High Courts19 Aug 1924
Natesa Naicken Vs Raghavachari and Others
Madras High Court · AIR 1925 Mad 327 : 85 Ind. Cas. 256 : (1924) 20 LW 924
Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,732 of 5,226
High Courts19 Aug 1924
N.M. Rayulu Iyer, Nagasami Iyer and Co. Vs Thirukonda M. Kuppu Iyer and Sons by one of its Partners M.K. Ramier
Madras High Court · 88 Ind. Cas. 241 : (1925) 21 LW 503
High Courts19 Aug 1924
N.M. Rayulu Aiyar and Nagasami Aiyar and Co. Vs Thirukonda M. Kuppu Aiyar and Sons by One of its Partners, M.K. Ramier
Madras High Court · AIR 1925 Mad 974 : (1925) 49 MLJ 1
High Courts18 Aug 1924
Rangappa Nayakan Vs Rangaswami Nayakan and Others
Madras High Court · 88 Ind. Cas. 249
High Courts18 Aug 1924
P. Satyarazu Vs Guntur Cotton, Jute and Paper Mills Co., Ltd.
Madras High Court · AIR 1925 Mad 199 : (1925) 21 LW 136
High Courts18 Aug 1924
Sri Raja Bommadevara Raja Lakshmi Devi Amma Garu Vs Sri Raja B. Naganna Naidu Bahadur Zamindar Garu and Another
Madras High Court · AIR 1925 Mad 757 : 87 Ind. Cas. 571 : (1925) 21 LW 461
Limitation Act, 1963 — Article 128
High Courts18 Aug 1924
Nallagatti Goundan Vs Ramana Goundan and Others
Madras High Court · AIR 1925 Mad 170 : 85 Ind. Cas. 677 : (1924) 20 LW 879 : (1924) 47 MLJ 783
Provincial Insolvency Act, 1920 — Section 5
High Courts18 Aug 1924
Pyda Satyarazu Vs The Guntur Cotton, Jute and Paper Mills Company Ltd.
Madras High Court · (1925) ILR (Mad) 267 : (1924) 47 MLJ 710
High Courts18 Aug 1924
Gurumoorthi Iyer, minor, by his next Friend Meenambal Vs P.S. Subramaniam and Others
Madras High Court · 107 Ind. Cas. 401
Transfer of Property Act, 1882 — Section 81
High Courts18 Aug 1924
Pyda Satyaraju Vs The Guntur Cotton, Jute and Paper Mills Co. Ltd.
Madras High Court · 85 Ind. Cas. 333
High Courts18 Aug 1924
Chinnammal Vs Papathi Ammal
Madras High Court · AIR 1925 Mad 986 : 85 Ind. Cas. 982
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Aug 1924
Rangappa Nayakar Vs Rangaswami Nayakar and Others
Madras High Court · AIR 1925 Mad 1005
High Courts15 Aug 1924
S. Venkata Sastri Vs Y. Venkatagopaladu
Madras High Court · AIR 1925 Mad 353 : (1924) 20 LW 742
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Aug 1924
Sistla Venkata Sastri Vs Zernini Venkatagopaludu
Madras High Court · 85 Ind. Cas. 209
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Aug 1924
In Re: Section 45, Specific Relief Act, 1877, Section 66 of the Income Tax Act, 1922 and of Ratna Singh Motor Service In Re: Ratna Singh
Madras High Court · AIR 1925 Mad 157 : 85 Ind. Cas. 478 : (1924) 20 LW 859
High Courts13 Aug 1924
B. Subbayya Vs K. Ranga Rao
Madras High Court · AIR 1925 Mad 181
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts13 Aug 1924
(Pothi) Annapurnayya Vs (Pothi) Nagaratnamma and Others
Madras High Court · AIR 1926 Mad 591
High Courts13 Aug 1924
Brahma Subbayya Vs Kanala Ranga Rao
Madras High Court · 85 Ind. Cas. 385 : (1924) 20 LW 840 : (1925) 48 MLJ 32
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts13 Aug 1924
Pothi Annapurnayya Vs Pothi Nagaratnamma minor by next Friend and Father Nune Subbayya and Others
Madras High Court · 92 Ind. Cas. 730
Court Fees Act, 1870 — Section 7(iv)(c)