High Courts14 Jul 1920
Muthuveerappa Chetty alias Vellayappa Chetty Vs Adikappa Chetty (Dead) and Others
Madras High Court · 59 Ind. Cas. 472
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,827 of 5,226
High Courts13 Jul 1920
Santhanathammal and Another Vs Isaki Suppan Asari by his Mother and Guardian Sounda Irathammal and Another
Madras High Court · 60 Ind. Cas. 694 : (1920) 12 LW 457
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 13, 11
High Courts13 Jul 1920
Deivanayaga Padayachi Vs Muthu Reddi and Others
Madras High Court · (1920) 39 MLJ 525
Contract Act, 1872 — Section 23
High Courts13 Jul 1920
B.F. Saldanha Vs Henry Hart
Madras High Court · (1920) ILR (Mad) 902 : 58 Ind. Cas. 794 : (1920) 12 LW 333
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts12 Jul 1920
Sri Rajah Venkata Rangayya Appa Rao Bahadur Zemindar Garu and Others Vs Sri Rajah Bommadevara Satyanarayana Varaprasada Rao Naidu Bahadur Zemindar Garu and Another
Madras High Court · (1920) ILR (Mad) 898 : 60 Ind. Cas. 164 : (1921) 13 LW 297 : (1920) 39 MLJ 316
High Courts12 Jul 1920
Raja Venkatarangayya Appa Rao and Others Vs Raja Varaprasada Rao Naidu and Another
Madras High Court · AIR 1921 Mad 544 : (1920) ILR (Mad) 898
High Courts30 Apr 1920
Rangasami Ayyangar (Died) Represented by Ramanuja Ayyangar, through his Next Friend, Lakshmi Ammal Vs Souri Ayyangar
Madras High Court · (1916) ILR (Mad) 792
Evidence Act, 1872 — Section 92Specific Relief Act, 1877 — Section 31
High Courts29 Apr 1920
Sri Vadrevu Viswasundra Row and Another Vs Ryali Somasundara Rao
Madras High Court · (1920) ILR (Mad) 876
High Courts29 Apr 1920
N.N.L. Ramaswami Chettiar Vs Mallappa Reddiar
Madras High Court · 59 Ind. Cas. 947
High Courts29 Apr 1920
The Secretary of State for India in Council Vs Sree Rajah Vadrevu Ranganayak, Amma, Zemindarani of Vegayam Mapeta Estate (dead) and Others
Madras High Court · 59 Ind. Cas. 98 : (1920) 12 LW 334
High Courts29 Apr 1920
Panaganti Ramarayanimgar Vs Sri Rajah Velugoti Govinda Krishna Yachendra Bahadur Varu, Maharajah of Venkatagiri and Others
Madras High Court · AIR 1921 Mad 183 : 61 Ind. Cas. 612 : (1921) 40 MLJ 236
Transfer of Property Act, 1882 — Section 61, 62
High Courts29 Apr 1920
Thazhathitathil Poovvanayi Ayissa and Others Vs Puthan Purayil Kundron Chokru
Madras High Court · (1920) ILR (Mad) 688 : 58 Ind. Cas. 554 : (1920) 12 LW 35 : (1920) 39 MLJ 77
Registration Act, 1908 — Section 17(2)
High Courts29 Apr 1920
Sri Vadrevu Ranganayakamma Garu (dead) and Another Vs Ryali Somasundara Rao
Madras High Court · (1920) ILR (Mad) 876 : 59 Ind. Cas. 609
High Courts29 Apr 1920
Rajah of Venkatagiri Vs Sura Krishna Reddi and Another
Madras High Court · (1920) 39 MLJ 472
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43
High Courts27 Apr 1920
Ponangi Venkatasubbarayudu and Others Vs Sree Rajah Lakshmi Venkata Narasimha Rao Bahadur, Zamindar of Nuzvid
Madras High Court · 60 Ind. Cas. 609 : (1920) 12 LW 667
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1(u)
High Courts27 Apr 1920
A.S. Vaithialingha Chetty Vs Kullappa Naicken
Madras High Court · 59 Ind. Cas. 889 : (1920) 12 LW 354
High Courts27 Apr 1920
In Re: T.G. Krishnasami Naidu and Another
Madras High Court · 60 Ind. Cas. 1003 : (1920) 12 LW 427
Madras District Municipalities Act, 1884 — Section 280, 32(4)
High Courts23 Apr 1920
Chidambara Nadan and Another Vs Musuvathi Muni Nagend Rayyan and Others
Madras High Court · 58 Ind. Cas. 813
High Courts23 Apr 1920
Chidambara Nadan late a Minor but now declared a Major and Another Vs Musuvati Muni Nagendrayyan and Others
Madras High Court · (1920) 12 LW 393 : (1920) 39 MLJ 445
High Courts22 Apr 1920
Ramachari through his Guardian C.P. Seshayar and Another Vs Saraswati Ammal and Another
Madras High Court · 60 Ind. Cas. 246 : (1920) 12 LW 544