High Courts03 May 1927
Edavalath Potayur Manakkal Maheswaran Nambudripad Karnavan and Manager of the Illom Vs Thiruvazhiyot Valappa Menon
Madras High Court · 107 Ind. Cas. 303
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,628 of 5,226
High Courts02 May 1927
S.V. Kailasanatha Ayyar Vs M. Nallasivam Pillai and Another
Madras High Court · AIR 1928 Mad 361
Madras Hindu Religious Endowments Act, 1926 — Section 78
High Courts02 May 1927
(Puppala) Pichayya Vs Mittapalli Sarvayya and Others
Madras High Court · AIR 1927 Mad 1118 : (1927) 26 LW 746
High Courts02 May 1927
Jana Muhammad Suleman and Others Vs Kadirsa Levvai and Another
Madras High Court · AIR 1927 Mad 1070 : 106 Ind. Cas. 523
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Apr 1927
In Re: Singali Pedda Ganglegadu
Madras High Court · 105 Ind. Cas. 464
Penal Code, 1860 (IPC) — Section 411, 457
High Courts29 Apr 1927
Anthoni Udaiyan Vs Royappudayar
Madras High Court · (1927) 53 MLJ 653
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 323
High Courts28 Apr 1927
Medai Delavoi Thirumalayappa Vs Karuppayi Ammal and Others
Madras High Court · AIR 1928 Mad 375
High Courts28 Apr 1927
P.R. Doraiswami Ayyar Vs Coimbatore Easwara Sahaya Nidhi Ltd.
Madras High Court · AIR 1929 Mad 265
High Courts28 Apr 1927
R.E. Muhammad Qasim Ravuther Vs R.G. Nagaraja Moopanar and Others
Madras High Court · AIR 1928 Mad 813
High Courts28 Apr 1927
Devi Ramanujacharyulu and Others Vs Alapati Sriramulu and Others
Madras High Court · AIR 1927 Mad 1033 : (1927) 26 LW 581
High Courts28 Apr 1927
T.S. Swaminatha Aiyar and Others Vs M. Guruswami Mudaliar and Others
Madras High Court · AIR 1927 Mad 940 : (1927) 26 LW 378 : (1927) 53 MLJ 457
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts28 Apr 1927
The Madras and Southern Mahratta Railway Co. Ltd. Vs S.M.C.P. Nallathambi Chetti, A. Rathnavelu Chetty and Co.
Madras High Court · (1927) 26 LW 355 : (1927) 53 MLJ 407
High Courts27 Apr 1927
Desu Rattamma Vs Kakaraparthi Krishnamurthi and Another
Madras High Court · (1928) 27 LW 639 : (1928) 54 MLJ 40
High Courts27 Apr 1927
The Commissioner of Income Tax Vs Linga Reddi
Madras High Court · AIR 1927 Mad 848 : (1927) ILR (Mad) 763 : (1927) 26 LW 239 : (1927) 53 MLJ 377
High Courts27 Apr 1927
In Re: Nachiappa Udayan alias Venga Udayan and Others
Madras High Court · (1928) ILR (Mad) 84 : (1927) 26 LW 487 : (1927) 53 MLJ 528
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts26 Apr 1927
Kandasami Goundan Vs Marudachala Goundan and Others
Madras High Court · AIR 1928 Mad 105
High Courts26 Apr 1927
In Re: Suppan Chetti and Others
Madras High Court · (1928) ILR (Mad) 171 : (1927) 26 LW 555 : (1927) 53 MLJ 526