High Courts24 Jul 1924
In Re: Chanlet
Madras High Court · AIR 1925 Mad 424 : 85 Ind. Cas. 42 : (1924) 20 LW 745
Criminal Procedure Code, 1898 (CrPC) — Section 94
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,735 of 5,226
High Courts24 Jul 1924
A.L.A.R. Arunachalam Chettiar, through his Authorised Agent, Pichappa Chettiar Vs Latchumanan Chettiar and Others
Madras High Court · (1924) 20 LW 713 : (1924) 47 MLJ 537
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37
High Courts24 Jul 1924
Sudalaimuthu Pillai and Others Vs Sudalaimuthu Pillai and Others
Madras High Court · AIR 1925 Mad 365 : 83 Ind. Cas. 138
High Courts24 Jul 1924
A.L.A.R. Arunachalam Chettiar through his authorised agent Pichappa Chettiar Vs Latchumanan Chettiar and Others
Madras High Court · AIR 1924 Mad 906
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37
High Courts23 Jul 1924
S. Krishnaswami Aiyangar and Another Vs V.S. Gopalachariar and Another
Madras High Court · AIR 1925 Mad 185 : (1924) 20 LW 758
Limitation Act, 1963 — Article 48
High Courts23 Jul 1924
S. Krishnaswamy Iyengara and Another Vs V.S. Gopalachariar and Another
Madras High Court · 84 Ind. Cas. 1026
High Courts23 Jul 1924
Subbaraya Pillai and Another Vs Govindasamy and Another
Madras High Court · 86 Ind. Cas. 905
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts23 Jul 1924
S. Ananda Rao and Others Vs Venkatadri Appa Rao
Madras High Court · AIR 1925 Mad 258
High Courts23 Jul 1924
K. Latchayya Subudhi Vs V. Seetaramayya and Others
Madras High Court · AIR 1925 Mad 257
High Courts23 Jul 1924
Mu. Chidambaram Chettiar Vs C.K. Kadar Mohideen Rowther and Others
Madras High Court · AIR 1925 Mad 791 : 84 Ind. Cas. 968 : (1924) 20 LW 622 : (1924) 47 MLJ 522
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 3
High Courts23 Jul 1924
Sithamraju Ananda Rao and Others Vs Sri Raja Venkatadri Appa Rao Bahadur Zamindar Garu
Madras High Court · 85 Ind. Cas. 812 : (1924) 47 MLJ 700
High Courts23 Jul 1924
Subbaroya Pillai and Another Vs Govindaswamy and Another
Madras High Court · AIR 1925 Mad 494 : (1925) 21 LW 220
Civil Procedure Code, 1908 (CPC) — Section 50Limitation Act, 1963 — Section 5
High Courts23 Jul 1924
Konchada Latchayya Subudhi Vs Velupula Seetharamayya and Others
Madras High Court · 84 Ind. Cas. 921 : (1924) 20 LW 719
High Courts22 Jul 1924
Puttayya alias Krishnayya Shanbaga and Others Vs Puttannayya and Another
Madras High Court · AIR 1925 Mad 152 : 84 Ind. Cas. 897 : (1924) 20 LW 585 : (1924) 47 MLJ 608
Limitation Act, 1908 — Article 182
High Courts22 Jul 1924
Kuppuswami Goundan and Others Vs Marimuthu Goundan Insolvent and Others
Madras High Court · AIR 1925 Mad 52 : (1924) 20 LW 783 : (1924) 47 MLJ 487
Provincial Insolvency Act, 1920 — Section 16
High Courts22 Jul 1924
T. Sathyanarayanamoorthy Vs M. Ramireddy and Another
Madras High Court · AIR 1924 Mad 856 : (1924) 20 LW 562
Limitation Act, 1963 — Section 19
High Courts22 Jul 1924
Nalluli Pandarathil Karnavan Raman Menon Vs Collector of Malbar and Others
Madras High Court · AIR 1924 Mad 904
High Courts22 Jul 1924
Sreemedhanidhi Swamigal by agent H. Venkatramanachar Vs Valai Ibrahim Sahib and Others
Madras High Court · AIR 1924 Mad 897 : 83 Ind. Cas. 130 : (1924) 20 LW 582
High Courts21 Jul 1924
Aksma Pillai and Ponnusami Mudali Vs Govindarajulu Chetty and Others
Madras High Court · 84 Ind. Cas. 975
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151, 47
High Courts21 Jul 1924
Akshia Pillai Vs Govindarajulu Chetti and Others
Madras High Court · AIR 1924 Mad 778 : (1924) 47 MLJ 549
Civil Procedure Code, 1908 (CPC) — Section 47