High Courts29 Aug 1924
K. Rajagopala Chariar Vs Musammat Jamal Ayisha Bibi and Others
Madras High Court · 90 Ind. Cas. 337
Contract Act, 1872 — Section 70
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,730 of 5,226
High Courts29 Aug 1924
Kandaswami Chetti Vs Adimoola Chetti (dead) and Another
Madras High Court · AIR 1925 Mad 275 : 85 Ind. Cas. 277 : (1924) 47 MLJ 704
Transfer of Property Act, 1882 — Section 73
High Courts29 Aug 1924
D. Venkatasubbayya Vs V. Govinda Krishna Yachandarlavaru and Others
Madras High Court · AIR 1925 Mad 290
High Courts29 Aug 1924
(Allabaksh Mira) Mohadeen Saheb and Others Vs Setti Chinna Fakruddin Saib
Madras High Court · AIR 1925 Mad 636 : 85 Ind. Cas. 1045
Civil Procedure Code, 1908 (CPC) — Section 92, 93
High Courts28 Aug 1924
V. Lingayya Chetty Vs Chengalammal alias Ammalu and Others
Madras High Court · AIR 1925 Mad 272 : (1925) ILR (Mad) 407 : (1924) 20 LW 959 : (1924) 47 MLJ 776
High Courts27 Aug 1924
Ramasami and Others Vs Chandra Kotayya
Madras High Court · (1925) ILR (Mad) 693
Limitation Act, 1963 — Section 19
High Courts27 Aug 1924
P.K. Soundararaju Mudaliar and Another Vs Venkoba Rao and Another
Madras High Court · AIR 1925 Mad 490
Madras Estates Land Act, 1908 — Section 12
High Courts27 Aug 1924
K.M.K.R.K.R. Ramanathan Chettiar by his Agent Rama Iyer Vs P.L.V.V.R. Subramania Chettiar and Another
Madras High Court · 85 Ind. Cas. 216
Provincial Insolvency Act, 1920 — Section 51(1)
High Courts27 Aug 1924
(Bava C.) Vythelinga Mudaliar and Others Vs R. Mahadeva Iyer and Others
Madras High Court · AIR 1926 Mad 659
High Courts27 Aug 1924
V. Manickam Pillai Vs Mahudam Bathummal and Others
Madras High Court · AIR 1925 Mad 209 : 85 Ind. Cas. 499 : (1924) 20 LW 829 : (1925) 48 MLJ 152
High Courts27 Aug 1924
Ammathayi Ammal Vs Sivarama Pillai
Madras High Court · AIR 1925 Mad 334 : 85 Ind. Cas. 272 : (1924) 20 LW 987 : (1925) 48 MLJ 74
Court of Wards Act — Section 6(a)
High Courts27 Aug 1924
Sree Raja Rao Venkata Kumara Mahipathi Surya Rao Bahadur Garu, Rajah of Pithapuram Vs The Secretary of State for India in Council
Madras High Court · AIR 1925 Mad 415 : (1924) 47 MLJ 784
Land Encroachment Act, 1905 — Section 2(2)Madras Local Boards Act, 1884 — Section 49
High Courts27 Aug 1924
Peri Ramasami and Others Vs Chandra Kottayya
Madras High Court · (1925) ILR (Mad) 693 : (1924) 47 MLJ 840
Limitation Act, 1963 — Section 19
High Courts27 Aug 1924
P. Kanakasabapathy Mudaliar Vs Hajee Oosman Sahib and Others
Madras High Court · AIR 1925 Mad 192 : (1925) 21 LW 134 : (1924) 47 MLJ 791
Trusts Act, 1882 — Section 5
High Courts27 Aug 1924
K.M.K.R.K.R. Ramanadhan Chettiar by his Agent, Rama Aiyar Vs P.L.V.V.R. Subramania Chettiar and Another
Madras High Court · (1925) ILR (Mad) 656 : (1924) 20 LW 872 : (1924) 47 MLJ 759
Provincial Insolvency Act, 1920 — Section 51(1)
High Courts27 Aug 1924
Sree Rajah Rao Venkata Kumara Mahipathisurya Rao Bahadur Garu, Rajah of Pithapuram Vs The Secretary of State for India in Council
Madras High Court · 85 Ind. Cas. 345
Madras Local Boards Act, 1884 — Section 49
High Courts27 Aug 1924
P. Ramaswami and Others Vs Chandra Kotayya
Madras High Court · AIR 1925 Mad 261
Limitation Act, 1963 — Section 19
High Courts27 Aug 1924
Peri Ramasami and Others Vs Chandra Kottaya
Madras High Court · 85 Ind. Cas. 297
Limitation Act, 1908 — Section 19
High Courts27 Aug 1924
P.K. Soundaraja Mudaliar and Another Vs P. Vencoba Rao and Another
Madras High Court · 86 Ind. Cas. 206
Madras Estates Land Act, 1908 — Section 12
High Courts26 Aug 1924
G. Krishnaswami Aiyar, High Court Vakil and Another Vs T.V. Swaminatha Aiyar
Madras High Court · AIR 1925 Mad 385 : (1925) ILR (Mad) 331 : (1925) 48 MLJ 36
Legal Practitioners Act, 1879 — Section 4