High Courts25 Mar 1924
Annavi and Others Vs Emperor
Madras High Court · AIR 1925 Mad 364 : (1925) 21 LW 19
Penal Code, 1860 (IPC) — Section 114
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,744 of 5,226
High Courts24 Mar 1924
Sahadeva Reddi Vs Lingappa Asari and Others
Madras High Court · AIR 1924 Mad 867 : (1925) ILR (Mad) 781 : (1925) ILR (Mad) 761 : 82 Ind. Cas. 942 : (1924) 20 LW 451
High Courts24 Mar 1924
Ruckmani Ammal Vs Veerasami Aiyangar and Another
Madras High Court · (1924) 47 MLJ 370
High Courts24 Mar 1924
Rukmani Ammal Vs Veerasami Iyengar and Another
Madras High Court · 80 Ind. Cas. 942
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts24 Mar 1924
Periyanayaki Ammal Vs A.C. Ratnavelu Mudaliar and Others
Madras High Court · 83 Ind. Cas. 23
High Courts21 Mar 1924
The Commissioner of Income Tax Vs The Nedungadi Bank Ltd.
Madras High Court · AIR 1924 Mad 693 : (1924) ILR (Mad) 667 : (1924) 20 LW 87
Income Tax Act, 1961 — Section 66(2)
High Courts21 Mar 1924
The Commissioner of Income Tax, Referring Officer Vs Nedungadi Bank Ltd.
Madras High Court · (1924) 47 MLJ 160
Income Tax Act, 1961 — Section 66(2)
High Courts21 Mar 1924
Ottapurakkal Thazhath Soopi Vs Koochalantavida Parkum Chakkan Abdulla and Others
Madras High Court · AIR 1924 Mad 909 : (1924) 20 LW 390 : (1924) 47 MLJ 554
English Partnership Act, 1890 — Section 31
High Courts20 Mar 1924
The Public Prosecutor Vs Varadarajulu Naidu
Madras High Court · AIR 1925 Mad 64 : (1924) ILR (Mad) 716 : (1924) 20 LW 573 : (1924) 47 MLJ 470
High Courts20 Mar 1924
In Re: Kuppa Reddiar and Others
Madras High Court · (1924) ILR (Mad) 846 : (1924) 20 LW 481 : (1924) 47 MLJ 232
Penal Code, 1860 (IPC) — Section 342
High Courts20 Mar 1924
In Re: Lilaram Ganganmull
Madras High Court · AIR 1924 Mad 805 : 81 Ind. Cas. 817 : (1924) 20 LW 202
Penal Code, 1860 (IPC) — Section 161
High Courts19 Mar 1924
V. Krishna Aiyar Vs Pachaiyappa Chetti and Others
Madras High Court · AIR 1924 Mad 883 : (1924) 47 MLJ 540
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts19 Mar 1924
Nalluli Pandarathil Karnavan Raman Menon Vs The Secretary of State for India in Council and Others
Madras High Court · 82 Ind. Cas. 956 : (1924) 20 LW 433
High Courts18 Mar 1924
Venkayya and Another Vs Mokkarala Bangarayya
Madras High Court · AIR 1925 Mad 401
High Courts18 Mar 1924
Malladi Krishnayya Vs Tondepu Venkatappayya and Others
Madras High Court · 80 Ind. Cas. 940
Limitation Act, 1963 — Section 19
High Courts17 Mar 1924
In Re: Arunachala Aiyar, Attorney High Court
Madras High Court · AIR 1924 Mad 793
High Courts17 Mar 1924
In Re: Application of Mr. Aruna Chala Aiyar, Attorney, High Court
Madras High Court · 81 Ind. Cas. 732 : (1924) 19 LW 576
High Courts17 Mar 1924
A. Venkataramana Bhatta and Another Vs Krishna Bhatta and Others
Madras High Court · AIR 1925 Mad 57 : (1924) 47 MLJ 307
High Courts14 Mar 1924
In Re: Mirza Ahamad Namazi In Re: Companies Act VII of 1913
Madras High Court · AIR 1924 Mad 703
Companies Act, 1956 — Section 6(3)