High Courts29 Oct 1920
Suri Chetty Ranganathan Chetty and Brother Vs Gadala Parthasarathy Chetty
Madras High Court · AIR 1921 Mad 141 : 61 Ind. Cas. 457 : (1921) 13 LW 77 : (1921) 40 MLJ 13
Contract Act, 1872 — Section 55
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,820 of 5,226
High Courts28 Oct 1920
Ramalingam Pillai Vs The Official Receiver, Trichinopoly and Another
Madras High Court · AIR 1921 Mad 313(1) : (1921) 14 LW 234 : (1921) 41 MLJ 211
Provincial Insolvency Act, 1920 — Section 22
High Courts26 Oct 1920
Satrasala Hanumanthu and Others Vs Receiver to the Estate of Insolvent Talisetti Subbayyar and Others
Madras High Court · AIR 1921 Mad 28 : 61 Ind. Cas. 767 : (1921) 13 LW 145
Provincial Insolvency Act, 1920 — Section 26
High Courts25 Oct 1920
Kakumanu Venkatasuryanarayana Vs Akuthota Ramayya and Akuthota Venkatasubramanayam, Minor by Guardian
Madras High Court · AIR 1921 Mad 98 : (1921) 13 LW 551 : (1921) 40 MLJ 153
Contract Act, 1872 — Section 247, 248
High Courts22 Oct 1920
Elavarti Venkatappacharyalu and Others Vs Tirumalareddi Papireddi (dead) and Others
Madras High Court · 62 Ind. Cas. 309
High Courts22 Oct 1920
Elvararti Venkatappa Charyulu and Others Vs Tirumala Reddi Royapa Reddi and Others
Madras High Court · (1921) ILR (Mad) 550 : (1921) 13 LW 203
High Courts20 Oct 1920
Raja of Ramnad Vs Ponnusami Tevar and Another
Madras High Court · (1921) ILR (Mad) 277
Limitation Act, 1963 — Section 10
High Courts20 Oct 1920
Rajah Rajeswara Dorai alias Muthuramalinga Sethupathi Avergal Vs S. Ponnuswami Tevar and Another
Madras High Court · AIR 1921 Mad 125 : 61 Ind. Cas. 907 : (1921) 13 LW 56 : (1921) 40 MLJ 52
Limitation Act, 1963 — Section 10
High Courts19 Oct 1920
M.R.P.R.S. Muthia Chettiar Vs Lakshminarasa Aiyar
Madras High Court · AIR 1921 Mad 62 : 61 Ind. Cas. 756 : (1921) 13 LW 141
Provincial Insolvency Act, 1920 — Section 4(6)
High Courts18 Oct 1920
M.A.R.A.R. Arunachala Chettiar Trustee of Sree Kalahasti Swaraswami Temple Vs Raja Damara Kumara Thimma Narayanin Bahadur Varu, Rajah of Kalahasti (dead) and Others
Madras High Court · 62 Ind. Cas. 505 : (1921) 13 LW 312
High Courts18 Oct 1920
Saminatha Pillay Vs Rajagopal Mudaliar
Madras High Court · AIR 1921 Mad 124 : (1921) 13 LW 148 : (1921) 40 MLJ 208
Limitation Act, 1963 — Article 176
High Courts15 Oct 1920
Ponnusawmi Chettyar Vs Pichu Sastrigal and Others
Madras High Court · AIR 1921 Mad 597 : 62 Ind. Cas. 423 : (1921) 13 LW 323
High Courts15 Oct 1920
The Midnapore Zamindary Co. Ltd. Vs Muthappudayan through his Mother and Next Friend, Muthayee
Madras High Court · AIR 1921 Mad 195 : (1921) ILR (Mad) 534 : (1921) 13 LW 387 : (1921) 40 MLJ 213
Madras Estates Land Act, 1908 — Section 146
High Courts15 Oct 1920
The Midnapore Zemindary Company Ltd. Vs Muthappudayan through His Mother and Next Friend Muthayee
Madras High Court · (1921) ILR (Mad) 534
High Courts14 Oct 1920
The Official Receiver Vs Sankaralinga Mudaliar and Others
Madras High Court · (1921) ILR (Mad) 524
High Courts14 Oct 1920
Kochu Mahomed Asan Tharagan and Another Vs Sankaralinga Mudaliar and Others
Madras High Court · AIR 1921 Mad 204 : (1921) 14 LW 505 : (1921) 40 MLJ 219
Provincial Insolvency Act, 1920 — Section 16, 35
High Courts13 Oct 1920
The Secretary of State for India in Council Vs Syed Ahmad Badsha Sahib Bahadur
Madras High Court · (1921) 14 LW 128 : (1921) 41 MLJ 223
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 40
High Courts13 Oct 1920
Karuppaliyal P.K. Raman and Others Vs Ramulathaparukkal V. Muthu and Others
Madras High Court · AIR 1921 Mad 661 : (1921) 13 LW 218 : (1921) 40 MLJ 301
High Courts12 Oct 1920
Vythilinga Padayachi and Others Vs Ponnuswami Padayachi
Madras High Court · AIR 1921 Mad 642 : (1921) 41 MLJ 78
Provincial Insolvency Act, 1920 — Section 19
High Courts08 Oct 1920
In Re: Manikkam Pillai
Madras High Court · 60 Ind. Cas. 55 : (1920) 12 LW 633 : (1920) 39 MLJ 714