High Courts27 Mar 1924
The Commissioner of Income Tax Vs Binny and Co. Madras Ltd.
Madras High Court · AIR 1924 Mad 802 : (1924) 20 LW 611
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,743 of 5,226
High Courts27 Mar 1924
N.C. Rajagopalachariar Vs Bhashyachariar and Others
Madras High Court · AIR 1924 Mad 838
High Courts27 Mar 1924
Pachalla Doraiswami Aiyangar and Others Vs Sri Mahant Prayaga Dosjee Varu
Madras High Court · AIR 1924 Mad 918
Madras Estates Land Act, 1908 — Section 125
High Courts26 Mar 1924
AL.VR.CT. Lakshmanan Chetty and Another Vs V.R.RM.V.L. Subbiah Chetty
Madras High Court · AIR 1925 Mad 78
High Courts26 Mar 1924
K.V.K.M. Kunhibi Vs The Secretary of State
Madras High Court · AIR 1924 Mad 825
Land Encroachment Act, 1905 — Section 6
High Courts26 Mar 1924
Al. Vr. Ct. Lakshmanan Chetti and Others Vs V.R. Rm. V.L. Subbiah Chetti (dead) and Others
Madras High Court · (1924) 20 LW 342 : (1924) 47 MLJ 389
Limitation Act, 1963 — Section 7
High Courts26 Mar 1924
Kummatti Veettil Kottaparambath Maliyakkal Kunhibi (dead) and Others Vs The Secretary of State for India in Council and Another
Madras High Court · (1924) 20 LW 288 : (1924) 47 MLJ 379
Land Encroachment Act, 1905 — Section 6
High Courts26 Mar 1924
Parim Manickyam Vs Kodimangi and Others
Madras High Court · AIR 1925 Mad 226 : (1925) 21 LW 204
High Courts26 Mar 1924
Koyasan Koya Haji and Others Vs Secretary of State for India in Council and Others
Madras High Court · (1924) ILR (Mad) 927
Land Encroachment Act, 1905 — Section 6
High Courts26 Mar 1924
Letchmana Chetty and Others Vs Subbiah Chetty and Others
Madras High Court · (1924) ILR (Mad) 920
Limitation Act, 1963 — Section 7
High Courts26 Mar 1924
K. Sankara Chenna Basappa Vs K. Manappa
Madras High Court · AIR 1925 Mad 245(1) : (1925) 21 LW 87
Evidence Act, 1872 — Section 167
High Courts26 Mar 1924
Kummati Veettil Kottaparampath Maliyakkal Kunhibi (Died) by her Legal Representatives Vs The Secretary of State for India in Council
Madras High Court · 82 Ind. Cas. 414
Land Encroachment Act, 1905 — Section 6
High Courts25 Mar 1924
Venkatanarayana Chetty and Another Vs Vu. R.M.M.S.S. Sevugan Chetty and Others
Madras High Court · AIR 1924 Mad 769 : (1924) ILR (Mad) 916 : (1924) 20 LW 163
Provincial Insolvency Act, 1907 — Section 39 4(a)
High Courts25 Mar 1924
Abdul Rahiman Sahib and Others Vs Uthumansa Rowther and Others
Madras High Court · AIR 1925 Mad 997 : 85 Ind. Cas. 945
High Courts25 Mar 1924
Rajah Parthasarathi Appa Rao Vs Muhammad Abdul Waheb Saheb
Madras High Court · AIR 1925 Mad 270
High Courts25 Mar 1924
S.R. Jaya Rao Vs Venkatanarayana Chetty and Another
Madras High Court · AIR 1925 Mad 264
High Courts25 Mar 1924
Abdul Khader bin Salim Bashrabil and Another Vs Faroji bin Ali Bane Moon by Mukthiar Krishnadas Dhanjee
Madras High Court · AIR 1925 Mad 228 : 83 Ind. Cas. 769 : (1924) 20 LW 531
High Courts25 Mar 1924
Periyanayaki Ammal Vs A.S. Rathnavelu Mudaliar (dead) and Others
Madras High Court · AIR 1925 Mad 61 : (1924) 20 LW 449 : (1924) 47 MLJ 310
High Courts25 Mar 1924
Venkatanarayana Chetty and Another Vs Sevugan Chetty and Others
Madras High Court · (1924) 47 MLJ 240
Provincial Insolvency Act, 1907 — Section 39(4)
High Courts25 Mar 1924
Nagappa Pillai Vs Arunachalam Chetty
Madras High Court · AIR 1925 Mad 281 : 85 Ind. Cas. 1016 : (1924) 47 MLJ 876
Penal Code, 1860 (IPC) — Section 294A