 623
Land Acquisition Act, 1894 — Section 24(1)
High Courts09 Sept 1919
Raghunatha Row Vs Secretary of State for India in Council
Madras High Court · (1921) ILR (Mad) 264
High Courts08 Sept 1919
Thammanna Chinna Lakshiminarasimham and Another Vs Akarapu Venkanna Chenniah
Madras High Court · (1920) 11 LW 55 : (1920) 38 MLJ 55
High Courts05 Sept 1919
The Tanjore Life Assurance Co. Ltd. by R. Sivarama Aiyar Vakil, Liquidator of the said Company Vs Kuppanna Rao
Madras High Court · (1920) 11 LW 584 : (1920) 38 MLJ 135
Contract Act, 1872 — Section 65