High Courts08 Feb 1924
Mahabab Alli Khan Vs President, Taluk Board
Madras High Court · AIR 1924 Mad 898(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,750 of 5,226
High Courts08 Feb 1924
Krishnamurthi Aiyar by K. Subramania Aiyar Vs Krishnamurthi Aiyar and Others
Madras High Court · 85 Ind. Cas. 882 : (1925) 49 MLJ 252
Registration Act, 1908 — Section 31
High Courts08 Feb 1924
Chidambara Gurukkal alias Devendrasiva Puranthara Pandithar Vs Sivagnana Sundaram Pillai and Others
Madras High Court · (1924) 47 MLJ 598
Madras Estates Land Act, 1908 — Section 3(d)
High Courts08 Feb 1924
Krishnamurthy Aiyar Vs Krishnamurthy Aiyar and Others
Madras High Court · AIR 1925 Mad 932
Registration Act, 1908 — Section 31
High Courts08 Feb 1924
Chidambara Gurukkal Vs Sivagnanasundaram Pillai and Others
Madras High Court · AIR 1924 Mad 833
Madras Estates Land Act, 1908 — Section 3(d)
High Courts08 Feb 1924
Mahabab Alli Khan Vs The President, Taluk Board
Madras High Court · 84 Ind. Cas. 325
High Courts07 Feb 1924
Ellammal Vs A.S. Venkataramana Rao and Another
Madras High Court · AIR 1924 Mad 796
High Courts07 Feb 1924
In Re: Appaswamy Mudali and Others
Madras High Court · AIR 1924 Mad 555
Criminal Procedure Code, 1898 (CrPC) — Section 54Penal Code, 1860 (IPC) — Section 225B
High Courts07 Feb 1924
Appasami Mudaliar and Others Vs King-Emperor
Madras High Court · (1924) ILR (Mad) 442
Criminal Procedure Code, 1898 (CrPC) — Section 54Penal Code, 1860 (IPC) — Section 225B
High Courts07 Feb 1924
In Re: Appasami Mudali and Others
Madras High Court · (1924) 19 LW 504 : (1924) 46 MLJ 447
Criminal Procedure Code, 1898 (CrPC) — Section 54Penal Code, 1860 (IPC) — Section 225B
High Courts07 Feb 1924
Ayyaswami Iyer and Others Vs Annan Thirumala Iyer
Madras High Court · AIR 1924 Mad 670 : 83 Ind. Cas. 999 : (1924) 19 LW 639 : (1924) 47 MLJ 8
Penal Code, 1860 (IPC) — Section 499
High Courts07 Feb 1924
Chathoth Parkum Kareth Kombi Kunhammad Kutty Vs Parambath Chathankandi Enna Ponnambilath Parapravan Cheria Mammad and Others
Madras High Court · 79 Ind. Cas. 886 : (1924) 20 LW 41 : (1924) 47 MLJ 679
High Courts07 Feb 1924
Kunhammad Kutti Vs Cheria Mammad and Others
Madras High Court · AIR 1924 Mad 787
High Courts07 Feb 1924
Best and Co. Ltd. (Agents of the Nobel's Explosives Co. Ltd.) Vs The Corporation of Madras
Madras High Court · AIR 1924 Mad 754 : (1924) 20 LW 347
Madras City Municipal Act, 1904 — Section 110
High Courts07 Feb 1924
In Re: Appaswamy Mudaly
Madras High Court · 81 Ind. Cas. 51
Criminal Procedure Code, 1898 (CrPC) — Section 54Penal Code, 1860 (IPC) — Section 225B
High Courts06 Feb 1924
Bhogi Reddi Kumaraswami Vs Maddekara Narayana Rao agent of Byram Shah
Madras High Court · (1924) 19 LW 683 : (1924) 46 MLJ 468
High Courts06 Feb 1924
Ammakannu Ayi Vs Murugayya Odayar
Madras High Court · AIR 1924 Mad 716
Contract Act, 1872 — Section 233
High Courts06 Feb 1924
Soorapaneni Seetharamabrahmam Vs Soorapanini Krishnabrahmam
Madras High Court · 80 Ind. Cas. 353 : (1924) 19 LW 547
High Courts06 Feb 1924
Kidambi Ritumalacharyulu alias Ramanujacharyulu and Others Vs Amisetti Venkiah and Others
Madras High Court · 80 Ind. Cas. 541
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(4)
High Courts06 Feb 1924
Nidadavolu Achutam and Others Vs Veerina Surayya Nidadavolu Achutaramayya and Another Vs Navvaji and Another
Madras High Court · 79 Ind. Cas. 902