High Courts23 Feb 1921
Sankaranarayana Pillai and Others Vs Puthiya Vettil Thangamma and Another
Madras High Court · (1921) 41 MLJ 374
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Madras High Court judgments
1,04,503 judgments · page 4,815 of 5,226
High Courts22 Feb 1921
Sundaram alias Mytheenbibi Vs Mamsa Mavuthar, Sheikkasim Mavuthar
Madras High Court · AIR 1921 Mad 157 : (1921) ILR (Mad) 554 : (1921) 13 LW 498 : (1921) 40 MLJ 497
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts22 Feb 1921
Jayanti Venkayya and Another Vs Damisetti Sathiraju and Others
Madras High Court · AIR 1921 Mad 514(1) : (1921) 14 LW 180 : (1921) 41 MLJ 117
High Courts22 Feb 1921
Baluswami Aiyar Vs Lakshmana Aiyar and Others
Madras High Court · AIR 1921 Mad 172 : (1921) ILR (Mad) 605 : (1921) 13 LW 562
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2(1)Specific Relief Act, 1877 — Section 15
High Courts21 Feb 1921
Sri Rajah Venkataramiah Appa Rao Bahadur, Zamindar Guru of Nuzvid Vs Lakshminarayana
Madras High Court · (1922) ILR (Mad) 39
High Courts21 Feb 1921
Sri Rajah Venkata Ramiah Appa Rao Bahadur, Zamindar Garu of Nuzvid Vs Lanka Lakshminarayana
Madras High Court · AIR 1922 Mad 281 : (1922) ILR (Mad) 39 : 66 Ind. Cas. 376 : (1922) 15 LW 218 : (1922) 42 MLJ 161
Madras Estates Land Act, 1908 — Section 185
High Courts18 Feb 1921
Pusarapu Venkata Reddayya Vs Thoram Yarakayya and Others
Madras High Court · AIR 1921 Mad 415 : (1922) ILR (Mad) 35 : (1922) 15 LW 157 : (1921) 41 MLJ 312
Limitation Act, 1963 — Article 182(5)
High Courts16 Feb 1921
Sri Rajah Inuganti Venkata Rajagopala Suryarao Bahadur Garu Vs Sri Rajah Datla Venkata Suryanarayana Jagapathi Bahadur Garu and Another
Madras High Court · AIR 1921 Mad 332 : (1921) 14 LW 29 : (1921) 41 MLJ 208
High Courts15 Feb 1921
In Re: Pedda Anjinigadu
Madras High Court · AIR 1922 Mad 353 : 64 Ind. Cas. 282 : (1921) 13 LW 695
High Courts15 Feb 1921
Jainulabdin Sahhib Vs Krishna Chettiar
Madras High Court · AIR 1921 Mad 420 : (1921) 14 LW 92 : (1921) 41 MLJ 120
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Feb 1921
Sambasivam Pillai and Another Vs The Secretary of State for India in Council
Madras High Court · (1921) ILR (Mad) 704 : (1921) 13 LW 638
High Courts14 Feb 1921
Ramasami Iyengar Vs M.V. Kuppusami Iyer and Others
Madras High Court · AIR 1921 Mad 514 : 66 Ind. Cas. 554 : (1921) 14 LW 99
High Courts14 Feb 1921
Vairavan Chettiar Represented by Ramasami Chettiar Vs Srinivasachariar
Madras High Court · (1921) ILR (Mad) 499
Succession Certificate Act, 1889 — Section 4
High Courts14 Feb 1921
Viravan Chettiar, represented by Ramasami Chettiar Vs Srinivasachariar
Madras High Court · AIR 1921 Mad 168 : (1921) 40 MLJ 481
Succession Certificate Act, 1889 — Section 4
High Courts14 Feb 1921
The Chief Commissioner of Income Tax Vs The Eastern Extension Australasia and China Telegraph Company Limited
Madras High Court · AIR 1921 Mad 298 : (1921) ILR (Mad) 489 : (1921) 40 MLJ 560
Income Tax Act, 1961 — Section 43(2)(e)
High Courts14 Feb 1921
Sheik Mohidin Sahib Vs Ramaswami Chetti
Madras High Court · AIR 1921 Mad 271 : (1921) 14 LW 394 : (1921) 41 MLJ 276
High Courts11 Feb 1921
Ramakrishna Pillai Vs S.A. Balakrishna Aiyar and Another
Madras High Court · AIR 1921 Mad 666 : (1921) 13 LW 541 : (1921) 41 MLJ 60
High Courts10 Feb 1921
The Public Prosecutor Vs Paramandi
Madras High Court · (1921) ILR (Mad) 443 : (1921) 13 LW 377