High Courts01 Apr 1921
Pothi Kandiyil Vattoli Kalandar and Another Vs Keloth Vattoli Puthooram Kalandar and Others
Madras High Court · (1921) 14 LW 702 : (1921) 41 MLJ 437
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,813 of 5,226
High Courts01 Apr 1921
In Re: Vemureddi Babureddi In Re: F.T. Ward, Pleader for Vemureddi Babureddi
Madras High Court · AIR 1921 Mad 424 : (1921) 13 LW 702 : (1921) 41 MLJ 158
Criminal Procedure Code, 1898 (CrPC) — Section 435Government of India Act, 1915 — Section 107
High Courts31 Mar 1921
Elumalai Chetty and Jagannadha Chetty Vs P. Balakrishna Mudaliar
Madras High Court · AIR 1922 Mad 344 : (1921) ILR (Mad) 965 : 66 Ind. Cas. 168 : (1921) 14 LW 379 : (1921) 41 MLJ 297
Transfer of Property Act, 1882 — Section 54
High Courts30 Mar 1921
T.A. Sesha Iyer Vs S.N. Srinivasa Ayyar and Others
Madras High Court · AIR 1921 Mad 459 : (1921) 14 LW 559 : (1921) 41 MLJ 282
Transfer of Property Act, 1882 — Section 79
High Courts29 Mar 1921
Subramania Gurukkal Vs Ramakrishna Aiyar and Another
Madras High Court · AIR 1922 Mad 407(1) : 70 Ind. Cas. 160 : (1922) 15 LW 31
High Courts29 Mar 1921
S.T.M.R. Murugappa Chettiar and Another Vs Ponnuswami Pillai
Madras High Court · AIR 1921 Mad 405 : (1921) ILR (Mad) 828 : (1921) 13 LW 705 : (1921) 41 MLJ 304
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(4)
High Courts29 Mar 1921
Subramania Karayalam and Others Vs V.M. Sivasubramania Pillai and Others
Madras High Court · AIR 1921 Mad 233 : (1921) 14 LW 40 : (1921) 41 MLJ 175
High Courts29 Mar 1921
Muthoora Palliath Purakkot Paru alias Pathumma and Others Vs Muthoora Palliath Purakkot Raman Nambiar and Others
Madras High Court · AIR 1921 Mad 224 : (1921) ILR (Mad) 891
High Courts29 Mar 1921
Muthoora Palliath Purakkot Paru alias Pathumma and Others Vs Muthoora Palliath Purakkot Raman Nambiar, (Karanavan and Manager of the Tavazhi Tarwad) and Others
Madras High Court · (1921) ILR (Mad) 891 : (1921) 14 LW 257 : (1921) 41 MLJ 243
Transfer of Property Act, 1882 — Section 91
High Courts24 Mar 1921
Duvvury Ramamurthy Vs Pabbineedi Bulliraju
Madras High Court · AIR 1921 Mad 686 : 68 Ind. Cas. 907 : (1921) 14 LW 500 : (1921) 41 MLJ 431
Madras Estates Land Act, 1908 — Section 3(3)
High Courts24 Mar 1921
T.L. Rangiah Chetty Vs T. Govindasami Chetty and Others
Madras High Court · AIR 1922 Mad 179 : 71 Ind. Cas. 266 : (1922) 15 LW 160
High Courts23 Mar 1921
Alwar Ammal Vs Narayana Naick
Madras High Court · AIR 1921 Mad 328 : 70 Ind. Cas. 360 : (1921) 14 LW 706
High Courts23 Mar 1921
Korumbakkatparkum Vengalasheri Moideen Kutti Vs Thunivilandiyal Mariamumma and Others
Madras High Court · 70 Ind. Cas. 113
High Courts23 Mar 1921
Korumbakkat Parkum Vengaalasheri Moidin Kutti Vs Thuniyilandiyil Mariamumma and Others
Madras High Court · AIR 1921 Mad 404 : (1921) 14 LW 502 : (1921) 41 MLJ 457
High Courts23 Mar 1921
Vellaiyammal Bibi and Others Vs Koolayanna Rowthan and Others
Madras High Court · 66 Ind. Cas. 23 : (1921) 14 LW 269 : (1921) 41 MLJ 273
Limitation Act, 1963 — Section 4
High Courts22 Mar 1921
Raipur Manufacturing Co. Ltd. Vs Joolaganti Venkatasubba Rao Veerasami and Co.
Madras High Court · AIR 1921 Mad 664 : 70 Ind. Cas. 284 : (1921) 14 LW 341
High Courts15 Mar 1921
Krishnaswami Battar Vs Sreenivasa Battar and Another
Madras High Court · 76 Ind. Cas. 881
High Courts15 Mar 1921
Tarachand Vs The Madras and Southern Mahratta Railway Company Limited
Madras High Court · (1921) ILR (Mad) 823
High Courts15 Mar 1921
Tarabchand Vs The Madras and Southern Mahratta Railway Co. Limited
Madras High Court · AIR 1921 Mad 362 : (1921) ILR (Mad) 823 : (1921) 13 LW 693 : (1921) 41 MLJ 205
Railways Act, 1890 — Section 56
High Courts15 Mar 1921
M.A. Velappa Nadar Vs Muna China Pena Chidembara Nadar and Others
Madras High Court · AIR 1922 Mad 174 : (1922) 16 LW 186 : (1922) 43 MLJ 277
Civil Procedure Code, 1908 (CPC) — Section 92