High Courts01 Aug 1924
In Re: Sami Goundan (Accused)
Madras High Court · AIR 1925 Mad 315 : 85 Ind. Cas. 37 : (1924) 20 LW 937
Criminal Procedure Code, 1898 (CrPC) — Section 173
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,734 of 5,226
High Courts01 Aug 1924
T.M. Narayanan Nambudhri and Another Vs K. Ravunni Nair and Another
Madras High Court · AIR 1925 Mad 260
High Courts01 Aug 1924
L.R. Maddirala Ramanamma Vs Karri Bhimaraju and Another
Madras High Court · (1924) 47 MLJ 535
Limitation Act, 1908 — Section 18
High Courts01 Aug 1924
Nalannad alias Palliprom alias Thattukkasseri Manakkal Narayanan Nambudri and Another Vs Kanhirampare Ravunni Nair and Another
Madras High Court · 84 Ind. Cas. 973 : (1924) 20 LW 876 : (1924) 47 MLJ 686
High Courts01 Aug 1924
Kallepalli Pallayya (Died) By Legal Representative Middirala Ramanamma Vs Karri Bhimaraju and Another
Madras High Court · AIR 1924 Mad 859 : 84 Ind. Cas. 970 : (1924) 20 LW 606
Limitation Act, 1908 — Section 18
High Courts30 Jul 1924
Purushothama Naidu Vs S.N. Ramaswami Iyer
Madras High Court · AIR 1925 Mad 245 : (1924) 20 LW 667
High Courts29 Jul 1924
Muppavarapu Venkata Radhakrishna Rao and Another Vs Venthurumilli Venkata Rao and Others
Madras High Court · (1925) ILR (Mad) 713 : (1924) 20 LW 711 : (1924) 47 MLJ 552
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts29 Jul 1924
Thilla Rukmani Ammal Vs K.T.A.B. Rajagopala Iyer and Others
Madras High Court · AIR 1924 Mad 839 : (1925) ILR (Mad) 294 : 84 Ind. Cas. 281 : (1924) 20 LW 681 : (1924) 47 MLJ 495
Provincial Insolvency Act, 1920 — Section 75
High Courts29 Jul 1924
Venkata Radhakrishna Rao and Another Vs Venkata Rao and Others
Madras High Court · AIR 1925 Mad 229 : (1925) ILR (Mad) 713
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts29 Jul 1924
Muppavaraju Venkata Radhakrishna Rao and Another Vs Venthurumilli Venkatarao and Others
Madras High Court · 84 Ind. Cas. 965
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Jul 1924
Koyyalamudi Chinnayya and Another Vs Koyyalamudi Mangamma, represented by Nandigam Veerayya
Madras High Court · 92 Ind. Cas. 661
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts28 Jul 1924
Virupaksha Rao Naidu Vs M. Ranganayaki Ammal
Madras High Court · AIR 1925 Mad 1132 : 87 Ind. Cas. 346 : (1925) 21 LW 662
Civil Procedure Code, 1908 (CPC) — Section 117
High Courts28 Jul 1924
Ramanuja Naidu and Others Vs Muthu K.R.V. Alagappa Chettiar and Another
Madras High Court · AIR 1924 Mad 882 : 85 Ind. Cas. 801 : (1924) 20 LW 716 : (1924) 47 MLJ 656
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts28 Jul 1924
Rajagopala Padayachi Vs Varadaraja Padayachi
Madras High Court · AIR 1925 Mad 84 : (1924) 47 MLJ 605
Contract Act, 1872 — Section 74
High Courts28 Jul 1924
N.C. Lakshmikutti Ammal Vs V. Mariathummal alias Thithumma and Others
Madras High Court · AIR 1925 Mad 127 : (1924) 20 LW 649 : (1924) 47 MLJ 798
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts28 Jul 1924
Koyyalamudi Chinnayya and Another Vs Koyyalamudi Mangamma
Madras High Court · AIR 1926 Mad 864
High Courts25 Jul 1924
K.R. Swaminatha Aiyar and Another Vs A. Ramier and Others
Madras High Court · AIR 1925 Mad 421 : (1924) 47 MLJ 671
Specific Relief Act, 1877 — Section 42
High Courts25 Jul 1924
Pondicherry Kokilambal Vs Pondicherry Sundarammal and Others
Madras High Court · AIR 1925 Mad 902 : (1925) 21 LW 259
Transfer of Property Act, 1882 — Section 41
High Courts25 Jul 1924
P. Kokilambal Vs P. Sudarammal and Others
Madras High Court · 86 Ind. Cas. 632
Transfer of Property Act, 1882 — Section 41