High Courts17 Aug 1921
Alagiriswami Mudali and Others Vs Akkulu Naidu
Madras High Court · AIR 1921 Mad 393 : (1921) 14 LW 399 : (1921) 41 MLJ 462
Transfer of Property Act, 1882 — Section 74
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,810 of 5,226
High Courts12 Aug 1921
Palaniappa Chetty Vs Subramania Chetty through his authorised agent Karuppan. Chetty alias Somasundaram Chetty and Others
Madras High Court · (1921) 14 LW 609 : (1922) 42 MLJ 12
High Courts11 Aug 1921
C. Kuppuswami Mudaliar and Others Vs Y. Subramaniyam Chettiar and Others
Madras High Court · (1922) 16 LW 927 : (1921) 41 MLJ 545
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts11 Aug 1921
Sinnanan Chetty Vs Sivakami Ammal and Another
Madras High Court · AIR 1921 Mad 326(1) : (1921) 41 MLJ 501
Transfer of Property Act, 1882 — Section 95
High Courts11 Aug 1921
Vaithinatha Iyer (dead) and Others Vs Govindaswami Odayar and Others
Madras High Court · AIR 1921 Mad 650 : 67 Ind. Cas. 995 : (1922) 42 MLJ 551
High Courts10 Aug 1921
Anthaya Hegade and Another Vs Manjaiya Shetty
Madras High Court · AIR 1922 Mad 176 : (1922) ILR (Mad) 84 : (1921) 14 LW 371
High Courts10 Aug 1921
Ponnalagu Konan and Others Vs Sinniah Odayan and Others
Madras High Court · AIR 1921 Mad 462 : 70 Ind. Cas. 27
High Courts10 Aug 1921
Vaddiparthi Narayanamurthy Vs Cadimsetti Appalanarasimhulu and Another
Madras High Court · AIR 1921 Mad 517 : (1921) 14 LW 536 : (1921) 41 MLJ 563
Transfer of Property Act, 1882 — Section 98
High Courts03 Aug 1921
T.C. Balakrishna Ayyar Vs Pichamuthu Pillai
Madras High Court · AIR 1922 Mad 330 : 70 Ind. Cas. 496 : (1922) 15 LW 186
High Courts02 Aug 1921
R.M.P. Palaniappa Chetty Vs M.S.A.P.L. Palanippa Chetty
Madras High Court · 65 Ind. Cas. 403
High Courts01 Aug 1921
Rajammal Iyer Vs Krishnaswamy Aiyengar
Madras High Court · AIR 1922 Mad 300 : 70 Ind. Cas. 153 : (1922) 15 LW 35
High Courts27 Jul 1921
Tarigopula Nagiah Vs Komineni Seshamma and Others
Madras High Court · 65 Ind. Cas. 82
High Courts27 Jul 1921
Pattani Valappil Payyanatan Krishna and Others Vs Manalil Inkirias Govindan and Others
Madras High Court · (1921) 14 LW 539 : (1921) 41 MLJ 381
High Courts27 Jul 1921
Tarigopala Nagiah Vs Kommineni Seshamma and Others
Madras High Court · AIR 1921 Mad 690 : (1921) 14 LW 514 : (1921) 41 MLJ 385
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1
High Courts27 Jul 1921
Kuthiravattath Kongasseri Mokshath Thottamma alias Amma Neithiyar Vs C.S. Subramaniyya and Another
Madras High Court · AIR 1922 Mad 219 : (1922) ILR (Mad) 79 : (1921) 14 LW 620
High Courts26 Jul 1921
Mahajanam Venkatrayar Vs Kodi Venkatrayar and Others
Madras High Court · AIR 1922 Mad 223 : (1922) ILR (Mad) 29 : 66 Ind. Cas. 72 : (1921) 14 LW 247 : (1921) 41 MLJ 398
Criminal Procedure Code, 1898 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 467
High Courts13 May 1921
Sethupathi Avergal Vs Kuppusami Iyer and Others
Madras High Court · 68 Ind. Cas. 352
High Courts11 May 1921
A.V. Balakrishna Menon, Official Receiver Vs Thirunilai Grama Veeraraghavan Patter's children Rangan Pattar (family Manager) and Others
Madras High Court · AIR 1922 Mad 189 : (1922) ILR (Mad) 70 : (1921) 14 LW 334 : (1921) 41 MLJ 334
Provincial Insolvency Act, 1920 — Section 51
High Courts11 May 1921
Achammal Vs Narayanaswami Naicken (dead) and Others
Madras High Court · AIR 1921 Mad 619 : (1921) 14 LW 532 : (1921) 41 MLJ 429
High Courts10 May 1921
Malli Chettiar Vs Veeranna Tevan and Others
Madras High Court · AIR 1921 Mad 378 : (1921) 41 MLJ 470
Contract Act, 1872 — Section 74