High Courts29 Nov 1920
In Re: Palani Goundan
Madras High Court · AIR 1921 Mad 140 : (1921) 13 LW 195 : (1921) 40 MLJ 211
Criminal Procedure Code, 1898 (CrPC) — Section 195Registration Act, 1908 — Section 82(a)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,819 of 5,226
High Courts25 Nov 1920
Askaram Sowkar Vs Venkataswami Naidu and Others
Madras High Court · (1921) ILR (Mad) 544
High Courts25 Nov 1920
Messrs. Shaw Wallace and Co. Vs Messrs. K.M. Subbier and Sons
Madras High Court · 62 Ind. Cas. 205(1)
High Courts25 Nov 1920
Shaw Wallace and Co. Vs K.M. Subbier and Sons
Madras High Court · AIR 1921 Mad 58 : (1921) ILR (Mad) 406 : (1921) 14 LW 42 : (1921) 40 MLJ 166
Arbitration Act, 1899 — Section 9
High Courts25 Nov 1920
S. Askaram Sowcar Vs Venkataswami Naidu and Others
Madras High Court · AIR 1921 Mad 102 : (1921) 13 LW 193 : (1921) 40 MLJ 218
Limitation Act, 1963 — Section 20
High Courts18 Nov 1920
Govindaswami Kadavaran Vs Kaliaperumal Munayathiriyan and Others
Madras High Court · AIR 1921 Mad 696 : 66 Ind. Cas. 837 : (1922) 16 LW 155
High Courts17 Nov 1920
Tellicherry Pichu Naidu Vs C. Jafferson
Madras High Court · 60 Ind. Cas. 591
Transfer of Property Act, 1882 — Section 14
High Courts17 Nov 1920
The Municipal Council of Tanjore Vs Krishna Pillai
Madras High Court · AIR 1921 Mad 487 : (1921) ILR (Mad) 354 : (1921) 13 LW 225 : (1921) 40 MLJ 306
High Courts12 Nov 1920
Damojipurapu Achanna Pantulu and Another Vs Damojipurapu Seethamma
Madras High Court · AIR 1921 Mad 545 : (1921) 40 MLJ 348
High Courts11 Nov 1920
Govinda Padayachi and Others Vs Lokanatha Aiyar and Others
Madras High Court · AIR 1921 Mad 51 : (1921) 40 MLJ 114
Transfer of Property Act, 1882 — Section 60, 91
High Courts10 Nov 1920
A. Swaminatha Mudaliar Vs S.V. Ramaswami Mudaliar
Madras High Court · AIR 1921 Mad 72 : (1921) ILR (Mad) 399 : (1921) 13 LW 327 : (1921) 40 MLJ 161
Registration Act, 1908 — Section 2
High Courts10 Nov 1920
The Bombay Company Limited Vs The Official Assignee of Madras
Madras High Court · (1921) ILR (Mad) 381
Contract Act, 1872 — Section 135
High Courts10 Nov 1920
The Bombay Company Limited Vs The Official Assignee of Madras the Assignee of the estate and effects of P. Seethapathi Iyer, an insolvent.
Madras High Court · AIR 1921 Mad 236 : (1921) 40 MLJ 404
Contract Act, 1872 — Section 135
High Courts09 Nov 1920
Ayyavu alias Syed Muhamad Rowther Vs Aru. Aru. Soma. Soma Sundaram Chettiar represented by his agent Mayandi Chettiar
Madras High Court · 60 Ind. Cas. 630 : (1920) 12 LW 710
Civil Procedure Code, 1908 (CPC) — Section 48, 48(2)
High Courts08 Nov 1920
In Re: T.A. Chidambara Chetty and Others
Madras High Court · (1922) ILR (Mad) 31 : 61 Ind. Cas. 991 : (1921) 13 LW 374
High Courts04 Nov 1920
Velayudham Pillai (dead) and Others Vs Thina Velayudham Pillai
Madras High Court · AIR 1921 Mad 554 : (1921) 13 LW 268 : (1921) 40 MLJ 443
Limitation Act, 1963 — Article 10, 120
High Courts01 Nov 1920
Venkatarama Aiyar Vs Ramasami Aiyar and Others
Madras High Court · AIR 1921 Mad 56 : (1921) ILR (Mad) 539
High Courts01 Nov 1920
P. Venkatrama Aiyar Vs G. Ramasami Aiyar and Others
Madras High Court · (1921) 13 LW 199 : (1921) 40 MLJ 204
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 2Transfer of Property Act, 1882 — Section 6(e)
High Courts29 Oct 1920
Gunupati Narasa Reddi Vs Makkena Kondap Naidu and Others
Madras High Court · AIR 1921 Mad 85 : 61 Ind. Cas. 759 : (1921) 13 LW 143
High Courts29 Oct 1920
Arumugam Pillai and Others Vs Panayadian Ambalam and Another
Madras High Court · AIR 1921 Mad 425 : (1921) 13 LW 416 : (1921) 40 MLJ 475
Limitation Act, 1963 — Article 44