High Courts26 Aug 1924
In Re: G. Krishnaswami Ayyar
Madras High Court · 85 Ind. Cas. 1025
Indian High Courts Act, 1861 — Section 9Insolvency Act, 1848 — Section 3Legal Practitioners Act, 1879 — Section 4
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,731 of 5,226
High Courts26 Aug 1924
G. Krishnaswami Ayyar and Chakrapani Achari Vs T.V. Swaminatha Ayyar
Madras High Court · (1925) ILR (Mad) 331
Presidency Towns Insolvency Act, 1909 — Section 121
High Courts26 Aug 1924
Ramasami Naicker and Another Vs Meenakshisundaram Chettiar and Others
Madras High Court · 85 Ind. Cas. 268
High Courts26 Aug 1924
P. Baba Sah Vs V.M. Purushothama Sah
Madras High Court · (1925) ILR (Mad) 701 : (1924) 20 LW 845 : (1924) 47 MLJ 932
High Courts26 Aug 1924
Kancherla Pushkaramba being minor by father and guardian Predikete Ramayya and Another Vs Kancherla Nagaratnamma
Madras High Court · (1925) 22 LW 792 : (1926) 50 MLJ 112
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts26 Aug 1924
Ramasami Nayakar and Another Vs Meenakshisundaram Chettiar and Others
Madras High Court · AIR 1925 Mad 222
High Courts26 Aug 1924
(Kancherla) Pushkaramba and Another Vs Kancherla Nagaratnamma
Madras High Court · AIR 1926 Mad 283
High Courts26 Aug 1924
P. Babu Sah Vs V.M. Purushothama Sah
Madras High Court · 85 Ind. Cas. 201
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 7
High Courts25 Aug 1924
Vepari Dolappadu and Others Vs Thottadi Suranna
Madras High Court · 85 Ind. Cas. 408 : (1924) 20 LW 900
High Courts22 Aug 1924
S.M.S. Subramanian Chettiar Vs Sinnammal and Others
Madras High Court · AIR 1925 Mad 266 : 85 Ind. Cas. 312 : (1924) 20 LW 761
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts22 Aug 1924
G. Mudappa and Others Vs S. Parameswara Bhat and Others
Madras High Court · AIR 1925 Mad 242 : (1924) 20 LW 880
Provincial Insolvency Act, 1920 — Section 24
High Courts22 Aug 1924
Gadigi Mudappa and Others Vs Seernali Parameswara Bhat and Others
Madras High Court · 85 Ind. Cas. 303
Provincial Insolvency Act, 1920 — Section 14
High Courts22 Aug 1924
Kumaragurudasa Swamigal Vs Krishnaswami Mudaliar and Others
Madras High Court · AIR 1924 Mad 898
High Courts21 Aug 1924
Kattamanchi Krishna Reddy Vs Thota Ramakrishnayya Setty
Madras High Court · (1925) ILR (Mad) 288
Madras Revenue Recovery Act, 1864 — Section 63
High Courts21 Aug 1924
G. Sirur Vs A.M. Bhamia
Madras High Court · AIR 1925 Mad 330 : 85 Ind. Cas. 410 : (1924) 20 LW 971
High Courts21 Aug 1924
Kattamanchi Krishna Reddi Vs Thota Ramakrishnayya Chetty alias Ramakrishnan, by his Agent Gangojamma
Madras High Court · (1925) ILR (Mad) 288 : 85 Ind. Cas. 873 : (1924) 20 LW 791 : (1924) 47 MLJ 667
Madras Revenue Recovery Act, 1864 — Section 63
High Courts21 Aug 1924
Sardar Khan Sahib Vs Athanlla
Madras High Court · AIR 1925 Mad 174 : (1924) 20 LW 847 : (1924) 47 MLJ 926
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts21 Aug 1924
Sardar Khan Sahib Vs Attaulla
Madras High Court · 85 Ind. Cas. 254
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts20 Aug 1924
(Subadar) Naimathulla Khan Sahib and Others Vs Abdul Razack Sahib
Madras High Court · AIR 1925 Mad 1268 : (1925) 22 LW 535
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1