High Courts19 Aug 1920
In Re: Jonnalagedda Appala Narasayya Bhukta and Others
Madras High Court · (1920) 12 LW 388 : (1920) 39 MLJ 484
Criminal Procedure Code, 1898 (CrPC) — Section 250, 253
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,824 of 5,226
High Courts18 Aug 1920
Kotikalapudi Kattayya Vs Sree Rajah Venkataramayya Row Bahadur and Another
Madras High Court · (1920) 12 LW 673 : (1920) 39 MLJ 571
Madras Estates Land Act, 1908 — Section 163, 45
High Courts18 Aug 1920
Alaji Iseek Sahib and Another Vs Vengu Chetty and Others
Madras High Court · 60 Ind. Cas. 66 : (1920) 12 LW 639
High Courts18 Aug 1920
Chamiyappa Tharagan Vs Rama Ayyar and Others
Madras High Court · (1921) ILR (Mad) 232
Transfer of Property Act, 1882 — Section 91(f)
High Courts18 Aug 1920
Chamiyappa Tharagan alias Chinnappa Tharagan (Family Manager) Vs M.S. Rama Iyer, Receiver of the Estate of Kochappa Mannatiar's sons Thirucha Mannadiar and Others
Madras High Court · AIR 1921 Mad 30 : (1921) 40 MLJ 65
Transfer of Property Act, 1882 — Section 91(f)
High Courts18 Aug 1920
Kotikalapudi Kattayya Vs Sree Rangiah Venkatu Ramay Approw Bahadur and Another
Madras High Court · 60 Ind. Cas. 32
High Courts17 Aug 1920
Taluk Board Vs Srimanth Raja Yarlagadda Mallikarjuna Prasada Naidu Bahadur
Madras High Court · AIR 1921 Mad 92 : 61 Ind. Cas. 497 : (1920) 12 LW 585 : (1921) 40 MLJ 91
High Courts17 Aug 1920
Taluk Board Vs Zamindar of Chellapalli
Madras High Court · (1921) ILR (Mad) 156
Madras Local Boards Act, 1884 — Section 100
High Courts13 Aug 1920
Surampalli Ramamurthi Vs Surampali Reddy and Others
Madras High Court · 60 Ind. Cas. 144 : (1920) 12 LW 563
High Courts13 Aug 1920
Subbasari and Another Vs Emperor
Madras High Court · (1921) ILR (Mad) 47
Penal Code, 1860 (IPC) — Section 198
High Courts13 Aug 1920
In Re: Subbasari and Another
Madras High Court · AIR 1921 Mad 453 : 61 Ind. Cas. 228 : (1920) 12 LW 605
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts12 Aug 1920
Thennutti Kallingal Vunni Moidin Vs Thennutti Kallingal Vunni Moidin and Others
Madras High Court · 60 Ind. Cas. 109 : (1920) 12 LW 598 : (1920) 39 MLJ 626
High Courts12 Aug 1920
Unni Moidin Vs Pocker and Others
Madras High Court · AIR 1921 Mad 317 : (1921) ILR (Mad) 227
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98
High Courts11 Aug 1920
Vemanna Venkatachella Naidu Vs Ethirajammal
Madras High Court · 60 Ind. Cas. 192
High Courts11 Aug 1920
Govinda Malavarayan Vs Velu Mazhavaratan and Others
Madras High Court · 59 Ind. Cas. 307 : (1920) 12 LW 530
High Courts11 Aug 1920
Puthia Veetil Mohidin Vs Irakkat Karnavan Raman Nayar (dead) and Others
Madras High Court · 60 Ind. Cas. 117
High Courts11 Aug 1920
Vemana Venkatachella Naidu Vs Ethirajammal
Madras High Court · AIR 1921 Mad 65 : (1921) 13 LW 61 : (1920) 39 MLJ 597
Madras Estates Land Act, 1908 — Section 6
High Courts11 Aug 1920
Krishna Naik and Sons, Merchants Vs Cayyar Irvine and Co., Ltd.
Madras High Court · AIR 1921 Mad 67 : (1921) ILR (Mad) 145 : (1921) 13 LW 273 : (1921) 40 MLJ 57
High Courts11 Aug 1920
Puthia Veetil Moidu Vs Irakkatt Karnavan Raman Nayar (dead) and Others
Madras High Court · (1920) 12 LW 534 : (1920) 39 MLJ 572
High Courts11 Aug 1920
Venkatachala Naidu Vs Ethirajammal
Madras High Court · (1921) ILR (Mad) 220
Madras Estates Land Act, 1908 — Section 6