High Courts18 Sept 1924
Venkatasubbamma Vs Pulipulla Reddy and Another
Madras High Court · AIR 1925 Mad 917 : 85 Ind. Cas. 961
Limitation Act, 1963 — Section 22
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,727 of 5,226
High Courts18 Sept 1924
Yalaman Chili and Others Vs The Secretary of State For India in Council
Madras High Court · 86 Ind. Cas. 267
High Courts18 Sept 1924
(Yallamanchili) Pitchayya and Others Vs The Secretary of State
Madras High Court · AIR 1925 Mad 474 : (1925) 21 LW 155
High Courts18 Sept 1924
T.K. Appalacharyulu Vs T.K. Venkata Ramanujacharyulu and Others
Madras High Court · AIR 1925 Mad 345
Evidence Act, 1872 — Section 32
High Courts17 Sept 1924
Arab Farai bin Ali Banamoon Vs Jatha Meghji and Another
Madras High Court · 86 Ind. Cas. 751
High Courts17 Sept 1924
Tirupathi Goundan Vs Shamanna Goundan and Others
Madras High Court · (1925) 21 LW 118 : (1925) 48 MLJ 654
High Courts17 Sept 1924
N. Gangulu Naidu Vs Namineni Chengama Naidu and Another
Madras High Court · AIR 1925 Mad 237 : 85 Ind. Cas. 397 : (1924) 47 MLJ 871
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts17 Sept 1924
Thirupathi Goundan Vs Shamanna Goundan and Others
Madras High Court · AIR 1925 Mad 477
Madras Estates Land Act, 1908 — Section 6
High Courts17 Sept 1924
B.N. Krishnaswami Chetty Vs Madhappa Chettiar and Another
Madras High Court · AIR 1925 Mad 788 : (1925) 21 LW 330
Civil Procedure Code, 1908 (CPC) — Section 13, 21
High Courts17 Sept 1924
Arab Faraj Bin Ali Banameen Vs Jetta Meghji and Another
Madras High Court · AIR 1925 Mad 770 : (1925) 21 LW 249
High Courts16 Sept 1924
Javvadi Chinna Venkatramayya and Another Vs Bandi Veerasami
Madras High Court · 88 Ind. Cas. 665 : (1925) 21 LW 282
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts16 Sept 1924
Vattakka Koolakathu Veetil Gopala Nair and Others Vs Vattake Koolakath Veetil Raghavan Nair and Others
Madras High Court · 86 Ind. Cas. 620
High Courts16 Sept 1924
V.K.K.V. Gopala Nair and Others Vs V.K.V. Raghava Nair and Others
Madras High Court · AIR 1925 Mad 460 : (1925) 21 LW 215
High Courts16 Sept 1924
Valluvanatkara Vallabha Valia Raja Avergal Vs Valluvanatkara Manakata Kovilakath Vedaturath and Others
Madras High Court · AIR 1925 Mad 1133
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Sept 1924
Naduvil Madam Parameswara Bharatigal alias Azhakapra Swamiyar Avargal, Trustee of Naduvil Mutt and as such the Udama of Pudukode Devaswom Vs T.P.S. Issoop Rowthan and Others
Madras High Court · 90 Ind. Cas. 106 : (1925) 21 LW 587 : (1925) 48 MLJ 299
High Courts16 Sept 1924
Ranga Dasan Vs Latchuma Dasan and Others
Madras High Court · AIR 1925 Mad 822 : (1925) 21 LW 13 : (1925) 48 MLJ 114
Limitation Act, 1963 — Article 134
High Courts16 Sept 1924
N. Srinivasachariar Vs Bhagavathapuram S. Venkatarama Aiyar
Madras High Court · (1924) 47 MLJ 762
Ballot Act, 1872 — Section 1
High Courts16 Sept 1924
(Javvadi Chinna) Venkataramayya and Another Vs Bandi Veeraswami
Madras High Court · AIR 1925 Mad 617
High Courts16 Sept 1924
Elagan Vs Nanjappan and Others
Madras High Court · AIR 1925 Mad 919 : 85 Ind. Cas. 964
High Courts16 Sept 1924
Naduvil Madan Parameswar Bharatigal Vs T.P.S. Issoop Rowther and Others
Madras High Court · AIR 1925 Mad 800