High Courts23 Oct 1919
M. Venkatagiri Aiyar Vs N.M. Firm
Madras High Court · 54 Ind. Cas. 172 : (1919) 10 LW 568 : (1919) 37 MLJ 652
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,840 of 5,226
High Courts21 Oct 1919
Surinarayana Iyer Vs T. Soundararaja Iyengar and Another
Madras High Court · 55 Ind. Cas. 618
High Courts21 Oct 1919
Singaraju Venkatasubbaramaniam and Others and Alladi Sreeramulu and Another Vs Unde Rajah Raje Sri Raja Velugoti Govinda Krishna Yachendralavaru Bahadur Rajah of Venkatagiri and Others
Madras High Court · 56 Ind. Cas. 552 : (1920) 11 LW 528
Madras Estates Land Act, 1908 — Section 3(11), 61
High Courts16 Oct 1919
Syed Mahomed Sirajuddin Sahib Thorin Tharak Kadin and Others Vs Syed Shah Gulam Jailani Satar Sahib and Others
Madras High Court · 59 Ind. Cas. 233 : (1920) 12 LW 25
High Courts16 Oct 1919
Rangai Goundan alias Venkattai Goundan and Another Vs Venkatammal
Madras High Court · 55 Ind. Cas. 30
High Courts15 Oct 1919
Abdul Razak Vs J.H. Brown and Co. and Another
Madras High Court · 57 Ind. Cas. 485 : (1920) 11 LW 473
High Courts15 Oct 1919
Veyindramuthu Pillai Vs Maya Nadan and Another
Madras High Court · (1920) ILR (Mad) 107 : (1920) 38 MLJ 32
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Oct 1919
Dundigalla Kesavalu and Others Vs Kalavaguntla Rajaram and Others
Madras High Court · 55 Ind. Cas. 533 : (1920) 11 LW 35 : (1920) 38 MLJ 29
Specific Relief Act, 1877 — Section 27
High Courts14 Oct 1919
Ramasami Boyan Vs Emperor
Madras High Court · 54 Ind. Cas. 479 : (1920) 11 LW 18
High Courts14 Oct 1919
K.V. Subrahmania Aiyar Vs The District Magistrate of Salem
Madras High Court · (1920) 11 LW 122 : (1920) 38 MLJ 230
Legal Practitioners Act, 1879 — Section 14
High Courts10 Oct 1919
Chundan Veetil Pazhaya Ottayil Abarthoraman Kutti (Dead) and Others Vs Ittikaparambilathan
Madras High Court · 55 Ind. Cas. 658 : (1920) 11 LW 215
High Courts09 Oct 1919
Arunachella Chettiar and Others Vs The Municipal Council of Mayavaram
Madras High Court · 55 Ind. Cas. 493
High Courts09 Oct 1919
Arunachala Chettiar and Others Vs Municipal Council of Mayavaram
Madras High Court · (1920) 11 LW 202 : (1920) 38 MLJ 222
High Courts08 Oct 1919
The Firm of A.M. Mylappa Chettiar by Partners of the Firm of that Name Vs Aga Mirza Mohamed Shirazee, Managing Proprietor of the Firm
Madras High Court · (1919) 37 MLJ 712
Sales of Goods Act, 1930 — Section 28
High Courts08 Oct 1919
Gopala Aiyar and Others Vs Krishnasawmy Iyer Alias and Appa Aiyer
Madras High Court · 54 Ind. Cas. 473 : (1920) 11 LW 459
High Courts08 Oct 1919
Idumbu Parayan and Others Vs Pethu Reddy and Another and Senni Parayan and Others
Madras High Court · 54 Ind. Cas. 451
High Courts08 Oct 1919
Agnihotram Jagannadha Charyulu Vs Sri Raja Bommadevara Satyanarayana Varaprasada Rao Bahadur and Another
Madras High Court · (1920) ILR (Mad) 351 : (1920) 11 LW 101 : (1919) 37 MLJ 706
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92(3)
High Courts08 Oct 1919
Rahim Unnissa Begam and Others Vs M.A Srinivasa Aiyangar
Madras High Court · (1920) 11 LW 139 : (1920) 38 MLJ 266
High Courts08 Oct 1919
In Re: Chitrala Bheemanna and Others
Madras High Court · (1920) ILR (Mad) 348 : (1919) 10 LW 669 : (1919) 37 MLJ 656
Railways Act, 1890 — Section 120(b)