COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,733 of 5,226
Ganapathia Pillai Vs Malaiperumal Chettiar and Others
Madras High Court · AIR 1925 Mad 202 : (1924) 20 LW 736
Ganapathi Pillai Vs Maliperumal Chettiar and Others
Madras High Court · 85 Ind. Cas. 342
Basuvan Vs A.R. Rengasami by his Agent T.V. Manickam Pillai
Madras High Court · 88 Ind. Cas. 88
Athamsa Rowther Vs Ganesan and Another
Madras High Court · AIR 1924 Mad 890 : 85 Ind. Cas. 808 : (1924) 20 LW 954 : (1924) 47 MLJ 641
Baswan Vs A.R. Rangaswami
Madras High Court · AIR 1925 Mad 714 : (1925) 21 LW 548
Goddam Chowdanna Vs K.T. Venkatapathinayamvaru
Madras High Court · AIR 1926 Mad 621
A.L.A.R.R.M. Arunachallam Chetti and Others Vs B. Raja Rajeswara Sethupathi
Madras High Court · AIR 1925 Mad 1260 : (1925) 22 LW 195
Dada Sahib by next Friend and Maternal Uncle, Hirebal Baba Sahib Vs Kollapuram Gajaraj Singh and Another
Madras High Court · AIR 1925 Mad 204 : 85 Ind. Cas. 258 : (1924) 20 LW 854 : (1924) 47 MLJ 928
Gooty Agraharam Subramanian and Another Vs Agraharam Ramachandra Rao
Madras High Court · 85 Ind. Cas. 503 : (1924) 47 MLJ 908
G.A. Subramanian and Another Vs A. Ramachandra Rao
Madras High Court · AIR 1925 Mad 333
M. Latchayya Vs S. Kottamma and Others
Madras High Court · AIR 1925 Mad 264(1)
In Re: Turka Hussain Saib and Others
Madras High Court · 84 Ind. Cas. 1051 : (1924) 20 LW 623 : (1924) 47 MLJ 661
In Re: Pulipati Venkiah
Madras High Court · (1924) 47 MLJ 662
Mannam Latchayya Vs Surabathuni Kotamma and Another
Madras High Court · 84 Ind. Cas. 945 : (1924) 20 LW 734 : (1924) 47 MLJ 743
Pulipati Venkiah Vs Emperor
Madras High Court · 84 Ind. Cas. 940
The Public Prosecutor Vs Katta Prakasam
Madras High Court · 83 Ind. Cas. 343 : (1924) 47 MLJ 658
L.A. Subramania Iyer Vs R.H. Hitchcock
Madras High Court · AIR 1925 Mad 950 : 85 Ind. Cas. 900 : (1925) 22 LW 26
(Kopparaju Gunichandill) Sekhard Rao and Others Vs Kopparaju Ramaraju Seshaya
Madras High Court · AIR 1925 Mad 1066