High Courts01 Apr 1924
In Re: The Indian Companies Act, 1913 In Re: Morrisons (India) Ltd., Imperial Bank of India
Madras High Court · 85 Ind. Cas. 626
Companies Act, 1956 — Section 109(e)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,742 of 5,226
High Courts01 Apr 1924
Saminatha Odayar Vs Thiagarajaswami Odayar
Madras High Court · AIR 1925 Mad 331
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts01 Apr 1924
C. Doraivelu Mudaliar, Trustee and Dharmakartha of Apparswami Temple Vs Natesa Gramani and Others
Madras High Court · AIR 1925 Mad 7 : (1924) 47 MLJ 211
Madras City Tenants Protection Act, 1922 — Section 9
High Courts31 Mar 1924
Muthusami Naidu Vs Rayalu Naidu
Madras High Court · 82 Ind. Cas. 395 : (1924) 20 LW 385
High Courts31 Mar 1924
E. Sundaram Chetty and Another Vs B. Damodaran Chetty and Another
Madras High Court · AIR 1924 Mad 850
Evidence Act, 1872 — Section 92
High Courts31 Mar 1924
E. Sundram Chetty and Another Vs B. Damodaram Chetty and Another
Madras High Court · 84 Ind. Cas. 146
Evidence Act, 1872 — Section 92
High Courts30 Mar 1924
Ramachandran Servai Vs President, Union Board
Madras High Court · 91 Ind. Cas. 529
Madras Local Boards Act, 1920 — Section 221Tamil Nadu District Municipalities Act, 1920 — Section 219(1)
High Courts28 Mar 1924
Prathipati Suryanarayana Vs Prathipati Seshayya and Others
Madras High Court · AIR 1926 Mad 122 : 90 Ind. Cas. 843
High Courts28 Mar 1924
Kuppu Odayar Vs Poomalai Goundan
Madras High Court · AIR 1924 Mad 896 : (1924) 47 MLJ 439
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144
High Courts27 Mar 1924
Ramanathan Chettiar Vs K. Sivarama Subramania Aiyar
Madras High Court · 81 Ind. Cas. 785
Criminal Procedure Code, 1898 (CrPC) — Section 435, 438, 439
High Courts27 Mar 1924
Sundarammal and Pachalla Doraiswami Iyengar and Another Vs Sri Mahant prayaga dosjee Varu
Madras High Court · 82 Ind. Cas. 721
Madras Estates Land Act, 1908 — Section 125
High Courts27 Mar 1924
C. Ganesha Mudaliar and Another Vs V. Gnanasikhamani Mudaliar and Another
Madras High Court · AIR 1925 Mad 37
High Courts27 Mar 1924
Nallur Chakravarthi Rajagopalachariar Vs Bashyachariar and Others
Madras High Court · (1924) 20 LW 399 : (1924) 47 MLJ 520
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts27 Mar 1924
The Commissioner of Income Tax Vs Binny and Co. Ltd.
Madras High Court · (1924) ILR (Mad) 837 : (1924) 47 MLJ 242
High Courts27 Mar 1924
C. Ganesa Mudaliar and Another Vs V. Gnanasikhamani Mudaliar and Another
Madras High Court · 84 Ind. Cas. 505 : (1924) 47 MLJ 385
High Courts27 Mar 1924
Ratnasami Pillai Vs Sabapathy Pillai and Others
Madras High Court · AIR 1925 Mad 318
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts27 Mar 1924
L.A. Nilkanta Sarma Vs Ganesa Iyer and Others
Madras High Court · AIR 1925 Mad 469 : (1925) 21 LW 685
High Courts27 Mar 1924
Ramanathan Chettiyar Vs K. Sivarama Subrahmanya Ayyar
Madras High Court · (1924) ILR (Mad) 722
Criminal Procedure Code, 1898 (CrPC) — Section 435, 438, 439
High Courts27 Mar 1924
L.A. Niqlakanta Sarma Vs Ganesha Iyer and Others
Madras High Court · 91 Ind. Cas. 310