High Courts15 Mar 1920
Venkita Reddi and Others Vs Muthulu Pambulu Naick and Others
Madras High Court · 58 Ind. Cas. 801
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,831 of 5,226
High Courts12 Mar 1920
Gurusami Pandiyan Vs Sendattikalai Pandia Chinna Thambiar and four Ors. and Sendattikalai Pandiyan and Others
Madras High Court · AIR 1921 Mad 340 : (1921) ILR (Mad) 1
Oudh Estates Act, 1869 — Section 8
High Courts12 Mar 1920
Gurusami Pandiyan Vs Sendatti Kalai Pandia Chinnathambiar and Others
Madras High Court · (1921) ILR (Mad) 1 : 61 Ind. Cas. 242 : (1920) 39 MLJ 529
Oudh Estates Act, 1869 — Section 10
High Courts12 Mar 1920
M. Rajagopala Nayagar Vs Spencer and Co., Ltd. and Another
Madras High Court · 59 Ind. Cas. 218 : (1920) 12 LW 87
High Courts11 Mar 1920
Mathosri Rama Boi Ammani and Another Vs V. Ry. Sivaji Rajah Sahib and Others
Madras High Court · 59 Ind. Cas. 265 : (1920) 12 LW 171
High Courts11 Mar 1920
Kandula Venkiah alias Padmanabhudu Vs Donga Pallaya and Others
Madras High Court · (1920) ILR (Mad) 589 : (1921) 13 LW 123
Transfer of Property Act, 1882 — Section 98
High Courts11 Mar 1920
The Superintending Engineer Vs Chituri Ramakrishna and Another
Madras High Court · (1920) 12 LW 193 : (1920) 39 MLJ 151
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts11 Mar 1920
The Superintending Engineer 2nd Circle Vs Chitturi Ramakrishnayya and Another
Madras High Court · 58 Ind. Cas. 885
High Courts10 Mar 1920
Chinnammall Vs P. Ratnasabapathy Chettiar (Died) and Others
Madras High Court · 59 Ind. Cas. 241 : (1920) 12 LW 191
High Courts09 Mar 1920
Nachiyappan alias Kirukan and Others Vs Alagappa Chetty and Others
Madras High Court · AIR 1921 Mad 107 : 62 Ind. Cas. 87 : (1921) 13 LW 172
High Courts09 Mar 1920
V.E.N.K.R.M.A. Venkatachellam Chetty and Another Vs V.E.N.K.R.M.A. Ramanathan Chetty and Others
Madras High Court · 59 Ind. Cas. 501
High Courts09 Mar 1920
V.E.N.K.R.M.A. Venkatachallam Chetty and Another Vs V.E.N.K.R.M.A. Ramanathan Chetty and Others
Madras High Court · (1920) 12 LW 228 : (1920) 39 MLJ 269
High Courts08 Mar 1920
Palayakayal Swami Sangumugeswarar Vs Veyinramuthu Pillai and Others
Madras High Court · 59 Ind. Cas. 183 : (1920) 12 LW 324
High Courts08 Mar 1920
Arunachellam Chetty Vs Somasundaram Chetty, by his Agent, K.V. Lakshamana Aiyer
Madras High Court · 59 Ind. Cas. 86 : (1920) 12 LW 328
High Courts04 Mar 1920
Angamuthu and Others Vs Ramalinga Pillai alias Rajamani Pillai, minor by his next friend Amirthalingam Pillai and Others
Madras High Court · 60 Ind. Cas. 766 : (1920) 39 MLJ 685
High Courts03 Mar 1920
P. Shunmugha Velayudham Chetty Vs Koyappa Chettiar and Others
Madras High Court · 60 Ind. Cas. 635
High Courts02 Mar 1920
Ramalinga Rowthan Vs Sheik Ibrahim Sahib
Madras High Court · 59 Ind. Cas. 161 : (1920) 12 LW 34
High Courts02 Mar 1920
Krishnaswami Iyer Vs Appavier and Others
Madras High Court · 60 Ind. Cas. 802 : (1920) 12 LW 519 : (1920) 39 MLJ 498
Transfer of Property Act, 1882 — Section 19, 28
High Courts02 Mar 1920
Somasundaram Chetty Vs Unnamalai Ammal and Others
Madras High Court · (1920) ILR (Mad) 800 : (1920) 12 LW 163 : (1920) 39 MLJ 179
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts02 Mar 1920
Haji Abdulla Sahib and Another Vs Alanji Abdul Lathief Sahib and Another
Madras High Court · 57 Ind. Cas. 854 : (1920) 12 LW 70 : (1920) 39 MLJ 91
Civil Procedure Code, 1908 (CPC) — Section 73(2)