High Courts09 Apr 1924
V.C. Venkatasubbiah Vs T. Lakshmipathi and Another
Madras High Court · AIR 1925 Mad 302
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,741 of 5,226
High Courts07 Apr 1924
Syed Oomer Sahib Vs Gopaul
Madras High Court · (1924) ILR (Mad) 813 : (1924) 20 LW 444
Madras City Tenants Protection Act, 1922 — Section 9
High Courts07 Apr 1924
Syed Oomer Sahib Vs Gopaul and Others
Madras High Court · AIR 1925 Mad 12 : 82 Ind. Cas. 454 : (1924) 47 MLJ 350
High Courts07 Apr 1924
Doraivelu Mudaliar Vs Natesa Gramani and Others
Madras High Court · (1924) 04 MAD CK 0056
Madras City Tenants Protection Act, 1922 — Section 9
High Courts07 Apr 1924
Govinda Naidu and Others Vs Chengalroya Mudali and Others
Madras High Court · AIR 1925 Mad 22 : (1924) ILR (Mad) 896 : 83 Ind. Cas. 74 : (1924) 47 MLJ 415
Madras Estates Land Act, 1908 — Section 153
High Courts04 Apr 1924
In Re: G.B. Seethayamma
Madras High Court · AIR 1925 Mad 323 : (1925) ILR (Mad) 652 : (1925) 21 LW 15
Court Fees Act, 1870 — Section 7(5)
High Courts04 Apr 1924
K.V. Ramachari Vs K.V. Krishnamachari and Another
Madras High Court · AIR 1924 Mad 846 : (1924) ILR (Mad) 934 : (1924) 20 LW 533 : (1924) 47 MLJ 460
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14
High Courts04 Apr 1924
In Re: Garapati Butchi Seethayamma
Madras High Court · 85 Ind. Cas. 405 : (1924) 47 MLJ 919
Court Fees Act, 1870 — Section 7(5)
High Courts04 Apr 1924
Thithi Kutti Vs Nellaya Varnath Manager under a Karar, Raghavan Unni Elaya Variar and Others
Madras High Court · AIR 1925 Mad 225
High Courts03 Apr 1924
The Collector of Kristna Vs Gajjala Sreeramamoorthy
Madras High Court · AIR 1925 Mad 433
High Courts03 Apr 1924
Visvasankaranarayana Aiyar Vs Kasi Aiyar
Madras High Court · AIR 1925 Mad 453 : (1925) 21 LW 25
High Courts03 Apr 1924
Sinnaswami Chettiar Vs Aligi Goundan and Others
Madras High Court · (1924) 20 LW 870 : (1924) 47 MLJ 530
Provincial Insolvency Act, 1920 — Section 31
High Courts02 Apr 1924
Sreenivasa Chariar Vs Appavoo Reddy and Others
Madras High Court · 84 Ind. Cas. 265 : (1924) 20 LW 864
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts02 Apr 1924
Mahaboob Sir Frajvantu Sree Rajah Parthasaradhi Appa Row Savayi Aswa Row Bahadur Zamindar Garu Vs Turlapati Subba Row and Others
Madras High Court · (1924) 47 MLJ 483
High Courts02 Apr 1924
Srinivasachariar Vs Appavoo Reddy alias Ayyanna Reddi and Others
Madras High Court · AIR 1924 Mad 889 : (1924) 47 MLJ 720
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts02 Apr 1924
Mahaboob Sir Frajvanu Sree Rajah Parthasaradhi Appa Row Savaji Aswa Row Bahadur Zemindar Garu Vs Turlapati Subba Row and Others
Madras High Court · 84 Ind. Cas. 276
High Courts02 Apr 1924
Agnes Isabella Campbell and Another Vs C. Audikesavula Nayudu and Others
Madras High Court · AIR 1924 Mad 736 : (1924) 20 LW 153
Transfer of Property Act, 1882 — Section 58(e), 76
High Courts02 Apr 1924
Parthasarathi Rao Vs Turlapati Subba Rao and Others
Madras High Court · AIR 1924 Mad 840
High Courts01 Apr 1924
In Re: Imperial Bank of India
Madras High Court · AIR 1925 Mad 271 : (1924) 20 LW 861
Companies Act, 1956 — Section 109(e)