High Courts15 Mar 1921
Krishnaswami Battar Vs Sreenivasa Battar, minor by next friend and grand mother Alamelu Ammal
Madras High Court · AIR 1922 Mad 341 : 76 Ind. Cas. 881 : (1922) 42 MLJ 124
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,814 of 5,226
High Courts14 Mar 1921
Subramania Iyer Vs A.P.T. Veerabadra Pillai
Madras High Court · 70 Ind. Cas. 593
High Courts14 Mar 1921
Mysore Kopniah Sivananjiah and Others Vs K. Sithay Goudar and Another
Madras High Court · AIR 1921 Mad 627 : (1921) 41 MLJ 490
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Mar 1921
Subbarama Aiyar Vs A.P.T. Veerabadra Pillai
Madras High Court · AIR 1921 Mad 464 : (1921) 14 LW 148 : (1921) 41 MLJ 217
Limitation Act, 1963 — Section 19
High Courts10 Mar 1921
Palaniappa Chetty Vs Subrahmanyia Chetty and Others
Madras High Court · AIR 1921 Mad 568 : (1921) ILR (Mad) 731 : 66 Ind. Cas. 59 : (1921) 13 LW 519 : (1921) 41 MLJ 90
High Courts09 Mar 1921
Vaithinatha Ayyar (dead) and Another Vs Govindaswami Odayar and Another
Madras High Court · (1921) 13 LW 522 : (1921) 41 MLJ 65
Limitation Act, 1963 — Section 7
High Courts08 Mar 1921
Babu Pujari and Another Vs Thukra Gurikara alias Kanthu Lakkanna
Madras High Court · (1921) 41 MLJ 287
High Courts03 Mar 1921
Thirumalasseri Kottayil Sreedharan Valia Rajah styled Churaran of Iswaramangalam Amsham Vs Parakkat alias Karuthedath alias Parapalli alias Kandarath Illath Karnavan and Manager Kunhunni alias Narayanan Nambudripad and Others
Madras High Court · 71 Ind. Cas. 279 : (1921) 41 MLJ 525
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Mar 1921
The Chief Commissioner of Income Tax Vs The North Anantapur Gold Mines Limited
Madras High Court · (1921) ILR (Mad) 718 : (1921) 14 LW 108
High Courts28 Feb 1921
Sankaran Nambudripad Vs Sankaran Nair and Others
Madras High Court · (1921) ILR (Mad) 960
High Courts28 Feb 1921
Manakal Murthi Sankaran alias Neelakdhan Nambudripad Vs Areekara Azhakath Sankaran Nair and Others
Madras High Court · AIR 1922 Mad 347 : 66 Ind. Cas. 129
High Courts28 Feb 1921
Balapattabhi Chetti and Others Vs Subbaraya Chetty and Others
Madras High Court · 70 Ind. Cas. 17
High Courts28 Feb 1921
Ventala Verrarazu Vs Kuruvella Subbarayudu and Another
Madras High Court · AIR 1922 Mad 3 : 64 Ind. Cas. 493 : (1922) 15 LW 245
High Courts28 Feb 1921
Balapattabi Chetty and Others Vs Subbaraya Chetty and Others
Madras High Court · AIR 1921 Mad 508 : (1921) 14 LW 446 : (1921) 41 MLJ 433
Court Fees Act, 1870 — Section 7(4)(f)
High Courts28 Feb 1921
Rentala Veerrazu Vs Kuruvella Subharayudu and Another
Madras High Court · (1921) 41 MLJ 378
Civil Procedure Code, 1908 (CPC) — Section 63(1)
High Courts25 Feb 1921
T.K. Sreenivasa Aiyangar Vs Kuppuswami Aiyangar and Others
Madras High Court · AIR 1921 Mad 447 : 64 Ind. Cas. 698 : (1921) 14 LW 78
High Courts24 Feb 1921
Koonamneni Mallaya and Another Vs Kanneganti China Kotaya and Others
Madras High Court · 64 Ind. Cas. 148 : (1921) 14 LW 317
High Courts23 Feb 1921
Sankaranarayana Pillai and Others Vs Puthiya Veettil Thangamma and Another
Madras High Court · 70 Ind. Cas. 333
High Courts23 Feb 1921
Sankara Nainar Pillai and Others Vs Puthiya Veettil Thangamma and Others
Madras High Court · AIR 1922 Mad 247 : (1922) ILR (Mad) 202
High Courts23 Feb 1921
Ummathu Vs Pathumma and Another
Madras High Court · AIR 1921 Mad 654 : (1921) ILR (Mad) 817 : (1921) 13 LW 631 : (1921) 41 MLJ 84
Provincial Small Cause Courts Act, 1887 — Article 36