High Courts29 Jul 1927
The Board of Control Sri Thyagaraja Swami Devasthanam, Tiruvalur Vs Balajee Ammal and Others
Madras High Court · 107 Ind. Cas. 136
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,625 of 5,226
High Courts29 Jul 1927
Rai Bahadur Bansilal Abberchand Vs V. Sriranganacharammal and Others
Madras High Court · 107 Ind. Cas. 302
High Courts28 Jul 1927
Sankaralinga Reddiar and Others Vs Ramaswami Reddiar and Another
Madras High Court · AIR 1928 Mad 232
Letters Patent Act, 1865 — Section 15
High Courts27 Jul 1927
Balantrapur Venkatarao Vs Valluri Padmanabha Raju and Others
Madras High Court · AIR 1927 Mad 981 : (1928) ILR (Mad) 180 : (1927) 26 LW 489 : (1927) 53 MLJ 529
Copyright Act, 1957 — Section 7
High Courts25 Jul 1927
Alagarswami Thevan and Others Vs Ramabadra Naidu Garu
Madras High Court · AIR 1929 Mad 38
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts25 Jul 1927
Shanmuga Kone and Others Vs T.S. Ramalingam Pillai and Others
Madras High Court · AIR 1928 Mad 952 : 108 Ind. Cas. 786
High Courts22 Jul 1927
V. V. M. K. R. Muthiah Chettiar Vs Doraiswami Pillai
Madras High Court · AIR 1927 Mad 1091 : (1928) 27 LW 182
High Courts22 Jul 1927
(Adivi) Krishnayya Vs (Thummalapally) Sriramulu and Others
Madras High Court · AIR 1928 Mad 142
High Courts21 Jul 1927
Municipal Council Vs M. C. Krishna Nambiar and Another
Madras High Court · AIR 1927 Mad 968
High Courts21 Jul 1927
Velusami Naicken Vs Dhanakoti Balasubramania Chettiar
Madras High Court · AIR 1928 Mad 398
Civil Procedure Code, 1908 (CPC) — Section 57
High Courts21 Jul 1927
Bhadri Narayana Vs Nagaldinne Srinivasa Rao and Others
Madras High Court · (1928) 27 LW 632 : (1928) 54 MLJ 66
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts21 Jul 1927
The Municipal Council Vs M.C. Krishnan Nambiar and Others
Madras High Court · (1928) ILR (Mad) 987 : (1927) 26 LW 439 : (1928) 54 MLJ 147
Tamil Nadu District Municipalities Act, 1920 — Section 93(3)
High Courts21 Jul 1927
The Municipal Council Vs M.C. Krishna Nambiar and Another
Madras High Court · 105 Ind. Cas. 147
Tamil Nadu District Municipalities Act, 1920 — Section 93(3)
High Courts20 Jul 1927
In Re: Ibraya Rowthan and Another
Madras High Court · (1928) ILR (Mad) 178 : (1927) 26 LW 537 : (1927) 53 MLJ 762
High Courts19 Jul 1927
Sivakasi Viswanathaswami Devasthanam and Others Vs Koodalinga Nadan and Others
Madras High Court · AIR 1928 Mad 246 : 108 Ind. Cas. 401
High Courts19 Jul 1927
A.V.S. Sathappa Chetty and Another Vs S.N. Subramanian Chetty
Madras High Court · AIR 1928 Mad 214
High Courts18 Jul 1927
C.K. Subramania Mudaliar Vs The Chairman, Municipal Council and Another
Madras High Court · AIR 1928 Mad 141 : (1927) 53 MLJ 816
High Courts18 Jul 1927
Vasudevan Nambudiripad Vs M. Kannan Nayar and Others
Madras High Court · AIR 1928 Mad 1094