High Courts29 Jan 1920
The Municipal Council of Conjeevaram Vs T.V. Kumara Venkatachariar
Madras High Court · 57 Ind. Cas. 718 : (1920) 11 LW 574 : (1920) 39 MLJ 58
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,834 of 5,226
High Courts29 Jan 1920
Rajangam Aiyar Vs Rajangamier by Guardian Sankarama Ayyar
Madras High Court · (1920) 38 MLJ 330
Stamp Act, 1899 — Section 2(15)
High Courts28 Jan 1920
Bayya Sahu (dead) Vs Sri Sri Sri Krishnachandra Gajapathy Naraya Deo Garu and Others
Madras High Court · 56 Ind. Cas. 598 : (1920) 11 LW 600
High Courts28 Jan 1920
T. Aminudeen Sahib Vs Pyari Bai and Another minor by Guardian Mahomed Azuz Badsha Singh
Madras High Court · (1920) ILR (Mad) 633 : (1920) 11 LW 370 : (1920) 38 MLJ 340
Limitation Act, 1963 — Section 12(2)
High Courts28 Jan 1920
Mahomed Ali Sheriff and Others Vs Budharaju Venkatapathi Raju and Others
Madras High Court · 60 Ind. Cas. 235 : (1920) 11 LW 537 : (1920) 39 MLJ 449
Transfer of Property Act, 1882 — Section 55(2)
High Courts28 Jan 1920
T. Aminudeen Sahib Vs Pyari Bi and Another
Madras High Court · 56 Ind. Cas. 73
High Courts27 Jan 1920
King-Emperor Vs A.M. Hoosanally and Co.
Madras High Court · (1920) ILR (Mad) 498 : (1920) 11 LW 425
High Courts27 Jan 1920
A.A.R. Ponnambala Pillai and Others Vs Annamalai Chettiar (dead) and Others
Madras High Court · 55 Ind. Cas. 666 : (1920) 11 LW 429 : (1920) 38 MLJ 239
High Courts27 Jan 1920
King Emperor Vs A.M. Hussain Ally and Co. and Others
Madras High Court · (1920) ILR (Mad) 498 : 55 Ind. Cas. 1003 : (1920) 38 MLJ 333
Income Tax Act, 1961 — Section 39(d)
High Courts26 Jan 1920
Duggempudi Nagamma Vs Tirumala Reddi Venkata Reddi and Others
Madras High Court · 59 Ind. Cas. 363 : (1920) 12 LW 147
High Courts26 Jan 1920
Malireddi Ayyareddi Vs Adusumalli Gopala Krishnayya and Another
Madras High Court · 58 Ind. Cas. 493 : (1920) 12 LW 101
High Courts22 Jan 1920
Amirthammal Vs Madalakaram alias Ramalinga Goundan
Madras High Court · (1920) ILR (Mad) 363 : 57 Ind. Cas. 184 : (1920) 12 LW 537 : (1920) 38 MLJ 503
Stamp Act, 1899 — Section 2(5)
High Courts22 Jan 1920
In Re: Secretary to the Commissioner of Salt and Abkari and Separate Revenue
Madras High Court · (1920) ILR (Mad) 365 : (1920) 38 MLJ 506
High Courts21 Jan 1920
N.P.T. Cheria Kunhammad and Another Vs Kunhinni alias Kizhakkayil Nair and Another
Madras High Court · (1920) ILR (Mad) 715 : (1920) 11 LW 532 : (1920) 38 MLJ 461
High Courts21 Jan 1920
Jakkamreddi Seshadri Reddy and Others Vs Sir S. Subramania Iyer, K.C.I.E. and Others
Madras High Court · 56 Ind. Cas. 450
High Courts21 Jan 1920
Siddick Hajee Aboo Bucker Sait Vs Ebrahim Hajee Aboo Bucker Sait and Others
Madras High Court · AIR 1921 Mad 571 : 70 Ind. Cas. 715
High Courts21 Jan 1920
M.P.T. Cheria Kunhammad and Another Vs Kunhunni Alias Kizhakkayl Nair and Others
Madras High Court · 57 Ind. Cas. 424
High Courts21 Jan 1920
Sontyanagopala Dasu (dead) and Others Vs Inapatalupula Rami and Others
Madras High Court · AIR 1921 Mad 410(1) : (1921) 41 MLJ 194
Transfer of Property Act, 1882 — Section 43
High Courts21 Jan 1920
Jakkam Reddi Seshadri Reddi and Others Vs Sir S. Subramania Aiyar, K.C.I.E. and Others
Madras High Court · (1920) ILR (Mad) 720 : (1920) 11 LW 536 : (1920) 38 MLJ 504
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts20 Jan 1920
Vemi Reddi Seshu Reddi Vs Nallappa Reddi Raghava Reddi and Others
Madras High Court · 57 Ind. Cas. 800 : (1920) 11 LW 611