High Courts22 Feb 1924
Kalepalli Rajitagiripathy Vs Kalepalli Bhavani Sankaran and Another
Madras High Court · AIR 1924 Mad 673 : (1924) ILR (Mad) 641 : (1924) 19 LW 650 : (1924) 47 MLJ 4
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Madras High Court judgments
1,04,503 judgments · page 4,748 of 5,226
High Courts22 Feb 1924
Kallepalli Rajilagiripathy Vs Kallepalli Bhavani Sankaran and Another
Madras High Court · 80 Ind. Cas. 103
High Courts21 Feb 1924
In Re: (Saiyed) Anif Sahib and Others
Madras High Court · AIR 1925 Mad 993 : 85 Ind. Cas. 727
Criminal Procedure Code, 1898 (CrPC) — Section 438(1)
High Courts19 Feb 1924
Gothipati Suryanarayana Vs Sree Raja Ankineed Prasad Bahadur and Others
Madras High Court · (1924) 46 MLJ 565
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Feb 1924
Palani Nayakkan and Others Vs Parvati Ammal and Others
Madras High Court · AIR 1925 Mad 291
Madras Estates Land Act, 1908 — Section 6
High Courts19 Feb 1924
G. Suryanarayana Vs Sree Raja Ankineed Prasad Bahadur and Others
Madras High Court · AIR 1924 Mad 795
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Feb 1924
Areti Subbayya Vs Sree Raja Venkataramiah Apparao Bahadur Zamindar Garu and Another
Madras High Court · 79 Ind. Cas. 718 : (1924) 19 LW 626 : (1924) 47 MLJ 469
Madras Estates Land Act, 1908 — Section 163(2)
High Courts19 Feb 1924
Yadavendra Bhatta Vs Srinivasa Babhu and Others
Madras High Court · AIR 1925 Mad 62 : (1924) ILR (Mad) 698 : (1924) 20 LW 584 : (1924) 47 MLJ 435
Transfer of Property Act, 1882 — Section 6(e)
High Courts19 Feb 1924
A. Subbayya Vs Sree Raja Venkataramiah Apparao Bahadur Zamindar Garu and Another
Madras High Court · AIR 1924 Mad 832
Madras Estates Land Act, 1908 — Section 163(2)
High Courts19 Feb 1924
Periasami Muthirian and Another Vs Anandayi Ammal and Others
Madras High Court · 80 Ind. Cas. 82 : (1924) 20 LW 14
Specific Relief Act, 1877 — Section 9
High Courts19 Feb 1924
Periasami Muthiriyan and Another Vs Anandayi Ammal and Others
Madras High Court · AIR 1924 Mad 722
Specific Relief Act, 1877 — Section 9
High Courts19 Feb 1924
Gothipathi Suryanarayana Vs Sree Raja Aukeneed Prad Bahadur and Others
Madras High Court · (1924) ILR (Mad) 713 : 81 Ind. Cas. 626 : (1924) 20 LW 58
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Feb 1924
Cheriakkatavan Koran Vs Putham Veetil Ponmileri Koroth Ammalu and Others
Madras High Court · AIR 1925 Mad 1025 : 85 Ind. Cas. 562
High Courts18 Feb 1924
Chinnakozhandai Nainar and Others Vs Ananta Vijaya Nainar
Madras High Court · AIR 1925 Mad 319 : 85 Ind. Cas. 689 : (1924) 20 LW 979
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts17 Feb 1924
Ellammal Vs A.S. Vekataramana Rao and Another
Madras High Court · 79 Ind. Cas. 958
High Courts15 Feb 1924
Venkatachallam Chettiar (dead) and Another Vs Ponnuswami Aiyangar and Another
Madras High Court · AIR 1925 Mad 46
High Courts15 Feb 1924
Bandaru Chellamma Vs Dungala Pentayya
Madras High Court · AIR 1924 Mad 828 : 79 Ind. Cas. 845 : (1924) 20 LW 478
High Courts15 Feb 1924
P.L.A.R.M.S. Venkatachalam Chettiar by Agent, Kadiresan Chettiar (dead) and Another Vs Ponnuswami Iyengar and Another
Madras High Court · (1924) 20 LW 195 : (1924) 47 MLJ 312
Contract Act, 1872 — Section 91
High Courts14 Feb 1924
A.V. Gurwanaha Rama Seshayya Vs Sri Tripurasundara Cotton Press
Madras High Court · AIR 1924 Mad 721
Limitation Act, 1963 — Article 6
High Courts14 Feb 1924
Keezhanthi Janaki and Others Vs Pathiapurayikeezhanthi Govindan and Others
Madras High Court · 85 Ind. Cas. 546