High Courts31 Jan 1924
Mautripragada Gowrikantam and Others Vs Mantipragada Ramamurthy and Others
Madras High Court · 80 Ind. Cas. 557
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,752 of 5,226
High Courts31 Jan 1924
Mayandi Servai Vs Santhanam Servai and Others
Madras High Court · AIR 1925 Mad 303 : (1924) 20 LW 812
High Courts31 Jan 1924
Ramaswami Thevan and Others Vs Alaga Pillai and Another
Madras High Court · AIR 1925 Mad 143 : 79 Ind. Cas. 881
High Courts31 Jan 1924
Mantripragada Gourikantam and Others Vs Mantripragada Ramamurthy and Others
Madras High Court · (1924) 19 LW 663 : (1924) 46 MLJ 482
High Courts31 Jan 1924
Gourikantam and Others Vs Ramamurthy and Others
Madras High Court · AIR 1924 Mad 783
High Courts30 Jan 1924
Gopala Kuduva and Others Vs Sheikh Muhammad Hamza Sahib and Others
Madras High Court · AIR 1924 Mad 776 : 84 Ind. Cas. 625 : (1924) 19 LW 545
High Courts29 Jan 1924
S.P. Chinna Thambiar Vs Veerappa Naidu and Others
Madras High Court · AIR 1924 Mad 623
Court Fees Act, 1870 — Section 12
High Courts29 Jan 1924
Sendattikalai Pandia Chinna Thambiar Avergal Vs Veerappa Naidu and Others
Madras High Court · (1924) 46 MLJ 450
Court Fees Act, 1870 — Section 12
High Courts29 Jan 1924
Ramani alias Venkatramani and Others Vs M. Narayanaswami Iyer and Others
Madras High Court · (1924) 20 LW 467 : (1924) 47 MLJ 192
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts29 Jan 1924
Sengoda Goundan Vs Muthu Goundan by next friend Komaravela Goundan and Others
Madras High Court · (1924) ILR (Mad) 567 : (1924) 19 LW 533 : (1924) 46 MLJ 404
High Courts29 Jan 1924
Ramani alias Venkataramani and Others Vs M. Narayanasami Aiyar and Others
Madras High Court · 87 Ind. Cas. 341
Civil Procedure Code, 1908 (CPC) — Section 21, 47
High Courts28 Jan 1924
B. Baluswamy Aiyar and Another Vs C.V. Krishnaswamy Aiyar and Others
Madras High Court · AIR 1924 Mad 559
Transfer of Property Act, 1882 — Section 83
High Courts28 Jan 1924
Bathai Baluswami Iyer and Another Vs Chetty V. Krishnaswami Iyer and Others
Madras High Court · 84 Ind. Cas. 698 : (1924) 19 LW 541 : (1924) 46 MLJ 497
Transfer of Property Act, 1882 — Section 83
High Courts26 Jan 1924
Ponnappa Reddi and Others Vs P. Thiruvengada Pillai and Company, by Partners, P. Thiruvengadam Pillai and Another
Madras High Court · (1925) 49 MLJ 104
Civil Procedure Code, 1908 (CPC) — Section 8
High Courts26 Jan 1924
Sengoda Goundan Vs Muthu Goundan and Others
Madras High Court · AIR 1924 Mad 625
High Courts25 Jan 1924
A.R. Srinivasachariar Vs A. Raghavachariar and Others
Madras High Court · AIR 1924 Mad 676 : (1924) 19 LW 621
High Courts25 Jan 1924
Ramakkal Vs Govindanayakanpalaiyam Thirumal Paripalana Nidhi Ltd. and Another
Madras High Court · AIR 1925 Mad 1107 : 85 Ind. Cas. 574
Transfer of Property Act, 1882 — Section 53
High Courts24 Jan 1924
Krishna Aiyar Vs Subrahmania Aiyar and Another
Madras High Court · AIR 1924 Mad 648
High Courts24 Jan 1924
Esuf Ali Mahammedbhoy Allibhoy and Others Vs A.K. Thaha Ummal and Others
Madras High Court · AIR 1924 Mad 773
High Courts24 Jan 1924
Esufali Mahammedbhoy Allibhoy and Others Vs A.K. Thaha Ummal and Others
Madras High Court · (1924) ILR (Mad) 610