High Courts07 Jan 1921
Muthu Gowndan Vs Perumal Iyen and Others
Madras High Court · (1921) 13 LW 483 : (1921) 40 MLJ 429
Madras Estates Land Act, 1908 — Section 3(2)(d)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,818 of 5,226
High Courts06 Jan 1921
Appia K.R. Rukmani Ammal and Appia Ramachari and Another Vs Kuttuvava Narasimma Iyer and Another
Madras High Court · AIR 1921 Mad 612 : (1921) 14 LW 85 : (1921) 41 MLJ 54
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Jan 1921
Venkatarama Ayyar Vs Chandrasegara Ayyar and Another
Madras High Court · (1921) ILR (Mad) 632
Pensions Act, 1871 — Section 11
High Courts05 Jan 1921Dismissed
Gandham China Brahmayya Vs Pappasetty Gangulu and Others
Madras High Court · (1921) 01 MAD CK 0026
Madras Revenue Recovery Act, 1864 — Section 37(A), 38
High Courts05 Jan 1921
T.S. Venkatrama Aiyar Vs V. Chendrasekara Aiyar and Another
Madras High Court · AIR 1921 Mad 292 : (1921) ILR (Mad) 632 : (1921) 13 LW 383 : (1921) 40 MLJ 344
Pensions Act, 1871 — Section 11
High Courts04 Jan 1921
Bhuvanapalli Subbayya Vs Rajah Velugoti Govinda Krishna Yachendra Varu, Rajah of Venkatagiri
Madras High Court · AIR 1922 Mad 352 : 66 Ind. Cas. 207 : (1921) 14 LW 349 : (1922) 42 MLJ 118
Provincial Small Cause Courts Act, 1887 — Section 33
High Courts01 Jan 1921
Anthaya Hegade and Another Vs Manjaya Shetty
Madras High Court · (1921) 41 MLJ 393
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts20 Dec 1920
Muhammad Ibrahim Sahib Vs Shaik Dawood
Madras High Court · AIR 1921 Mad 278 : (1921) ILR (Mad) 417 : (1921) 13 LW 379 : (1921) 40 MLJ 351
Penal Code, 1860 (IPC) — Section 304A, 326
High Courts20 Dec 1920
Rustomji Dorebji Vs W.H. Nurse and Parthasarathy Naidu
Madras High Court · (1921) 14 LW 200 : (1921) 40 MLJ 173
Probate and Administration Act, 1881 — Section 89
High Courts20 Dec 1920
Ramappa Vs Abdulla Beari
Madras High Court · AIR 1921 Mad 284 : (1921) 41 MLJ 127
Transfer of Property Act, 1882 — Section 116
High Courts20 Dec 1920
Rustomji Dorabji Vs W.H. Nurse and Parthasarathi Naidu
Madras High Court · AIR 1921 Mad 1 : (1921) ILR (Mad) 357
Probate and Administration Act, 1881 — Section 89
High Courts16 Dec 1920
Muttuvaya alias Mangalasseri alias Narikkuni Edamana Illath Vishnu Nambudri, Manager of the Illam andd Ors. Vs Chalora Illath Sankaran Nambudiripad
Madras High Court · 63 Ind. Cas. 931 : (1921) 13 LW 369
High Courts16 Dec 1920
S. Soundararajan and Others Vs C.M. Natarajan and Others
Madras High Court · AIR 1921 Mad 258 : (1921) ILR (Mad) 446 : (1921) 13 LW 662 : (1921) 40 MLJ 354
Succession Act, 1925 — Section 101
High Courts14 Dec 1920
Munishi China Dandasi Vs Munishi Pedda Tatiah
Madras High Court · AIR 1921 Mad 279 : (1921) 14 LW 424 : (1921) 41 MLJ 261
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts08 Dec 1920
Puraviya Goundan Vs Poonachi Goundan and Another
Madras High Court · (1921) 40 MLJ 289
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts07 Dec 1920
Saminatha Pillai Vs Sundaresa Pillai
Madras High Court · AIR 1921 Mad 479 : 62 Ind. Cas. 911 : (1921) 14 LW 238
Civil Procedure Code, 1908 (CPC) — Section 92Religious Endowments Act, 1863 — Section 18
High Courts02 Dec 1920
Krishna Kone Vs Narayana Dass
Madras High Court · AIR 1921 Mad 281 : (1921) 13 LW 689 : (1921) 41 MLJ 172
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts01 Dec 1920
Subba Aiyar Vs T.S. Ramaswami Aiyangar, Official Receiver and Another
Madras High Court · AIR 1921 Mad 216 : (1921) ILR (Mad) 547 : (1921) 13 LW 227 : (1921) 40 MLJ 209
Provincial Insolvency Act, 1920 — Section 18
High Courts01 Dec 1920
Adyapadi Vasudeva Udpa and Others Vs Krishna Udpa and Others
Madras High Court · AIR 1921 Mad 418 : (1921) ILR (Mad) 629 : (1921) 13 LW 420 : (1921) 40 MLJ 460
Transfer of Property Act, 1882 — Section 114
High Courts01 Dec 1920
Kani Venkatareddi and Others Vs Chelluri Sathyanarayanamoorthi and Others
Madras High Court · AIR 1921 Mad 470 : (1921) 13 LW 516 : (1921) 40 MLJ 473