COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,738 of 5,226

High Courts25 Apr 1924

M. Subbarao Vs Ademma and Others

Madras High Court · AIR 1925 Mad 60

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High Courts25 Apr 1924

In Re: Narayana and Others

Madras High Court · AIR 1924 Mad 816

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High Courts24 Apr 1924

P. Ramalingappa and Others Vs A. Narayanappa and Others

Madras High Court · AIR 1925 Mad 368

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58

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High Courts24 Apr 1924

Govindoss Krishnadoss Vs P. Manikyanayanim Varu and Others

Madras High Court · AIR 1925 Mad 378

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High Courts24 Apr 1924

Kuppammal Vs Muniappa Chetti and Others

Madras High Court · (1924) 47 MLJ 655

Guardians and Wards Act, 1890 — Section 43(1)

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High Courts24 Apr 1924

In Re: Theethumalai Goundar and Others

Madras High Court · (1924) ILR (Mad) 746 : (1924) 20 LW 261 : (1924) 47 MLJ 221

Penal Code, 1860 (IPC) — Section 149, 326

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High Courts23 Apr 1924

Nagaraja Aiyar and Others Vs Natesa Aiyar alias Nataraja Aiyar

Madras High Court · AIR 1925 Mad 1013

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High Courts23 Apr 1924

Nagaraja Iyer and Others Vs Natesa Iyer alias Nataraja Iyer

Madras High Court · 85 Ind. Cas. 993

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High Courts23 Apr 1924

Penumatsa Subbaraju Vs Indukuri Narayanaraju and Others

Madras High Court · 83 Ind. Cas. 56

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High Courts23 Apr 1924

Gollapudi Seshayya Vs Nadendla Subbayya and Another

Madras High Court · AIR 1924 Mad 877 : (1924) 20 LW 642 : (1924) 47 MLJ 646

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High Courts23 Apr 1924

Ganjain Manikyamba and Another Vs Pasala Mallayya and Others

Madras High Court · (1925) ILR (Mad) 942 : (1924) 20 LW 387 : (1924) 47 MLJ 393

Madras Estates Land Act, 1908 — Section 3(5)

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High Courts23 Apr 1924

S. Gangaraju Bahadur and Others Vs V. Ramachandra Deo Maharajulum

Madras High Court · AIR 1925 Mad 187 : (1924) 20 LW 753

Civil Procedure Code, 1908 (CPC) — Section 109(a)

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High Courts23 Apr 1924

P. Subbaraju Vs I. Narayanaraju and Others

Madras High Court · AIR 1925 Mad 321

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High Courts22 Apr 1924

S. Peddappa Vs Venkatappa and Others

Madras High Court · AIR 1924 Mad 844 : (1924) 20 LW 321

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High Courts22 Apr 1924

Ramasubba Nayakar Vs Doari Raj alias Muniandi Nayakar minor by Rengammal, Guardian

Madras High Court · 85 Ind. Cas. 192

Registration Act, 1908 — Section 77

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High Courts22 Apr 1924

Chintakayala Kammaiah Naidu Garu Vs Athiti Musaliah (Dead) Through his Legal Representative and Another

Madras High Court · 82 Ind. Cas. 391

Madras Local Boards Act, 1884 — Section 73Tamil Nadu Forest Act, 1882 — Section 6

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High Courts22 Apr 1924

Ramasubbu Nayaker Vs Dorai Raj alias Muniandi Naicker by Rangammal, Guardian

Madras High Court · (1924) 20 LW 966 : (1924) 47 MLJ 735

Registration Act, 1908 — Section 77

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High Courts22 Apr 1924

Pitchakkuttiya Pillai and Others Vs Doraiswami Mooppanar and Others

Madras High Court · AIR 1925 Mad 230 : (1924) 47 MLJ 498

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6

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High Courts22 Apr 1924

Chintakayala Thammiah Naidu Garu Vs Attili Musaliah (dead) and Others

Madras High Court · AIR 1924 Mad 818 : (1924) 20 LW 453 : (1924) 47 MLJ 383

Tamil Nadu Forest Act, 1882 — Section 39, 6

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High Courts22 Apr 1924

G. Konda Reddi and Another Vs P. Pichireddi and Others

Madras High Court · AIR 1925 Mad 184

Evidence Act, 1872 — Section 90

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