High Courts31 Mar 1920
Sree Rajah Vellanki Ramakrishna Rao Bahadur, Zamindar Garu Vs Kotagiri Subbamma Rao Garu and Others
Madras High Court · (1920) 12 LW 155 : (1920) 39 MLJ 183
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,829 of 5,226
High Courts31 Mar 1920
Pandipati Subbarami Reddi by mother and Guardian Vs Pandipati Ramamma
Madras High Court · (1920) ILR (Mad) 824 : 59 Ind. Cas. 681 : (1920) 12 LW 249
High Courts31 Mar 1920
Marina Veeraswamy Vs Boyinapalli Venkatrayudu
Madras High Court · 57 Ind. Cas. 778 : (1920) 12 LW 51 : (1920) 39 MLJ 225
Madras Estates Land Act, 1908 — Section 3(5)
High Courts31 Mar 1920
Vellanki Ramakrishna Row Vs Kotagiri Subbamma Row and Others
Madras High Court · (1920) ILR (Mad) 830
High Courts29 Mar 1920
Gopalakrishna Naicker Vs Viswanatha Iyer (Dead) and Others
Madras High Court · 58 Ind. Cas. 856
High Courts29 Mar 1920
In Re: Subbiah Thevan
Madras High Court · (1920) ILR (Mad) 744 : 56 Ind. Cas. 498 : (1920) 11 LW 561 : (1920) 39 MLJ 65
High Courts29 Mar 1920
Thayarammal Vs Lakshimi Ammal and Another
Madras High Court · 59 Ind. Cas. 417
High Courts29 Mar 1920
Thayarammal Vs Lakshmi Ammal and Another
Madras High Court · (1920) ILR (Mad) 822 : (1920) 12 LW 161 : (1920) 39 MLJ 181
Registration Act, 1908 — Section 32
High Courts29 Mar 1920
Gopala Krishna Naicker Vs Visvanatha Aiyar (Dead) and Others
Madras High Court · (1920) 12 LW 165 : (1920) 39 MLJ 84
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts26 Mar 1920
Gopala Krishnier by next Friend Sambasiva Aiyar Vs Ganapathy Aiyar and Others
Madras High Court · 58 Ind. Cas. 124 : (1920) 12 LW 772
High Courts26 Mar 1920
Sooratha Singa Vs Kanaka Singa
Madras High Court · (1920) ILR (Mad) 867 : 59 Ind. Cas. 585 : (1920) 12 LW 245
High Courts26 Mar 1920
Tangutoori Kodandaramayya Vs Tangutoori Ramalingayya and Another
Madras High Court · 60 Ind. Cas. 650 : (1920) 12 LW 663
Madras Hereditary Village Offices Act, 1895 — Section 13, 21
High Courts26 Mar 1920
Lakshminarasimha Somayajiyar Vs Ramalingam Pillai
Madras High Court · 59 Ind. Cas. 245
High Courts26 Mar 1920
The Official Assignee of Madras Vs G. Sambanda Mudaliar
Madras High Court · (1920) ILR (Mad) 739 : (1920) 39 MLJ 345
Provincial Insolvency Act, 1920 — Section 36
High Courts26 Mar 1920
Girdaridoss Radhakissendoss, a firm of Merchants and Commission Agents Vs M. Ponna Pillai
Madras High Court · (1920) 12 LW 19 : (1920) 39 MLJ 233
Transfer of Property Act, 1882 — Section 108(m)
High Courts26 Mar 1920
Lakshminarasimha Somayagiyar Vs Ramalingam Pillay
Madras High Court · (1920) 12 LW 202 : (1920) 39 MLJ 319
Madras Local Boards Act, 1884 — Section 144, 16
High Courts25 Mar 1920
Jainab Bibi Saheba Vs Hyderally Sahib and Others
Madras High Court · (1920) ILR (Mad) 609
Evidence Act, 1872 — Section 165, 33
High Courts25 Mar 1920
Thaikkandhi Pokkancheri and Others Vs Illivathukkal Achuthen and Another
Madras High Court · 60 Ind. Cas. 209 : (1921) 13 LW 101 : (1920) 39 MLJ 427
High Courts25 Mar 1920
Jainab Bibi Saheb Vs Hyderally Saheb and Others
Madras High Court · (1920) ILR (Mad) 609 : (1920) 12 LW 64 : (1920) 38 MLJ 532
Evidence Act, 1872 — Section 165, 33