High Courts14 Mar 1924
Ivaturi Brahmayya Lingam Vs Kamisetti Mallamma alias Kanakamma and Another
Madras High Court · AIR 1924 Mad 849 : (1924) 20 LW 323 : (1924) 47 MLJ 652
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,745 of 5,226
High Courts14 Mar 1924
In Re: Mirza Ahmed Namazi; In Re: The Indian Companies Act, VII of 1913; In Re: The Madras Taxi and Motor Transport Service, Limited
Madras High Court · 83 Ind. Cas. 94 : (1924) 20 LW 74
Companies Act, 1956 — Section 6(3)
High Courts13 Mar 1924
Mohideen Kariya Pulavar Vs Periyanayakam Pillai
Madras High Court · AIR 1925 Mad 233(1) : 84 Ind. Cas. 118 : (1924) 20 LW 430
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts13 Mar 1924
K.S. Krishna Aiyar Vs Nynadikkam Pillai and Others
Madras High Court · AIR 1924 Mad 801 : (1924) 20 LW 328
High Courts13 Mar 1924
E.M. Gopalakrisna Konar Vs A. Vilanga Konar and Another
Madras High Court · 90 Ind. Cas. 819
High Courts13 Mar 1924
E.M. Gopalakrishna Konar Vs A. Vilanga Konar and Another
Madras High Court · AIR 1926 Mad 132
High Courts12 Mar 1924
(Muthyala) Venkobanna Vs Firm of Myachand-Venichand
Madras High Court · AIR 1926 Mad 286
High Courts12 Mar 1924
Sangali Solagan Vs Nagamuthu Malavadi and Others
Madras High Court · 84 Ind. Cas. 612 : (1924) 20 LW 523
Specific Relief Act, 1877 — Section 20
High Courts12 Mar 1924
R. Appayya Vs A. Venkatramayya and Others
Madras High Court · AIR 1925 Mad 150 : (1924) 20 LW 620
High Courts11 Mar 1924
Pavani Subbamma Vs Mungamur Venkatakrishna Row and Others
Madras High Court · 80 Ind. Cas. 290
High Courts11 Mar 1924
Clan Line Steamship Company Limited Vs R. Srinivasa Pai (Died) and Others
Madras High Court · 80 Ind. Cas. 892
Contract Act, 1872 — Section 65
High Courts11 Mar 1924
P. Subbamma Vs M. Venkatakrishna Rao and Others
Madras High Court · AIR 1925 Mad 151
High Courts11 Mar 1924
Rachamadugu Venkatapathi by next Friend Lakshmamma Vs K. Ramadas Rao (Receiver)
Madras High Court · (1924) 47 MLJ 528
Judicature Act, 1873 — Section 25
High Courts11 Mar 1924
Arunachala Goundan Vs Katha Goundan and Others
Madras High Court · (1924) 20 LW 795 : (1924) 47 MLJ 514
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 1(2)
High Courts11 Mar 1924
Clan Line Ltd. Vs R. Srinivasa Pai (died) and Others
Madras High Court · AIR 1924 Mad 885 : (1924) 20 LW 378
Contract Act, 1872 — Section 65
High Courts11 Mar 1924
Arunachela Goundan Vs Katha Goundan and Others
Madras High Court · AIR 1924 Mad 842
High Courts10 Mar 1924
A. Chathu Nambiar and Others Vs A. Sekharan Nambiar and Others
Madras High Court · AIR 1925 Mad 430(1)
High Courts10 Mar 1924
Narano Mahapatro and Another Vs Sri Ramachandra Mardaraja Deo Garu
Madras High Court · AIR 1925 Mad 357
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Mar 1924
Rajagopala Iyer Vs Thathayya Arunachala Iyer and Others
Madras High Court · AIR 1924 Mad 829 : 83 Ind. Cas. 17 : (1924) 20 LW 200 : (1924) 47 MLJ 305
High Courts10 Mar 1924
Appatta Chathu Nambiar and Others Vs Appatta Sekharan Nambiar and Others
Madras High Court · 85 Ind. Cas. 1050 : (1924) 47 MLJ 695