High Courts27 Sept 1920
Bhogiravathu Somanna Vs Kandivada Chtlapathi Rao
Madras High Court · 60 Ind. Cas. 52
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,822 of 5,226
High Courts22 Sept 1920
N.S. Venkatrama Aiyar Vs Chella Pillai
Madras High Court · AIR 1921 Mad 413 : (1921) 40 MLJ 479
Stamp Act, 1899 — Section 36
High Courts22 Sept 1920
Batchu Chinna Venkatrayudu and Others Vs Duvvuri Ramamurti and Others
Madras High Court · (1921) ILR (Mad) 340
High Courts22 Sept 1920
Batchu China Venkatrayudu and Others Vs Duvvuri Ramamurti and Others
Madras High Court · AIR 1921 Mad 63 : 61 Ind. Cas. 986 : (1921) 13 LW 451 : (1921) 40 MLJ 149
High Courts21 Sept 1920
Sivathal Periyava Nadar and Others Vs Nana, Chuna Velmuruga Nadar and Others
Madras High Court · AIR 1921 Mad 682 : 64 Ind. Cas. 618
High Courts20 Sept 1920
R. Singariah Chetty Vs Chinnabbi alias Muni Reddi and Others
Madras High Court · AIR 1921 Mad 105 : 60 Ind. Cas. 780 : (1920) 12 LW 725
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts19 Sept 1920
Alagappa Chetty Vs Alagappa Chettiar and Another
Madras High Court · 60 Ind. Cas. 130 : (1920) 39 MLJ 573
High Courts17 Sept 1920
Tellicherry Pichi Naidu Vs C. Jefferson
Madras High Court · AIR 1921 Mad 541 : (1921) ILR (Mad) 230 : (1920) 12 LW 670 : (1921) 41 MLJ 94
Transfer of Property Act, 1882 — Section 14
High Courts14 Sept 1920
Chinna Vellayan alias Chinna Karuppan Chetty (Deceased) and Another Vs Muthayya Chetty and Others
Madras High Court · AIR 1921 Mad 116 : 61 Ind. Cas. 901 : (1921) 13 LW 59
Limitation Act, 1963 — Article 182(1), 15
High Courts13 Sept 1920
Swaminatha Odayar and K. Arumuga Padayachi Vs S. Sundaram Aiyar
Madras High Court · AIR 1921 Mad 314 : 60 Ind. Cas. 18
High Courts13 Sept 1920
John J. Fernandez Vs Sylvester Souza and Others
Madras High Court · AIR 1921 Mad 118 : 61 Ind. Cas. 829 : (1921) 13 LW 54
High Courts13 Sept 1920
Swaminatha Odayar Vs S. Sundaram Iyer
Madras High Court · (1921) ILR (Mad) 274 : (1920) 12 LW 565 : (1920) 39 MLJ 711
Madras Estates Land Act, 1908 — Section 46, 46(5)
High Courts10 Sept 1920
Rama Sahu (Dead) and Others Vs Gowro Ratho
Madras High Court · (1921) ILR (Mad) 55 : 59 Ind. Cas. 350
High Courts10 Sept 1920
T.K. Srinivasa Aiyangar Vs Kuppuswami Aiyengar alias Veerasamy Aiyengar and Twenty-seven Ors.
Madras High Court · (1921) ILR (Mad) 801
High Courts10 Sept 1920
R. Singariah Chetty Vs Chinnabbi alias Muni Reddy and Others
Madras High Court · (1921) ILR (Mad) 268 : (1921) 40 MLJ 7
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts10 Sept 1920
Rama Sahu (dead) and Others Vs Gouro Ratho
Madras High Court · AIR 1921 Mad 337 : (1920) 12 LW 649 : (1920) 39 MLJ 639
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 107
High Courts07 Sept 1920
M. Govindarajulu Naidoo Vs D.H. Ranga Rao and Others
Madras High Court · AIR 1921 Mad 113 : (1921) 13 LW 97 : (1921) 40 MLJ 124
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts07 Sept 1920
Yagnasami Ayyar alias Ayyavayyar Vs K. Chidambaranatha Mudaliar
Madras High Court · AIR 1921 Mad 81 : 61 Ind. Cas. 961
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Sept 1920
G. Chakrapany Chettiar Vs Kamalavalli Ammal
Madras High Court · 60 Ind. Cas. 639 : (1920) 12 LW 712
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1
High Courts02 Sept 1920
Kandiyil Parkum Vania Puthukkutti Kanna Kurup Vs Sankara Varma Rajah Avergal and Seven Ors.
Madras High Court · (1921) ILR (Mad) 344
Transfer of Property Act, 1882 — Section 59