High Courts10 Aug 1920
Kataprath Vatakke Purayil Thayyil Mammad Karnavan of the tarwad and of his tavazhi and Others Vs Valluvakkat Kishakke Purayil Mammad and Others
Madras High Court · 60 Ind. Cas. 118 : (1920) 12 LW 634 : (1920) 39 MLJ 702
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,825 of 5,226
High Courts10 Aug 1920
Thayyil Mammad and Others Vs Purayil Mammad and Others
Madras High Court · AIR 1921 Mad 376 : (1921) ILR (Mad) 140
Limitation Act, 1963 — Article 144
High Courts09 Aug 1920
Sistla Sitaramaswamy Sastri Vs Bonthu Basavayya alias Basivi Reddi
Madras High Court · 60 Ind. Cas. 114 : (1920) 12 LW 536
High Courts09 Aug 1920
Dhadha Sahib Vs Mahomed Sultan Sahib
Madras High Court · AIR 1921 Mad 384 : (1920) 39 MLJ 706
High Courts06 Aug 1920
Kuppuswami Mudali Vs B. Subba Naidu
Madras High Court · 62 Ind. Cas. 501 : (1921) 13 LW 307
High Courts04 Aug 1920
Mahomed Abdul Kadir Markayar Minor by Guardian Mahomed Kasim Markayar Vs Sami Pandia Tevar and Others
Madras High Court · 60 Ind. Cas. 267
Civil Procedure Code, 1908 (CPC) — Section 107Limitation Act, 1908 — Article 182, 182(2)
High Courts04 Aug 1920
Kayarat Kizhakkethil Raru Nair Vs Thirunarayanapuram Uralan Karuthedath Pulakkat Manakkal Neelakondhan Namboodri and Others
Madras High Court · 61 Ind. Cas. 510 : (1920) 12 LW 425
Trusts Act, 1882 — Section 48
High Courts04 Aug 1920
Ivatury Atchamma Vs Ivatury Bapiah and Others
Madras High Court · AIR 1921 Mad 24 : 60 Ind. Cas. 583 : (1921) 13 LW 407 : (1921) 40 MLJ 83
Limitation Act, 1963 — Section 28
High Courts04 Aug 1920
Atchamma Vs Papiah and Others
Madras High Court · (1921) ILR (Mad) 131
Limitation Act, 1963 — Section 28
High Courts03 Aug 1920
Kunhimai Kutty Beari and Another Vs Halekote Alsabi and Others
Madras High Court · AIR 1921 Mad 636 : 62 Ind. Cas. 723 : (1921) 13 LW 434
High Courts03 Aug 1920
Sri Rajah Ravu Venkata Kumaramahipati Surya Rao Bahadur Garu, Rajah of Pittapur Vs Ballapragada Pallamraju and Another
Madras High Court · (1920) 12 LW 567 : (1921) 40 MLJ 18
Lord Tenderdens Act — Section 28
High Courts03 Aug 1920
Muthu Reddi Vs Chinnaswami Reddi
Madras High Court · (1920) 12 LW 403 : (1920) 39 MLJ 486
Transfer of Property Act, 1882 — Section 44, 73
High Courts02 Aug 1920
Pl.Pl. Palaniyappa Chettiar Vs N.S.P. Chockalingam Chettiar
Madras High Court · AIR 1921 Mad 334 : (1920) 12 LW 609 : (1920) 39 MLJ 692
Contract Act, 1872 — Section 23
High Courts02 Aug 1920
Santhanarama Mudaliar Vs Sami Karuppundar
Madras High Court · AIR 1921 Mad 455 : 61 Ind. Cas. 537 : (1921) 14 LW 226
Contract Act, 1872 — Section 23
High Courts02 Aug 1920
Palaniyappa Chettiar Vs Chockalingam Chettiar
Madras High Court · (1921) ILR (Mad) 334
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Contract Act, 1872 — Section 23
High Courts02 Aug 1920
Polepeddi Venkatasivayya, being minor by next friend and maternal uncle, Konduri Venkata Krishnayya Vs Polepeddi Ademma and Others
Madras High Court · 60 Ind. Cas. 98 : (1920) 12 LW 499 : (1920) 39 MLJ 621
Limitation Act, 1908 — Article 118
High Courts02 Aug 1920
Polepeddi Venkata Sivayya by Next Friend and Maternal Uncle Konduri Venkata Krishnayya Vs Polepeddi Ademma and Others
Madras High Court · AIR 1921 Mad 380 : (1921) ILR (Mad) 218
Limitation Act, 1908 — Article 118
High Courts01 Aug 1920
Devulapalli Venkata Subba Row Vs Kolluri Satyanarayanamurti and Another
Madras High Court · AIR 1921 Mad 86 : 60 Ind. Cas. 27 : (1921) 40 MLJ 31
High Courts30 Jul 1920
Deivanayaga Padayachi Vs Muthu Reddi and Others
Madras High Court · AIR 1921 Mad 326 : (1921) ILR (Mad) 329 : (1920) 12 LW 291
Contract Act, 1872 — Section 23
High Courts30 Jul 1920
Muthiyala Chengappa Vs Buradagunta alias Akula Venkatasami
Madras High Court · (1920) ILR (Mad) 855 : (1920) 12 LW 656
Limitation Act, 1963 — Article 141