High Courts01 Mar 1920
Velu Malavarayan and C. Muthusawmi Pillay and Others Vs T.M.C. Kuppusawmi Pillai alias Kuppusawmi
Madras High Court · 59 Ind. Cas. 378 : (1920) 12 LW 315
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,832 of 5,226
High Courts27 Feb 1920
Muttevi Srinivasacharyulu and Others Vs Dinavahi Pratyanga Rao and Others
Madras High Court · AIR 1921 Mad 467 : 64 Ind. Cas. 816
High Courts27 Feb 1920
A.S. Venugopala Aiyangar Vs S.I.R. Co.
Madras High Court · 62 Ind. Cas. 602 : (1921) 13 LW 309
High Courts26 Feb 1920
K. Raghavendra Rao Vs Lakshmindrathirtha Swamiar by Guardian Rajagopalacharya
Madras High Court · (1920) ILR (Mad) 795
High Courts26 Feb 1920
Lamshmindrathiratha Swamiar, minor by guardian ad litem Rajagopalacharya Vs K. Raghavendra Rao
Madras High Court · (1920) ILR (Mad) 795 : (1920) 12 LW 139 : (1920) 39 MLJ 174
High Courts26 Feb 1920
M. Ramiah Asari Vs P.N. Chidambara Mudaliar
Madras High Court · (1920) 12 LW 151 : (1920) 39 MLJ 341
Contract Act, 1872 — Section 80
High Courts25 Feb 1920
Kandaiya Pillai, alias Kandaswami Pillai and Another By their Next Friend Venkata Chalam Pillai Vs Chokkammal and Another
Madras High Court · 59 Ind. Cas. 214 : (1920) 12 LW 27
High Courts24 Feb 1920
Ranjagamier Vs Ranjagam Iyyar through his next friend N. Sanaram Ayyar
Madras High Court · 57 Ind. Cas. 18
High Courts24 Feb 1920
Rajangam Ayyar Vs Rajangam Ayyar through his next friend N. Sankaram Ayyar
Madras High Court · (1920) 12 LW 435 : (1920) 39 MLJ 382
Registration Act, 1908 — Section 17(1)(b)
High Courts24 Feb 1920
Karooth Parakote Ammukutty alias Lakshmiamma Vs K.P.K.P.T. Manavikraman alias Kunhunni Thamburan and Others
Madras High Court · (1920) ILR (Mad) 793 : (1920) 12 LW 331
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts24 Feb 1920
Karooth Parakote Ammukutty alias Lakshmi Amma Vs K.P.K.P.T. Manavikraman alias Kutti Kunhunni Thamburan and Others K. Ammukutty alias Lakshmi Amma and Others Vs Manemangalath Variath Rama Wariar and Others
Madras High Court · 59 Ind. Cas. 568
High Courts23 Feb 1920
Muthu K.R.V. Alagappa Chetty Vs S.A. Krishnasami Iyer and Another
Madras High Court · AIR 1921 Mad 119 : 61 Ind. Cas. 753 : (1921) 13 LW 150
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts23 Feb 1920
V.M. Assan Mahomed Sahib Vs M.E. Rahiman Sahib
Madras High Court · (1920) ILR (Mad) 579 : 55 Ind. Cas. 977 : (1920) 11 LW 543 : (1920) 38 MLJ 539
Civil Procedure Code, 1908 (CPC) — Section 5
High Courts23 Feb 1920
Udipi Seshagiri Vs Seshamma Shettati and Others
Madras High Court · (1920) ILR (Mad) 503 : 61 Ind. Cas. 658 : (1920) 12 LW 45 : (1920) 39 MLJ 128
Transfer of Property Act, 1882 — Section 108(c)
High Courts20 Feb 1920
Kumarasawmy Pillai and Another, Rajarathnam Pillai and Another and Seshammal Vs S. Pasupathia Pillai and Others
Madras High Court · 61 Ind. Cas. 605 : (1920) 12 LW 254
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)
High Courts20 Feb 1920
Yeluchuri Venkatachennaya and Others Vs Emperor
Madras High Court · 56 Ind. Cas. 50
High Courts20 Feb 1920
Elachuri Venkatachinnayya and Others Vs King-Emperor
Madras High Court · (1920) ILR (Mad) 511
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts20 Feb 1920
In Re: Yeluchuri Venkatachennaya and Others
Madras High Court · (1920) ILR (Mad) 511 : (1920) 11 LW 435 : (1920) 38 MLJ 370
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117