High Courts11 Apr 1924
Rajagopala Chetty Vs Sivagami Ammal and Another
Madras High Court · AIR 1924 Mad 779 : (1924) 20 LW 538
Civil Procedure Code, 1908 (CPC) — Section 47, 96Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,740 of 5,226
High Courts11 Apr 1924
Lakshmanan Chettiar (dead) and Others Vs Sella Muthu Naicker and Others
Madras High Court · AIR 1925 Mad 76 : 84 Ind. Cas. 301 : (1924) 47 MLJ 602
High Courts11 Apr 1924
V. Manickam Pillai Vs Mahudum Bathummal and Others
Madras High Court · AIR 1925 Mad 21 : (1924) ILR (Mad) 819 : (1924) 20 LW 427 : (1924) 47 MLJ 398
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(1)
High Courts11 Apr 1924
Krishnamachariar Vs Sri Rengammal and Others
Madras High Court · AIR 1925 Mad 14 : (1924) 20 LW 332 : (1924) 47 MLJ 409
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts11 Apr 1924
Mallampati Narasimham Vs Sub-Inspector of Police
Madras High Court · AIR 1924 Mad 895 : 83 Ind. Cas. 1007 : (1924) 20 LW 669 : (1924) 47 MLJ 447
High Courts11 Apr 1924
Rajamanicka Chettiar and Another Vs A. Manickam Chettiar (died) and Others
Madras High Court · (1924) 47 MLJ 723
Transfer of Property Act, 1882 — Section 8
High Courts11 Apr 1924
Raja Manicka Chettiar and Another Vs A. Manikam Chettiar and Others and his Legal Representatives
Madras High Court · 84 Ind. Cas. 902
Transfer of Property Act, 1882 — Section 8
High Courts11 Apr 1924
In Re: Venkata Reddi and Others
Madras High Court · 83 Ind. Cas. 1005 : (1924) 20 LW 384
Criminal Procedure Code, 1898 (CrPC) — Section 528, 528(5)
High Courts11 Apr 1924
Krishnamachariar Vs Srirangammal and Others
Madras High Court · (1924) ILR (Mad) 824
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts10 Apr 1924
Ediga Thimiah and Others Vs King-Emperor
Madras High Court · (1924) ILR (Mad) 914
Court Fees Act, 1870 — Section 31Criminal Procedure Code, 1898 (CrPC) — Section 367
High Courts10 Apr 1924
E. Thimmiah and Others Vs King-Emperor
Madras High Court · AIR 1925 Mad 136 : (1924) ILR (Mad) 914
High Courts10 Apr 1924
In Re: Ediga Thimmiah and Others
Madras High Court · (1924) 47 MLJ 355
Court Fees Act, 1870 — Section 31Criminal Procedure Code, 1898 (CrPC) — Section 367
High Courts10 Apr 1924
Bolla Guruvayya and Others Vs Cherukuri Venkatarathnam
Madras High Court · (1924) ILR (Mad) 833
Registration Act, 1908 — Section 77
High Courts09 Apr 1924
Vasireddi Sriramulu Vs Putcha Lakshminarayana
Madras High Court · AIR 1925 Mad 30 : (1924) ILR (Mad) 783 : 83 Ind. Cas. 312 : (1924) 20 LW 248 : (1924) 47 MLJ 273
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(3)
High Courts09 Apr 1924
Vishnu Chotla Venkatasubbiah Vs Tallapragada Lakshmipathi minor by Father and Gaurdian and Another
Madras High Court · 85 Ind. Cas. 392 : (1924) 20 LW 801
High Courts09 Apr 1924
Ramaswami Naicker and Another Vs Narayanaswami Naicker
Madras High Court · AIR 1925 Mad 762 : 90 Ind. Cas. 906
High Courts09 Apr 1924
T.S. Bagappa Nadar Vs T.S. Karuppiah Nadar and Another
Madras High Court · 86 Ind. Cas. 178
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts09 Apr 1924
Suyamprakasam, alias Meenatchisundaram, by his Next Friend and Mother Valli Ammal Achi Vs Murugesa Pillai
Madras High Court · AIR 1925 Mad 17 : 81 Ind. Cas. 779
Trusts Act, 1882 — Section 56, 88
High Courts09 Apr 1924
Suyamprakasam alias Meenatchisundaram, by next friend and mother Valli Ammai Achi Vs Murugesa Pillai
Madras High Court · (1924) ILR (Mad) 774 : (1924) 20 LW 272 : (1924) 47 MLJ 205
High Courts09 Apr 1924
T.S. Nagappa Nadar Vs T.S. Karuppiah Nadar and Another
Madras High Court · AIR 1925 Mad 456 : (1925) 21 LW 21
Civil Procedure Code, 1908 (CPC) — Section 115