High Courts24 Jan 1924
Gangi Ammal Vs Govinda Padayachi and Others
Madras High Court · AIR 1924 Mad 544 : 84 Ind. Cas. 626 : (1924) 19 LW 644 : (1924) 46 MLJ 464
Transfer of Property Act, 1882 — Section 55(5)(d)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,753 of 5,226
High Courts24 Jan 1924
Krishna Iyer Vs Subramania Iyer and Another
Madras High Court · 84 Ind. Cas. 122 : (1924) 46 MLJ 368
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts23 Jan 1924
Chintalapalli Sesha Sastrulu and Another Vs Korivi Venkamma alias Kidambi Venkamma
Madras High Court · AIR 1924 Mad 600 : 84 Ind. Cas. 148 : (1924) 19 LW 510 : (1924) 47 MLJ 1
Hindu Widows Remarriage Act, 1856 — Section 2
High Courts23 Jan 1924
Suppai Goundan and Another Vs Kandaswami Goundan
Madras High Court · 80 Ind. Cas. 567 : (1924) 19 LW 560
High Courts23 Jan 1924
Modadagu Perayya Vs Peroli Vaikayamma
Madras High Court · 79 Ind. Cas. 899 : (1924) 19 LW 627
High Courts23 Jan 1924
Suppai Goundan and Another Vs A.M.R.M. Murugappa Chettiar
Madras High Court · AIR 1924 Mad 710 : (1924) 19 LW 605
High Courts22 Jan 1924
The Secretary of State for India-in-Council Vs T.V. Raghavachariar
Madras High Court · AIR 1924 Mad 913
High Courts22 Jan 1924
The Secretary of State for India in Council Vs T.V. Raghavachariar
Madras High Court · (1924) ILR (Mad) 861 : 83 Ind. Cas. 1009 : (1924) 20 LW 815 : (1924) 47 MLJ 503
High Courts22 Jan 1924
Narayanaswamy Devaroyar Vs Thangavelu Padayachi
Madras High Court · AIR 1924 Mad 800
High Courts18 Jan 1924
Venkatarathnam and Others Vs Satyavati and Others
Madras High Court · AIR 1924 Mad 578
Civil Procedure Code, 1908 (CPC) — Section 11Probate and Administration Act, 1881 — Section 50
High Courts18 Jan 1924
Chockalingam Pillai Vs Sami Batter and Another
Madras High Court · AIR 1925 Mad 426
Evidence Act, 1872 — Section 114
High Courts18 Jan 1924
R. Viswanatha Pillai Vs T.K. Periaswami Pillai
Madras High Court · (1924) 19 LW 636 : (1924) 46 MLJ 491
High Courts18 Jan 1924
Rallabandy Venkataratnam and Others Vs Yanamandra Satyavati and Others
Madras High Court · (1924) 46 MLJ 383
Probate and Administration Act, 1881 — Section 50
High Courts18 Jan 1924
Seshamma (widow and Legal Representative of the deceased Manchiraju Narayana Rao alias Satyanarayanamurty) Vs Yeeranki Peda Venkata Rao (dead) and Others
Madras High Court · (1924) 47 MLJ 235
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts18 Jan 1924
Seshamma Vs Yeeranki Peda Venkata Rao and Others
Madras High Court · AIR 1924 Mad 713 : (1924) 19 LW 608
Limitation Act, 1963 — Section 5
High Courts17 Jan 1924
Aiyisa Bevi Ammal Vs Kalandarsa Rowther and Another
Madras High Court · 80 Ind. Cas. 561
High Courts17 Jan 1924
Aiyisa Bivi Ammal Vs Kalandarsa Rowther and Another
Madras High Court · (1924) 46 MLJ 501
High Courts17 Jan 1924
In Re: Vairavan Servai
Madras High Court · AIR 1924 Mad 668 : (1924) ILR (Mad) 438 : (1924) 19 LW 507 : (1924) 46 MLJ 401
Arms Act, 1959 — Section 19(e)
High Courts17 Jan 1924
Best and Co., Ltd., Agents of the Nobel's Explosives Co. Ltd. Vs The Corporation of Madras
Madras High Court · 84 Ind. Cas. 107 : (1924) 46 MLJ 505
Madras City Municipal Act, 1904 — Section 110