High Courts06 Feb 1924
Lekkala Ramu Naidu and Another Vs Vetchalapu Nayanappa
Madras High Court · 80 Ind. Cas. 571
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,751 of 5,226
High Courts06 Feb 1924
Kidambi Tirumalacharyulu alias Ramanujacharyulu and Others Vs Ammisetti Venkiah and Others
Madras High Court · (1924) 19 LW 678 : (1924) 46 MLJ 363
High Courts06 Feb 1924
Ammakannu Ayi Vs A Male Child (not named), deceased by Guardian Murugayya Odayar
Madras High Court · (1924) ILR (Mad) 850 : 83 Ind. Cas. 324 : (1924) 20 LW 207 : (1924) 47 MLJ 85
Contract Act, 1872 — Section 233
High Courts06 Feb 1924
P. Nagalingappa and Another Vs P. Venganna and Others
Madras High Court · AIR 1925 Mad 425 : (1924) 20 LW 746
High Courts06 Feb 1924
L. Ramu Naidu and Another Vs V. Nayanappa
Madras High Court · AIR 1925 Mad 56 : (1924) 19 LW 562
High Courts06 Feb 1924
Pattur Nagalingappa and Another Vs Patukonda Venganna and Nimbagal Gumsidappa and Others
Madras High Court · 83 Ind. Cas. 139
High Courts06 Feb 1924
K. Tirumalacharyulu alias Ramanujacharyulu and Others Vs Ammisetti Venkiah and Others
Madras High Court · AIR 1924 Mad 763
High Courts06 Feb 1924
Seetharamabrahman Vs Kristabrahman and Others
Madras High Court · AIR 1924 Mad 790
High Courts05 Feb 1924
Parvati Ammal Vs Venkatarama Iyer
Madras High Court · AIR 1925 Mad 80 : (1924) 20 LW 278 : (1924) 47 MLJ 316
High Courts05 Feb 1924
A. Sethurama Mudaliar Vs M.P. Mangala Goundar
Madras High Court · AIR 1924 Mad 764 : (1924) 19 LW 632 : (1924) 46 MLJ 494
High Courts04 Feb 1924
M. Veeresalingam and Others Vs P. Kondayya
Madras High Court · AIR 1925 Mad 430
High Courts04 Feb 1924
Mamillapalli Veeresalingham and Others Vs Ponnukollu Kondayya
Madras High Court · 79 Ind. Cas. 869
High Courts01 Feb 1924
Jambulinga Chetty and Others Vs Emperor
Madras High Court · AIR 1924 Mad 862
Penal Code, 1860 (IPC) — Section 447
High Courts01 Feb 1924
Velluri Jagannadh Naidu Vs Ch. Rama Rao, Sanitary Inspector
Madras High Court · 85 Ind. Cas. 646
High Courts01 Feb 1924
In Re: Periaswami Muthiryan and Others
Madras High Court · AIR 1924 Mad 888 : (1924) 20 LW 544
High Courts01 Feb 1924
Villuri Jagannadham Naidu Vs Ch. Rama Rao, Sanitary Inspector
Madras High Court · AIR 1925 Mad 186 : (1924) 20 LW 834 : (1924) 47 MLJ 917
High Courts01 Feb 1924
In Re: Jambulinga Chetti and Others
Madras High Court · 83 Ind. Cas. 1003 : (1924) 47 MLJ 437
Penal Code, 1860 (IPC) — Section 447
High Courts01 Feb 1924
Poochammal alias Kamakshi Ammal Vs Soundrammal and Others
Madras High Court · 80 Ind. Cas. 554 : (1924) 19 LW 564