High Courts10 Jul 1924
Areti Singarayya Vs Areti Subbayya and Others
Madras High Court · AIR 1924 Mad 861 : 84 Ind. Cas. 962 : (1924) 20 LW 721 : (1924) 47 MLJ 517
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,737 of 5,226
High Courts10 Jul 1924
Rajarathna Naidu Vs Ramachandra Naidu and Others
Madras High Court · AIR 1924 Mad 901 : (1925) ILR (Mad) 948 : (1924) 20 LW 465 : (1924) 47 MLJ 434
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts10 Jul 1924
Duraichami Tevar Vs Adimuthu Nadan and Another
Madras High Court · 84 Ind. Cas. 995 : (1924) 20 LW 740 : (1924) 47 MLJ 728
High Courts10 Jul 1924
Muhammad Matthiar Rowthan Vs Kasa Rowthan and Others
Madras High Court · 85 Ind. Cas. 508 : (1924) 20 LW 546
High Courts09 Jul 1924
H.K. Sayyad Gulam Gouse Vs Dost Mohammad Khan Sahib and Another
Madras High Court · AIR 1925 Mad 244
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Jul 1924
Kasivasi Chidambara Swamigal Vs Ramakrishna Reddiar and Others
Madras High Court · AIR 1924 Mad 863 : (1924) 20 LW 559 : (1924) 47 MLJ 683
High Courts09 Jul 1924
Perigi Venkobacharlu Vs Sanji Radhabayamma
Madras High Court · 85 Ind. Cas. 912 : (1924) 47 MLJ 640
High Courts09 Jul 1924
Parigi Venkobacharlu Vs Samji Radhabayamma and Others
Madras High Court · 85 Ind. Cas. 868 : (1925) 22 LW 384 : (1924) 47 MLJ 612
High Courts09 Jul 1924
Hazarat Kibulai Sayyed Gulam Gouse Sha Sahib Kadiri Vs Dost Mohammad Khan Sahib (dead) and Another
Madras High Court · 85 Ind. Cas. 666 : (1924) 20 LW 882 : (1924) 47 MLJ 745
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Jul 1924
P. Venkobacharlu Vs S. Radabayamma and Others
Madras High Court · AIR 1924 Mad 858
High Courts08 Jul 1924
Manjunath Shanbhaga Vs Samayya and Others
Madras High Court · AIR 1924 Mad 852
High Courts08 Jul 1924
Manjunath Shanbhuga Vs Sannayya alias Naraina Holla and Others
Madras High Court · 85 Ind. Cas. 205
High Courts07 Jul 1924
Chellakutti Naicken Vs Vengappa Pillai
Madras High Court · AIR 1925 Mad 366
Transfer of Property Act, 1882 — Section 60
High Courts07 Jul 1924
T. Anjaneyulu Vs P. Chinna Subbiah and Another
Madras High Court · AIR 1924 Mad 860 : (1924) 20 LW 529
High Courts25 Apr 1924
Jagannatha Reddiar Vs Lakshmana Reddiar
Madras High Court · 80 Ind. Cas. 932
Bills of Exchange Act, 1882 — Section 86
High Courts25 Apr 1924
(Cadapalli) Yagnanarayana and Another Vs Kaja Venkata Krishna Rao and Others
Madras High Court · AIR 1925 Mad 1108
Limitation Act, 1908 — Section 19
High Courts25 Apr 1924
Jagannadha Reddiyar Vs Lakshmana Reddiyar
Madras High Court · AIR 1925 Mad 132
High Courts25 Apr 1924
Somu Pillai Vs Krishna Pillai
Madras High Court · AIR 1924 Mad 899 : (1924) 20 LW 521 : (1924) 47 MLJ 481
Tamil Nadu Forest Act, 1882 — Section 44
High Courts25 Apr 1924
Movva Subbarao Vs Movva Ademma and Others
Madras High Court · 83 Ind. Cas. 72 : (1924) 20 LW 440 : (1924) 47 MLJ 465
High Courts25 Apr 1924
Jagannadha Reddiar Vs Lakshmana Reddiar
Madras High Court · (1924) 47 MLJ 475
Negotiable Instruments Act, 1881 (NI) — Section 35