High Courts21 Nov 1919
In Re: Ippili Magatha and Another
Madras High Court · (1920) 11 LW 58 : (1920) 38 MLJ 27
Criminal Procedure Code, 1898 (CrPC) — Section 103
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,838 of 5,226
High Courts19 Nov 1919
Ayya Nadan Vs Thanammal
Madras High Court · 55 Ind. Cas. 945 : (1920) 11 LW 288
High Courts19 Nov 1919
Chekkur Puthaluth Poothati Edathil Kunhi Sankaran Nambiar Vs Ponniath Akathoothu Narayanan Tirumunpu and Others
Madras High Court · (1920) ILR (Mad) 405
High Courts19 Nov 1919
Chekkur Puthalath Poothak Etathil Kunhi Sankaran Nambiar Vs Ponniath Akathoothu Narain Thirumumpu and Others
Madras High Court · (1920) ILR (Mad) 405 : (1920) 38 MLJ 251
High Courts19 Nov 1919
Chekkur Puthalath Pothak Etathil Kunhi Sankaran Nambiar Vs Ponniath Akathoothu Narayanan Thirumumpu and Others
Madras High Court · 55 Ind. Cas. 86 : (1920) 11 LW 192
High Courts14 Nov 1919
Sree Raja Malraju Lakshmi Venkayamma Rao Bahadur Vs Kuntamukkala Venkataratnam and Others
Madras High Court · 55 Ind. Cas. 629
High Courts14 Nov 1919
Venkatasami Naidu Vs Gurusami Aiyar
Madras High Court · (1920) 11 LW 349 : (1920) 43 MLJ 441
Civil Procedure Code, 1908 (CPC) — Section 65
High Courts14 Nov 1919
Mardala Samigadu and Others Vs Paida Sreenivasalu Reddy
Madras High Court · 57 Ind. Cas. 708 : (1920) 11 LW 620
High Courts14 Nov 1919
Venkatasawmy Naidu Vs Gurusawmi Iyer
Madras High Court · 56 Ind. Cas. 616
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 64, 73
High Courts13 Nov 1919
Venkamamidi Balakrishnayya and Another Vs Venkamamidi Venkata Triambakam and Another
Madras High Court · 55 Ind. Cas. 371
High Courts13 Nov 1919
Sreemantha Raja Yarlagada Mallikarjuna Prasada Naidu Bahadur Zamindar Vs Renduchintala Subbiah and Others
Madras High Court · 61 Ind. Cas. 552 : (1920) 39 MLJ 277
Madras Estates Land Act, 1908 — Section 3(16)
High Courts13 Nov 1919
Vankamamidi Balakrishnayya and Another Vs Vankamamidi Venkata Triambakam and Another
Madras High Court · (1920) ILR (Mad) 398 : (1920) 11 LW 379 : (1920) 38 MLJ 86
High Courts12 Nov 1919
K.C. Sreemanavedava Raju Vs Parapravan Naidu
Madras High Court · 54 Ind. Cas. 254 : (1920) 11 LW 285
High Courts11 Nov 1919
In Re: Karuppiah Pillai and Others
Madras High Court · 54 Ind. Cas. 404 : (1920) 11 LW 308
High Courts11 Nov 1919
Gandi Appa Razu Vs King-Emperor
Madras High Court · (1920) ILR (Mad) 330
Penal Code, 1860 (IPC) — Section 147, 304
High Courts07 Nov 1919
Basavaraju Pitchaya Vs The Secretary of State for India in Council
Madras High Court · 58 Ind. Cas. 713 : (1920) 11 LW 186
High Courts07 Nov 1919
Varnasi Subbayya and Others Vs Varnasi Somalingam and Others
Madras High Court · 55 Ind. Cas. 643
High Courts07 Nov 1919
Varanasi Subbayya and Others Vs Varanasi Somalingam and Others
Madras High Court · (1920) 43 MLJ 491
High Courts06 Nov 1919
Mr. R.P. Gill Vs Lingamallu Varada Raghavayya and Others
Madras High Court · (1920) ILR (Mad) 396 : (1920) 11 LW 174 : (1920) 38 MLJ 92
Court Fees Act, 1870 — Section 7(iv)(b)
High Courts06 Nov 1919
R.P. Gill Vs L. Varadaraghavayya and twelve Ors.
Madras High Court · (1920) ILR (Mad) 396
Court Fees Act, 1870 — Section 7(iv)(6)