High Courts04 Mar 1924
Kothandaramaswami Naidu Vs Pappammal
Madras High Court · AIR 1925 Mad 218
Limitation Act, 1963 — Article 182
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,747 of 5,226
High Courts04 Mar 1924
G. Lakshminarasamma and Another Vs Navugotla Pydanna
Madras High Court · AIR 1925 Mad 265
High Courts29 Feb 1924
Sandattikalai Pandia Chinna Thambiar Avo Vs Veerappa Goundan and Others
Madras High Court · 78 Ind. Cas. 968
Court Fees Act, 1870 — Section 12
High Courts28 Feb 1924
Rangayya Vs Somappa
Madras High Court · AIR 1925 Mad 367 : (1924) 20 LW 919
Penal Code, 1860 (IPC) — Section 417, 420
High Courts28 Feb 1924
Chittambala Mudaliar Vs Parthasarathy Mudaliar and Another
Madras High Court · AIR 1925 Mad 194 : 84 Ind. Cas. 905 : (1924) 20 LW 659 : (1924) 47 MLJ 801
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts28 Feb 1924
Somasundara Bhattar Vs Muthu Thevar and Another
Madras High Court · AIR 1925 Mad 188
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Feb 1924
P.S. Ramanathan Chettiar (deceased) and Another Vs M.G. Mohideen Saheb
Madras High Court · AIR 1924 Mad 836 : (1924) 20 LW 475 : (1924) 47 MLJ 428
Civil Procedure Code, 1882 — Section 230Civil Procedure Code, 1908 (CPC) — Section 48
High Courts28 Feb 1924
Sivapatha Mudaliar Vs S.K. Abdul Razak
Madras High Court · AIR 1924 Mad 815 : (1924) 47 MLJ 199
High Courts28 Feb 1924
P.S. Ramanathan Chettiar Vs M.G. Moideen Sahib
Madras High Court · 80 Ind. Cas. 731
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts27 Feb 1924
Harihara Aiyar Vs Ukkandan Variar and Others
Madras High Court · AIR 1925 Mad 207
High Courts27 Feb 1924
Mahomed Mustafa Rowther Vs Shanmuga Thevan and Another
Madras High Court · AIR 1925 Mad 375 : 83 Ind. Cas. 349
Criminal Procedure Code, 1898 (CrPC) — Section 422
High Courts27 Feb 1924
Para Kanakan Vs Amir Bi Ammal and Others
Madras High Court · AIR 1924 Mad 837 : 84 Ind. Cas. 249 : (1924) 20 LW 327
Criminal Procedure Code, 1898 (CrPC) — Section 422
High Courts26 Feb 1924
Ramappa Chettiar and Another Vs Ekambara Padayachi
Madras High Court · AIR 1924 Mad 715 : (1924) ILR (Mad) 651 : 79 Ind. Cas. 818 : (1924) 19 LW 685 : (1924) 47 MLJ 13
High Courts26 Feb 1924
Venkatramana Pai Vs Sampa alias Santappa Mallayya and Others
Madras High Court · 95 Ind. Cas. 845 : (1924) 47 MLJ 256
High Courts25 Feb 1924
Kannayiram Pillai Vs Virudupatti Gins Ltd. and Others
Madras High Court · AIR 1925 Mad 139 : (1924) 20 LW 185
High Courts25 Feb 1924
T.S. Sivarama Aiyar and Others Vs T.S. Gopalakrishna Chettiar (dead) and Others
Madras High Court · AIR 1925 Mad 88 : (1924) 47 MLJ 337
Succession Act, 1925 — Section 99
High Courts22 Feb 1924
K. Subbarayudu and Others Vs K. Subbanna and Another
Madras High Court · AIR 1925 Mad 371
Negotiable Instruments Act, 1881 (NI) — Section 29
High Courts22 Feb 1924
Kizhakkapet Krishnamadar Vs Marambatte Unnimammu and Others
Madras High Court · 90 Ind. Cas. 999
Malabar Compensation for Tenants Improvements Act, 1899 — Section 4
High Courts22 Feb 1924
Koduri Subbarayudu and Others Vs Koyyalamudi Subbanna and Another
Madras High Court · 85 Ind. Cas. 457 : (1924) 47 MLJ 765
Negotiable Instruments Act, 1881 (NI) — Section 29
High Courts22 Feb 1924
Kizhakkepat Krishna Menon Vs Marambatte Unni Mamu and Others
Madras High Court · AIR 1925 Mad 1222 : (1925) 22 LW 186 : (1925) 49 MLJ 99