High Courts21 Jul 1924
Mulki Narayana Kammathi and Others Vs Kolathingal Kuni Moyi and Others
Madras High Court · AIR 1924 Mad 866 : (1924) 20 LW 486
Contract Act, 1872 — Section 96
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,736 of 5,226
High Courts18 Jul 1924
In Re: Puvanur Athamu and Others
Madras High Court · AIR 1925 Mad 239
Penal Code, 1860 (IPC) — Section 143
High Courts18 Jul 1924
In Re: Pavanur Athamu and Others
Madras High Court · 86 Ind. Cas. 283 : (1924) 20 LW 914
Penal Code, 1860 (IPC) — Section 143, 149
High Courts18 Jul 1924
A.V.M. Ramaswami Chettiar Vs V.M. Muthukaruppan Chettiar and Others
Madras High Court · AIR 1925 Mad 1011
High Courts18 Jul 1924
K. Munayya Vs M. Krishnayya and Others
Madras High Court · AIR 1925 Mad 215
Transfer of Property Act, 1882 — Section 55(4)
High Courts18 Jul 1924
Karnati Munayya Vs Mitta Krishnayya, Minor by his Guardian, Mitta Balanna and Others
Madras High Court · 84 Ind. Cas. 949 : (1924) 20 LW 693 : (1924) 47 MLJ 737
Transfer of Property Act, 1882 — Section 55(4)
High Courts17 Jul 1924
Pogula Hussain Reddy Vs Yasaggari Venkata Reddy and Others
Madras High Court · AIR 1925 Mad 86 : 83 Ind. Cas. 140 : (1924) 20 LW 552 : (1924) 47 MLJ 545
Civil Procedure Code, 1908 (CPC) — Section 11(VI)
High Courts16 Jul 1924
Ayinavalli Narayanamurthi and Others Vs Bulusu Achayya Sastrulu and Others
Madras High Court · AIR 1925 Mad 411 : 85 Ind. Cas. 188 : (1924) 20 LW 687 : (1924) 47 MLJ 714
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts16 Jul 1924
(Julia Mary) Margaret Fernandez Vs Severina Sobina Coelho
Madras High Court · AIR 1925 Mad 418 : 84 Ind. Cas. 1029 : (1924) 20 LW 748
Succession Act, 1925 — Section 89
High Courts16 Jul 1924
Nambi Veettil Tarwad Tavazhi Karnavan and Manager Raman Nair Vs Athikarath Vallappil Tarwad Karnavan and Manager Raman Menon
Madras High Court · AIR 1925 Mad 233 : 83 Ind. Cas. 89 : (1924) 20 LW 557
High Courts16 Jul 1924
R.V. Palanisami Pillai Vs R. Srinivasarangachariar
Madras High Court · AIR 1925 Mad 160 : 85 Ind. Cas. 322 : (1924) 20 LW 851 : (1924) 47 MLJ 795
High Courts16 Jul 1924
Dada Sahib and Others Vs Azi Mohideen Saheb
Madras High Court · AIR 1925 Mad 287 : 84 Ind. Cas. 896 : (1924) 20 LW 670
High Courts16 Jul 1924
Authinarayana Iyer and Others Vs Krishnaswamy Iyer
Madras High Court · AIR 1924 Mad 854 : 82 Ind. Cas. 481 : (1924) 20 LW 484
High Courts15 Jul 1924
Thambiran Chetty Vs Nataraja Chetty and Others
Madras High Court · AIR 1925 Mad 370 : 83 Ind. Cas. 127
High Courts15 Jul 1924
P. Chenga Reddy and Another Vs Surabhi Venkatalakshmi Narasayya
Madras High Court · AIR 1925 Mad 274 : (1924) 20 LW 549
High Courts14 Jul 1924
B. Appanna Vs P. Akkanna
Madras High Court · AIR 1925 Mad 320
Criminal Procedure Code, 1898 (CrPC) — Section 198
High Courts14 Jul 1924
Saraswathi Ammal Vs Dhanakoti Ammal and Others
Madras High Court · AIR 1924 Mad 873 : (1925) ILR (Mad) 299 : 85 Ind. Cas. 840 : (1924) 20 LW 902 : (1924) 47 MLJ 614
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts14 Jul 1924
Basina Appanna Vs Peta Akkanna
Madras High Court · 85 Ind. Cas. 361 : (1924) 20 LW 921 : (1924) 47 MLJ 746
Criminal Procedure Code, 1898 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 499
High Courts11 Jul 1924
S. Govindasamy Odayar Vs The Union Bank Ltd.
Madras High Court · 84 Ind. Cas. 513 : (1924) 47 MLJ 678
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts10 Jul 1924
Muhammad Mathar Rowthan Vs Kasa Rowthan and Others
Madras High Court · AIR 1924 Mad 920