High Courts14 Feb 1924
Addepalli Venkata Gurunadha Rama Seshayya Vs Sri Tirupurasundari Cotton Press
Madras High Court · 79 Ind. Cas. 947(1) : (1924) 19 LW 623
Limitation Act, 1908 — Article 116
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,749 of 5,226
High Courts14 Feb 1924
Addepalli Venkata Gurunadha Rama Seshayya Vs Sri Tripurasundari Cotton Press, Bezwada
Madras High Court · 79 Ind. Cas. 947 : (1924) 46 MLJ 563
Limitation Act, 1908 — Article 116
High Courts14 Feb 1924
S.S. Balakrishna Aiyar and Another Vs Muthammal
Madras High Court · AIR 1925 Mad 316 : 82 Ind. Cas. 1028
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts14 Feb 1924
Keezhanti Janaki and Others Vs Pathiapurayikeezhanthi Govindan and Others
Madras High Court · AIR 1925 Mad 990 : (1925) 22 LW 113
High Courts13 Feb 1924
Bollapragada Subbarayadu and Others Vs Valluri Narasimha Rao
Madras High Court · AIR 1924 Mad 907
Madras Estates Land Act, 1908 — Section 6
High Courts13 Feb 1924
Atmakur Chinna Chenchayya and Others Vs Khanda Kondiah and Others
Madras High Court · 85 Ind. Cas. 454 : (1924) 20 LW 798
Transfer of Property Act, 1882 — Section 53
High Courts13 Feb 1924
A.C. Chenchayya and Others Vs K. Kondiah and Others
Madras High Court · AIR 1925 Mad 300
Transfer of Property Act, 1882 — Section 53
High Courts13 Feb 1924
A. Brahmayya and Others Vs C. Rattayya and Others
Madras High Court · AIR 1925 Mad 67 : (1924) 20 LW 503
High Courts13 Feb 1924
Bollapragada Subbarayudu and Others Vs Valluri Narasimha Rao
Madras High Court · (1924) 47 MLJ 558
Madras Estates Land Act, 1908 — Section 6
High Courts13 Feb 1924
Nimmagadda Venkateswarlu Vs Bodapati Lingayya and Others
Madras High Court · (1924) ILR (Mad) 633
High Courts13 Feb 1924
Nimmagadda Venkateswaralu Vs Bodapati Lingayya and Others
Madras High Court · 83 Ind. Cas. 960 : (1924) 20 LW 63
High Courts12 Feb 1924
Yellappa Vs Golla Swami and Others
Madras High Court · AIR 1924 Mad 855 : (1924) 20 LW 579
High Courts12 Feb 1924
Kalyani Pillai and Others Vs Thiruvenkatasami Iyengar and Another
Madras High Court · AIR 1924 Mad 695 : (1924) ILR (Mad) 618 : (1924) 47 MLJ 154
High Courts11 Feb 1924
A. Venkata Seshamma Vs A. Appa Rao and Another
Madras High Court · AIR 1925 Mad 125
High Courts11 Feb 1924
Kolachina Venkata Seetharamayya and Others Vs Veena Tulasibabu and Others
Madras High Court · 83 Ind. Cas. 548 : (1924) 19 LW 649
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts11 Feb 1924
Jagannatha Rao and Others Vs Viswesam
Madras High Court · (1924) ILR (Mad) 621
High Courts11 Feb 1924
Kolachina Venkata Seetharamayya and Others Vs Veena Tolasi Babu and Others
Madras High Court · AIR 1924 Mad 602 : (1924) 46 MLJ 463
High Courts11 Feb 1924
Taduri Ramachandra Jagannatharao and Others Vs Vadrevu Viswesam
Madras High Court · AIR 1924 Mad 682 : (1924) 19 LW 691 : (1924) 46 MLJ 590
High Courts08 Feb 1924
Namineni Chengamma Naidu and Another Vs N. Gangulu Naidu
Madras High Court · AIR 1925 Mad 235 : (1924) 20 LW 402
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts08 Feb 1924
Chidambaragurukkal alias Devendrasaiva Puranthara Pandithar Vs Sivagnana Sundaram Pillai and Others
Madras High Court · 79 Ind. Cas. 619
Madras Estates Land Act, 1908 — Section 3(d)