High Courts08 Oct 1920
Rangachariar Vs Doraswami Reddy and Others
Madras High Court · AIR 1921 Mad 689 : (1921) 41 MLJ 332
Madras Estates Land Act, 1908 — Section 3(11)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,821 of 5,226
High Courts08 Oct 1920
In Re: Ponnusami Pillai
Madras High Court · AIR 1921 Mad 410 : (1921) ILR (Mad) 113 : 60 Ind. Cas. 64 : (1920) 12 LW 638 : (1920) 39 MLJ 709
High Courts07 Oct 1920
Gadigi Muddappa and Others Vs Gadigi Rudramma
Madras High Court · AIR 1921 Mad 97 : 61 Ind. Cas. 958 : (1921) 13 LW 76
High Courts06 Oct 1920
Manian alias Subramanian Pattar Vs Kuthiravathath Kottayil Raman styled Kuthiravathath Nayar and Another
Madras High Court · AIR 1921 Mad 609 : (1921) 13 LW 449 : (1921) 41 MLJ 15
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts06 Oct 1920
E.M. Visvanadhan Chetti and Others Vs Arunachalam Chetti
Madras High Court · AIR 1921 Mad 218 : 60 Ind. Cas. 302
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, 73
High Courts06 Oct 1920
Rajarajeswara Sethupathi alias Muthuramalinga Sethupathi, Rajah of Ramnad by His Authorized Agent, S. Tirumalai Iyengar Vs Ramanathaswami by Trustee V. Venkatasubba Iyer
Madras High Court · (1921) ILR (Mad) 514
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 Oct 1920
The Secretary of State for India in Council Vs C.N. Narayana Chettiar through his Authorised Agent S. Sesha Aiyangar
Madras High Court · (1921) 13 LW 196 : (1921) 40 MLJ 111
High Courts06 Oct 1920
The Honourable Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi, Raja of Ramnad by his authorised Dewan S. Tirumalai Aiyangar Vs Ramanathaswami at Rameswaram by Trustee V. Venkatasubba Aiyar
Madras High Court · AIR 1921 Mad 306 : (1921) ILR (Mad) 514 : (1921) 41 MLJ 288
Civil Procedure Code, 1908 (CPC) — Section 11, 13
High Courts06 Oct 1920
Kalinadhabhotla Brahmayya Vs Marla Appaya Sastri and Others
Madras High Court · AIR 1921 Mad 121 : (1921) 13 LW 16 : (1921) 40 MLJ 55
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts06 Oct 1920
E.M. Visvanadhan Chetty and Others Vs Arunachelam Chetti
Madras High Court · (1921) ILR (Mad) 100
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
High Courts06 Oct 1920
E.M. Visvanadhan Chetti and Others Vs Arunachellam Chetti
Madras High Court · (1920) 12 LW 744 : (1920) 39 MLJ 608
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 51
High Courts06 Oct 1920
Kalinadhabhotla Brahmayya Vs Marla Appayya Sastri by Guardian Venkataratnam and Others
Madras High Court · (1921) ILR (Mad) 351
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts05 Oct 1920
Perumal Ammal by Mother and Next Friend, Krishnammal Vs Perumal Naicker and Another
Madras High Court · AIR 1921 Mad 137 : (1921) ILR (Mad) 196 : 61 Ind. Cas. 461 : (1921) 13 LW 69 : (1921) 40 MLJ 25
Transfer of Property Act, 1882 — Section 123
High Courts04 Oct 1920
Govindaraja Mudaliar and Swaminatha Mudaliar and Others Vs Sabapathi Mudaliar and Others
Madras High Court · AIR 1921 Mad 114 : 61 Ind. Cas. 783 : (1921) 13 LW 153
High Courts01 Oct 1920
Davood Mohideen Ravuthar Vs Jayarama Aiyar and Another
Madras High Court · (1921) ILR (Mad) 937
High Courts01 Oct 1920
Davood Mohideen Rowther Vs Jayarama Aiyar and Another
Madras High Court · AIR 1921 Mad 42 : (1921) ILR (Mad) 937 : (1921) 13 LW 281 : (1921) 40 MLJ 38
Specific Relief Act, 1877 — Section 42
High Courts01 Oct 1920
Unade Raja Raja Damara Kumara Venkatalingama Nayanum Varu Vs Inganti Venkatarama Rao and Others
Madras High Court · AIR 1921 Mad 234(1) : 61 Ind. Cas. 562 : (1921) 13 LW 367
High Courts28 Sept 1920
Kaithal Kuttiyali Vs Ummamma Amma and Others
Madras High Court · AIR 1921 Mad 80 : (1921) ILR (Mad) 509
High Courts28 Sept 1920
Kaithal Kuttiyali Vs Kuzhatte Puthenveetill Thirumangalath Kashaartan Ummam Amma and etc.
Madras High Court · (1921) ILR (Mad) 509 : (1921) 13 LW 208 : (1921) 41 MLJ 202
High Courts27 Sept 1920
Bhogiravathu Somanna Vs Nandivada Chelapathi Rao
Madras High Court · AIR 1921 Mad 618 : (1921) ILR (Mad) 53 : (1920) 12 LW 631 : (1920) 39 MLJ 710