High Courts25 Sept 1924
Madras and Southern Mahratta Railway Co. Ltd. Vs Gundapu Gopalkrishnamma
Madras High Court · AIR 1925 Mad 949 : 85 Ind. Cas. 1003 : (1925) 22 LW 707
Railways Act, 1890 — Section 76
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,726 of 5,226
High Courts25 Sept 1924
Allampati Venkatasubbiah Vs Chutti Venkatasubbamma and Others
Madras High Court · 86 Ind. Cas. 857
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts25 Sept 1924
Halli Ghallappa Vs Jayanthi Chennayya
Madras High Court · 86 Ind. Cas. 378
Limitation Act, 1963 — Article 97
High Courts25 Sept 1924
K.C. Nagaswami Aiyar Vs N. Ramaswami Aiyar and Others
Madras High Court · AIR 1925 Mad 288
Trusts Act, 1882 — Section 90
High Courts24 Sept 1924
Chunaughat Kalliam Kutti Amma Vs Kallingal Tarvad Karunawan and Others
Madras High Court · AIR 1925 Mad 1166 : 87 Ind. Cas. 402
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts23 Sept 1924
In Re: Gam Mallu Dora alias Malayya and Others
Madras High Court · AIR 1925 Mad 690 : (1926) ILR (Mad) 74
Criminal Procedure Code, 1898 (CrPC) — Section 235(3)Penal Code, 1860 (IPC) — Section 395
High Courts23 Sept 1924
Solaimalai Thevan Vs Sinnathambi Padayachi
Madras High Court · 87 Ind. Cas. 119 : (1925) 21 LW 434 : (1925) 49 MLJ 331
High Courts22 Sept 1924
Venkatarama Chettiar Vs Maruthappa Pillai and Others
Madras High Court · AIR 1925 Mad 448 : (1925) 21 LW 226
High Courts22 Sept 1924
Velu Thevan (dead) and Another Vs Krishnasami Reddi and Others
Madras High Court · AIR 1925 Mad 591 : 87 Ind. Cas. 297 : (1925) 21 LW 725 : (1925) 48 MLJ 277
High Courts22 Sept 1924
K.P.P. Mayankutti and Others Vs K.P.P. Kathiri and Others
Madras High Court · AIR 1925 Mad 441 : (1925) 21 LW 224
High Courts22 Sept 1924
K. Sankaranarayana Iyer Vs V.R. Venkatarama Iyer and Others
Madras High Court · AIR 1925 Mad 1045
High Courts20 Sept 1924
The President of District Board of South Kanara Vs G. Santhappa Naick and Another
Madras High Court · 86 Ind. Cas. 362
Contract Act, 1872 — Section 56
High Courts20 Sept 1924
President of the District Board Vs G. Santhappa Naik and Another
Madras High Court · AIR 1925 Mad 907
Contract Act, 1872 — Section 56
High Courts19 Sept 1924
The Raja of Pittapur Vs The Revenue Divisional Officer, and Others
Madras High Court · 86 Ind. Cas. 238
High Courts19 Sept 1924
Rajah of Pittapur Vs Revenue Divisional Officer and Others
Madras High Court · AIR 1925 Mad 818 : (1925) 21 LW 88
High Courts19 Sept 1924
Srinivasa Aiyangar Vs Vellayan Ambalam
Madras High Court · AIR 1925 Mad 338 : 85 Ind. Cas. 349 : (1924) 47 MLJ 913
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts19 Sept 1924
Muttathil Damodara Menon Vs Ramakrishna Aiyar and Another
Madras High Court · AIR 1925 Mad 624 : (1925) 21 LW 362
Civil Procedure Code, 1908 (CPC) — Section 60(n)Transfer of Property Act, 1882 — Section 10
High Courts19 Sept 1924
Appaswami Moithai Rao Vs Gopalswami Chetty and Others
Madras High Court · AIR 1925 Mad 1087
High Courts18 Sept 1924
Thelikicherla Kandala Appalacharyulu alias Venkata Charyulu Vs Thelikicherla Kandala Venkata Ramanujacharyulu by Guardian Ranganayakamma and Others
Madras High Court · 85 Ind. Cas. 524 : (1924) 47 MLJ 906
Evidence Act, 1872 — Section 32
High Courts18 Sept 1924
Meenakshi Ammal Vs Krishna Sastrigal
Madras High Court · AIR 1925 Mad 344 : (1924) 20 LW 952