High Courts16 Sept 1924
Dhanamathi Ammal and Another Vs Jayakeerthi Nairan and Others
Madras High Court · AIR 1925 Mad 973 : 85 Ind. Cas. 958 : (1925) 22 LW 352
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,728 of 5,226
High Courts16 Sept 1924
N. Srinivasachariar Vs Bhagavathapuram S. Venkatarama Iyer
Madras High Court · AIR 1925 Mad 376 : 85 Ind. Cas. 218
Ballot Act, 1872 — Section 1
High Courts15 Sept 1924
Kuppachi Ragavaiya Vs Machavolu Lakshmiah
Madras High Court · (1925) 21 LW 244 : (1925) 48 MLJ 179
High Courts15 Sept 1924
(Kuppachi) Raghavaiya Vs Machavolu Lakshmiah
Madras High Court · AIR 1925 Mad 398
Guardians and Wards Act, 1890 — Section 25
High Courts15 Sept 1924
Puliankalath Bavanthil Tavazhi Vs Puliankalath Makkissa Mannadiar and Others
Madras High Court · AIR 1925 Mad 1129 : (1925) 22 LW 149
High Courts13 Sept 1924
Sundarappier Vs Sri La Sri Kasi Vasi Chokkalinga Thambiran Avergal
Madras High Court · AIR 1925 Mad 1059
High Courts12 Sept 1924
Secy. of State for India Vs Nandyappa Shetty
Madras High Court · AIR 1925 Mad 447 : (1925) 21 LW 227
High Courts12 Sept 1924
Kanchinadham Suryanarayanamurthi Vs Bandi Satyanarayanamurthi and Another
Madras High Court · 85 Ind. Cas. 521 : (1924) 20 LW 832 : (1925) 48 MLJ 150
High Courts12 Sept 1924
The M. and S.M. Railway Co. Ltd. Vs Jayammal
Madras High Court · (1925) ILR (Mad) 417 : 85 Ind. Cas. 969 : (1925) 21 LW 91 : (1924) 47 MLJ 887
High Courts12 Sept 1924
Banathoor Krishnan Nambudripad Vs Kunkan Nair
Madras High Court · AIR 1925 Mad 914
High Courts12 Sept 1924
Ramappa Nayudu Vs Sambooranathachi and Others
Madras High Court · AIR 1925 Mad 774 : 87 Ind. Cas. 117 : (1925) 21 LW 325
High Courts12 Sept 1924
K. Suryanarayanamurthi Vs B. Satyanarayanamurthi and Another
Madras High Court · AIR 1925 Mad 211
High Courts11 Sept 1924
Sundarappier and Others Vs Krishnaswamy Iyer and Another
Madras High Court · AIR 1926 Mad 320
High Courts11 Sept 1924
K.M.P.R.N.M. Firm Vs M. Somasundaram Chetti and Co.
Madras High Court · AIR 1925 Mad 161 : (1925) ILR (Mad) 275 : (1924) 20 LW 981 : (1924) 47 MLJ 844
Evidence Act, 1872 — Section 98
High Courts11 Sept 1924
R.K. Abdul Rahiman Sahib and Co. Vs Shaw Wallace and Co.
Madras High Court · AIR 1925 Mad 736 : (1925) 21 LW 516
High Courts11 Sept 1924
K.M.P.R.N.M. Firm Vs M. Somasundaram Chetty and Co.
Madras High Court · 85 Ind. Cas. 299
Evidence Act, 1872 — Section 98
High Courts10 Sept 1924
(Bhatti Prolu) Chandrasekhara Laxminarayana Vs Ponukamati Narasimham
Madras High Court · AIR 1925 Mad 942
High Courts10 Sept 1924
In Re: Semalai Goundan
Madras High Court · AIR 1925 Mad 574 : (1925) 21 LW 199
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 27
High Courts09 Sept 1924
Jara Poojari Vs Somakka (Died) and Another
Madras High Court · 85 Ind. Cas. 339 : (1924) 20 LW 941