High Courts19 Apr 1921
The Deputy Commissioner and Secretary of the Chief Commissioner of Income Tax Vs Bhanjee Ramjee and Co.
Madras High Court · AIR 1921 Mad 212 : 64 Ind. Cas. 239
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,812 of 5,226
High Courts19 Apr 1921
Koti Mallikarjunayya Vs The Secretary of State for India in Council
Madras High Court · AIR 1922 Mad 427 : 70 Ind. Cas. 400 : (1922) 16 LW 165
High Courts19 Apr 1921
The Chief Commissioner of Income Tax Vs Bhanjee Ramjee and Co.
Madras High Court · (1921) ILR (Mad) 773
High Courts19 Apr 1921
Deputy Commissioner and Secretary to the Chief Commissioner of Income Tax Vs Lakshmidoss Purushotham and Co.
Madras High Court · AIR 1921 Mad 228 : (1921) 14 LW 75 : (1921) 41 MLJ 189
Income Tax Act, 1886 — Section 4Income Tax Act, 1918 — Section 14
High Courts19 Apr 1921
Govinda Pillai Vs Dasai Goundan and Another
Madras High Court · (1921) ILR (Mad) 971 : (1921) 41 MLJ 423
Limitation Act, 1963 — Section 20
High Courts14 Apr 1921
Kondapalli Lakshminarasayya and Another Vs Kondapalli Venkatakrishnayya
Madras High Court · AIR 1922 Mad 119 : 70 Ind. Cas. 355 : (1922) 15 LW 143
High Courts12 Apr 1921
Deputy Commissioner and Secretary to the Chief Commissioner of Income Tax Vs S. Hajee Abdulla Sahib and Co.
Madras High Court · AIR 1921 Mad 717 : 70 Ind. Cas. 30 : (1921) 14 LW 413
High Courts12 Apr 1921
Gopala Venkanna Vs Gopala Narasimham and Others
Madras High Court · (1922) ILR (Mad) 984 : (1921) ILR (Mad) 984 : (1921) 14 LW 193
High Courts12 Apr 1921
Gogula Venkanna Vs Gogula Narasimham and Others
Madras High Court · AIR 1921 Mad 234 : 66 Ind. Cas. 10 : (1921) 41 MLJ 279
Limitation Act, 1963 — Article 141
High Courts12 Apr 1921
Balagurumurthy Chetty Vs Ramakrishna Chetty and Others
Madras High Court · AIR 1921 Mad 277 : (1921) 41 MLJ 267
Transfer of Property Act, 1882 — Section 55
High Courts11 Apr 1921
The Secretary of State for India in Council Vs Syed Ahmad Badsha Bahadur
Madras High Court · (1921) ILR (Mad) 778
High Courts11 Apr 1921
Subramania Gurukkal Vs Ammakkannu Ammal and Another
Madras High Court · AIR 1921 Mad 595 : (1921) 14 LW 376 : (1921) 41 MLJ 450
Limitation Act, 1908 — Section 10
High Courts09 Apr 1921
Yeditha Bhupatiraju and Another Vs Bhavaraju Venkataratnam and Others
Madras High Court · (1921) 41 MLJ 512
Madras Estates Land Act, 1908 — Section 189
High Courts08 Apr 1921
Honourable the Rajah of Ramnad (through his authorised Dewan Rao Sahib S. Thirumalai Ayyangar) Vs Gnanamuthu Bothagar
Madras High Court · AIR 1921 Mad 386 : (1921) 41 MLJ 495
Madras Estates Land Act, 1908 — Section 13(3)
High Courts06 Apr 1921
P.M.A.R.M. Muthiah Chettiar Vs Lodd Govinda Doss Krishna Doss Varu and Another
Madras High Court · AIR 1921 Mad 599 : (1921) ILR (Mad) 919 : (1921) 14 LW 287 : (1921) 41 MLJ 316
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts06 Apr 1921
Thanneru Gangayya Vs Bommadevara Subbamma and Others
Madras High Court · AIR 1921 Mad 172(1) : (1921) 14 LW 344 : (1921) 41 MLJ 305
Evidence Act, 1872 — Section 68
High Courts06 Apr 1921
Nallasiva Mudaliar and Another Vs Ravan Bibi and Others
Madras High Court · AIR 1921 Mad 383 : 70 Ind. Cas. 389 : (1921) 14 LW 327
High Courts04 Apr 1921
Vaidyanathaswamy Iyer Vs Natesa Malavarayan and Others
Madras High Court · AIR 1921 Mad 452 : (1921) 14 LW 416 : (1921) 41 MLJ 310
Evidence Act, 1872 — Section 90
High Courts01 Apr 1921
Mukkil Maruthur Sankara Menon and Others Vs Mukkil Maruthur Gopala Menon and Others
Madras High Court · 65 Ind. Cas. 805