High Courts25 Jan 1921
Lakshmi Ammal Vs Kadiresan Chettiar and Another
Madras High Court · AIR 1921 Mad 488 : (1921) 14 LW 12 : (1921) 41 MLJ 198
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 63
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,817 of 5,226
High Courts25 Jan 1921
Venkata Narasimha Raju Garu and Another Vs Kuppu Chetti and Others
Madras High Court · AIR 1921 Mad 480 : (1921) 40 MLJ 524
Madras Estates Land Act, 1908 — Section 125Transfer of Property Act, 1882 — Section 72
High Courts24 Jan 1921
Pulpati Hanumaya Vs Ravuri Ramayya and Others
Madras High Court · 64 Ind. Cas. 270
High Courts24 Jan 1921
The Official Receiver Vs Lakshman Aiyar
Madras High Court · AIR 1921 Mad 681(1) : (1921) 41 MLJ 453
Transfer of Property Act, 1882 — Section 134
High Courts24 Jan 1921
Pulpati Hanmayya Vs Ravuri Ramayya and Another
Madras High Court · AIR 1921 Mad 272 : (1921) 41 MLJ 126
High Courts21 Jan 1921
Sontyana Gopala Dasee (Dead) and Others Vs Inaputalapula Rami and Others
Madras High Court · 64 Ind. Cas. 328
High Courts21 Jan 1921
Sontayana Gopala Dasu and Others Vs Inapatalupula Rami and Others
Madras High Court · (1921) ILR (Mad) 946 : (1921) 13 LW 685
High Courts21 Jan 1921
Tirumalai Savuri Naicker Vs Royar alias Kachiraya Thevar
Madras High Court · AIR 1921 Mad 530 : (1921) 13 LW 559 : (1921) 40 MLJ 529
Contract Act, 1872 — Section 69
High Courts21 Jan 1921
Sri Rajah Bollapragada Venkata Lakshmamma Garu Vs Chintapalli Achi Reddi
Madras High Court · (1921) ILR (Mad) 433 : (1921) 13 LW 603
Madras Estates Land Act, 1908 — Section 3(5)
High Courts20 Jan 1921
Muthia Chettiar Vs Karuthamada Pillai
Madras High Court · AIR 1921 Mad 313 : (1921) 13 LW 598 : (1921) 41 MLJ 92
Madras Revenue Recovery Act, 1864 — Section 59
High Courts19 Jan 1921
Ratnathanni Vs Somasundara Mudaliar
Madras High Court · AIR 1921 Mad 608 : (1921) 13 LW 582 : (1921) 41 MLJ 76
High Courts18 Jan 1921
Vanchinatha Aiyar Vs Rajagopala Aiyar and Others
Madras High Court · 65 Ind. Cas. 321
High Courts18 Jan 1921
Vanchinatha Iyer Vs Rajagopala Iyer and Others
Madras High Court · (1921) 41 MLJ 372
Limitation Act, 1963 — Section 28
High Courts17 Jan 1921
Ramalagu Servai Vs Solai Servai and Others
Madras High Court · (1921) 41 MLJ 274
Limitation Act, 1963 — Article 62
High Courts17 Jan 1921
Parasurama Udayan and Another Vs Vedaji Baskar Thirumal Row Sahib by His Next Friend Rao Sahib J.I. Christmas Pillai and Others
Madras High Court · (1921) ILR (Mad) 636
High Courts10 Jan 1921
T.V. Kothandarama Reddiar and Others Vs Chinnaswami Reddy and Others
Madras High Court · 64 Ind. Cas. 740
High Courts10 Jan 1921
Kothandarama Reddiar and Another Vs Chinnaswami Reddi and Others
Madras High Court · AIR 1921 Mad 412 : (1921) 14 LW 618 : (1921) 41 MLJ 455
High Courts10 Jan 1921
Seerangathuni Vs Bava Vaithilinga Mudaliar
Madras High Court · AIR 1921 Mad 528 : (1921) 13 LW 392 : (1921) 40 MLJ 532
Limitation Act, 1963 — Section 22
High Courts07 Jan 1921
Muthu Goundan Vs Perumal Iyen and Others
Madras High Court · AIR 1921 Mad 145 : (1921) ILR (Mad) 588
Madras Estates Land Act, 1908 — Section 3(2)(d)