High Courts05 May 1927
The Commissioner of Income Tax Vs Sheikh Abdul Kadir Marakayar and Co.
Madras High Court · AIR 1928 Mad 257 : 108 Ind. Cas. 73 : (1928) 27 LW 294 : (1928) 54 MLJ 298
Income Tax Act, 1922 — Section 28, 33
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,627 of 5,226
High Courts05 May 1927
The Commissioner of Income Tax Vs Trichinopoly Tennore Hindu Permanent Fund, Ltd.
Madras High Court · (1927) 53 MLJ 881
High Courts05 May 1927
Makam Chandrayudu Vs Madasu Pedda Rangappa
Madras High Court · AIR 1927 Mad 1000 : (1927) 26 LW 533 : (1927) 53 MLJ 655
High Courts05 May 1927
Mankada Kovilagath Rao Bahadur Krishna Varma alias Valia Raja Avergal Vs Official Receiver
Madras High Court · AIR 1927 Mad 1069 : (1927) 53 MLJ 730
High Courts05 May 1927
(Vaddiraju) Venkata Jagga Rao Vs Pitta Ranganayakulu
Madras High Court · AIR 1928 Mad 48
High Courts05 May 1927
Karupanna Konar and Others Vs Rangaswami Konar and Others
Madras High Court · 107 Ind. Cas. 293
Evidence Act, 1872 — Section 32
High Courts04 May 1927
In Re: Vanu Ramachandriah
Madras High Court · (1928) ILR (Mad) 86 : (1927) 26 LW 529 : (1927) 53 MLJ 723
Penal Code, 1860 (IPC) — Section 161
High Courts04 May 1927
Chockalingam alias Appasami Mudaliar Vs Duraiswami alias Rathnasabapathi Mudaliar and Others
Madras High Court · AIR 1928 Mad 327 : (1928) ILR (Mad) 720 : 108 Ind. Cas. 305 : (1928) 54 MLJ 479
High Courts04 May 1927
Sri Raja Rao Venkatakumara Mahipathi Surya Rao Bahadur Varu Vs Sri Rajah Rao Venkata Mahipathi Gangadhara Rama Rao
Madras High Court · AIR 1927 Mad 846 : (1927) ILR (Mad) 770 : (1927) 26 LW 227
High Courts04 May 1927
The Commissioner of Income Tax Vs A.T.K.P.L.S.P. Subramaniam Chettiar
Madras High Court · AIR 1927 Mad 841 : (1927) ILR (Mad) 765 : (1927) 26 LW 223 : (1927) 53 MLJ 379
Income Tax Act, 1961 — Section 4(1)
High Courts04 May 1927
Kola Surayya and Others Vs Kola Subbamma and Others
Madras High Court · AIR 1928 Mad 42 : (1927) 53 MLJ 677
High Courts04 May 1927
Sri Rajah Rao Venkatakumara Mahipathi Surya Rao Bahadur Varu, Maharaja of Pithapuram Vs Sri Rajah Rao Venkata Mahipathi Gangadhara Rama Rao Bahadur
Madras High Court · (1927) 53 MLJ 329
High Courts03 May 1927
In Re: Veerabhadra Pillai and Others
Madras High Court · 105 Ind. Cas. 657
Penal Code, 1860 (IPC) — Section 143
High Courts03 May 1927
(Upputuri) Punnayya and Another Vs (Polavarapur) Lingayya and Others
Madras High Court · AIR 1928 Mad 496
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4)
High Courts03 May 1927
Bada Krishtam Naidu Vs Duvvada Patrusdu alias Janakiramayya Chowdhari and Others
Madras High Court · (1928) ILR (Mad) 219 : 105 Ind. Cas. 405
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 May 1927
Edavalath Potayur Manakkal Maheswaram Nambudripad Karnavan and Manager of the Illom Vs Thiruvazhiyot Velappa Menon
Madras High Court · (1928) 27 LW 796 : (1928) 54 MLJ 154(1)
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17(1)
High Courts03 May 1927
In Re: Veerabadra Pillai and Others
Madras High Court · (1928) ILR (Mad) 91 : (1927) 26 LW 549 : (1927) 53 MLJ 696
Penal Code, 1860 (IPC) — Section 143
High Courts03 May 1927
Bada Kristam Naidu Vs Durvada Patrudu alias Janakiramayya Chowdhari and Others
Madras High Court · AIR 1927 Mad 903 : (1927) 26 LW 308 : (1927) 53 MLJ 568
Civil Procedure Code, 1908 (CPC) — Section 47, 47(3)